Kerala High Court
K.C.Paulson vs Rajalekshmi Menon on 2 August, 2021
WP(C) No.15352/2021 1/4
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SUNIL THOMAS
Monday, the 2nd day of August 2021 / 11th Sravana, 1943
W.P.(C) NO. 15352 OF 2021(T)
PETITIONERS:
1. K.C.PAULSON, AGED 62 YEARS, S/O CHAKKAPPAN KALATHIPARAMBIL VEEDU,
ENGAKKAD P.O., THRISSUR-680 589, FORMER PRESIDENT, LIFE INSURANCE
AGENTS CO-OPERATIVE SOCIETY LTD.NO.R.1021 OPPOSITE HEAD POST OFFICE,
SAKTHAN NAGAR, THRISSUR-1 (MEMBER NO.87)
2. C.M.SUSHIL, AGED 54 YEARS, S/O C.S.MADHAVAN, CHALIPPATTU VEEDU,
THRITHALLOOR P.O., THRISSUR- 680 619, FORMER BOARD MEMBER, LIFE
INSURANCE AGENTS CO-OPERATIVE SOCIETY LTD. NO.R.1021, OPPOSITE HEAD
POST OFFICE, SAKTHAN NAGAR, THRISSUR-1(MEMBER NO.18)
3. BHASKARAN O.A. AGED 64 YEARS, S/O AYYAPPAN, OTHULLY VEEDU,
VENGIDANGU P.O THRISSUR - 680510, FORMER BOARD MEMBER, LIFE
INSURANCE AGENTS CO-OPERATIVE SOCIETY LTD. NO.R.1021, OPPOSITE HEAD
POST OFFICE, SAKTHAN NAGAR, THRISSUR-1(MEMBER NO.594)
4. E.B.MOHAN LAL, AGED 54 YEARS, S/O BALAN E.K. EDATHARA HOUSE, KAROR,
MUNDOOR P.O THRISSUR-680 541, FORMER BOARD MEMBER, LIFE INSURANCE
AGENTS CO-OPERATIVE SOCIETY LTD. NO.R.1021, OPPOSITE HEAD POST
OFFICE, SAKTHAN NAGAR, THRISSUR-1(MEMBER NO.266)
5. V.M.PRAKASHAN, AGED 55 YEARS, S/O V.R.MAMI, VALLUPARAMBIL VEEDU,
PADIYOOR P.O, IRINJALAKUDA, THRISSUR- 680 122. FORMER BOARD MEMBER,
LIFE INSURANCE AGENTS CO-OPERATIVE SOCIETY LTD. NO.R.1021, OPPOSITE
HEAD POST OFFICE, SAKTHAN NAGAR, THRISSUR-1(MEMBER NO.440)
6. RATNAKARAN P.K. AGED 50 YEARS, S/O KUNJIKKELAN,PALLIYIL VEEDU,
VALIYAPARAMBU,KURUVILASSERI P.O., THRISSUR.FORMER BOARD MEMBER, LIFE
INSURANCE AGENTS CO-OPERATIVE SOCIETY LTD. NO.R.1021, OPPOSITE HEAD
POST OFFICE, SAKTHAN NAGAR, THRISSUR-1(MEMBER NO.388)
7. PUSHPAVALLY VIJAYAN, AGED 62 YEARS, W/O V.K. VIJAYAN, VADAKKOOTTU
VEEDU, VELLANIKKARA WEST P.O. MADAKKATHARA THRISSUR - 680 650 FORMER
BOARD MEMBER, LIFE INSURANCE AGENTS CO-OPERATIVE SOCIETY LTD.
NO.R.1021, OPPOSITE HEAD POST OFFICE, SAKTHAN NAGAR,
THRISSUR-1(MEMBER NO.172)
8. MARY HERBERT, AGED 61 YEARS, W/O ANTONY K.V. KAATTITHARA VEEDU,
KOLAZHY, VIYYOOR P.O., THRISSUR - 680 010, FORMER BOARD MEMBER, LIFE
INSURANCE AGENTS CO-OPERATIVE SOCIETY LTD. NO.R.1021, OPPOSITE HEAD
POST OFFICE, SAKTHAN NAGAR, THRISSUR-1(MEMBER NO.367)
9. P.S.VASANTHA, AGED 73 YEARS, W/O MAHESWARAN, PUTHIYEDATH
VEEDU,EGADIYOOR P.O., THRISSUR - 680 615, FORMER BOARD MEMBER, LIFE
INSURANCE AGENTS CO-OPERATIVE SOCIETY LTD. NO.R.1021, OPPOSITE HEAD
POST OFFICE, SAKTHAN NAGAR, THRISSUR-1(MEMBER NO.137)
10. SHEEJA, AGED 43 YEARS, W/O K.M.SURENDRAN, KUNNUPARAMBIL VEEDU, P.O
ARIMPUR, THRISSUR.
11. ABHINAND K.S., AGED 14(MINOR) S/O K.M.SURENDRAN, KUNNUPARAMBIL
VEEDU, P.O. ARIMPUR, THRISSUR-680620 REPRESENTED BY HIS MOTHER
SMT.SHEEJA, KUNNUPARAMBIL VEEDU P.O., ARIMPUR, THRISSUR.
12. ANUPAMA K.S. AGED 11 YEARS (MINOR), D/O K.M.SURENDRAN,
WP(C) No.15352/2021 2/4
KUNNNUPARAMBIL VEEDU P.O., ARIMPUR THRISSUR, REPRESENTED BY HER
MOTHER SMT SHEEJA, KUNNUPARAMBIL VEEDU, P.O.ARIMPUR, THRISSUR.
RESPONDENTS:
1. RAJALEKSHMI MENON, AGED 68 YEARS, W/O P.S.MENON, "SOORYAGAYATHRI",
ROSE GARDEN, THIRUVAMBADI P.O., THRISSUR- 680 002 (REPRESENTED BY
POWER OF ATTORNEY HOLDER P.N.GOPINATH)
2. LIFE INSURANCE AGENTS CO-OPERATIVE SOCIETY LTD.NO.R.1021 OPPOSITE
HEAD POST OFFICE, SAKTHAN NAGAR, THRISSUR-680001 REPRESENTED BY ITS
SECRETARY
3. DAMODARAN A. AGED 64 YEARS, S/O.K.MADHAVAN NAIR, AKAZHIPURATH
NJALILVEEDU, CHOVVANNOOR, MARATHAMKODU P.O., THRISSUR - 680 604,
BOARD MEMEBER, LIFE INSURANCE AGENTS CO-OPERATIVE SOCIETY LTD.
NO.R.1021, OPPOSITE HEAD POST OFFICE, SAKTHAN NAGAR,
THRISSUR-1(MEMBER NO.360)-680001
4. C.A.JOSE PAUL, AGED 47 YEARS, S/O C.R.ANTONY, CHIRAMEL VEEDU,
THYCADU, PALUVAICHAKKAMKANDAM P.O., THRISSUR , BOARD MEMBER, LIFE
INSURANCE AGENTS CO-OPERATIVE SOCIETY LTD. NO.R.1021, OPPOSITE HEAD
POST OFFICE, SAKTHAN NAGAR, THRISSUR-1(MEMBER NO.165)
5. GEETHAKUMARI, W/O VIJAYAN, KURICHAMVEETILVEEDU, CHEMBOOTHARA,
PANANCHERI - 680652
6. THE KERALA CO-OPERATIVE TRIBUNAL, THIRUVANANTHAPURAM, REPRESENTED BY
ITS SECRETARY - 695001
Writ petition (civil) praying inter alia that in the circumstances
stated in the affidavit filed along with the WP(C) the High Court be
pleased to issue an interim stay of Ext.P4, pending disposal of the Writ
Petition (Civil).
This petition coming on for admission upon perusing the petition and
the affidavit filed in support of WP(C) and upon hearing the arguments of
Sri.P.C.SASIDHARAN, Advocate for the petitioners, the court passed the
following:
WP(C) No.15352/2021 3/4
Exhibit P4 TRUE COPY OF THE JUDGMENT IN APPEAL NO.170/2019 AND
CONNECTED CASES DATED 12/04/2021
WP(C) No.15352/2021 4/4
SUNIL THOMAS, J.
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W.P.(C) Nos.15322, 15352, 15341,
15404 & 15408 of 2021
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Dated this the 02nd day of August 2021
ORDER
Heard. Issue notice on admission to respondents 1
to 5. Await return of notice. There will be an interim stay
of enforcement of personal liability on petitioners. Post
along with W.P.C. No.15063 of 2021 on 07.09.2021.
Sd/-
SUNIL THOMAS
JUDGE
SKP/2-8
02-08-2021 /True Copy/ Assistant Registrar
