Thomas George Kallukaran vs State Of Kerala
2021 Latest Caselaw 16010 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
               THE HONOURABLE MR. JUSTICE SATHISH NINAN
        MONDAY, THE 2ND DAY OF AUGUST 2021 / 11TH SRAVANA, 1943
                       WP(C) NO. 13567 OF 2021
PETITIONER:

            THOMAS GEORGE KALLUKARAN
            AGED 69 YEARS
            S/O.K.A.GEORGE (LATE), 109/112, BILAKUDY CHAMBERS, ST.
            MARY'S ROAD, MAZAGAON, MUMBAI 400 101

            BY ADV AVANEESH KOYIKKARA



RESPONDENTS:

    1       STATE OF KERALA
            REP. BY ITS SECRETARY, REVENUE DEPARTMENT, GOVERNMENT
            SECRETARIAT, THIRUVANANTHAPURAM 695 001

    2       THE LAND REVENUE COMMISSIONER
            COMMISSIONERATE OF LAND REVENUE, PUBLIC OFFICE
            BUILDING, MUSEUM JN, THIRUVANANTHAPURAM 695 033

    3       THE DISTRICT COLLECTOR,
            ERNAKULAM, CIVIL STATION, KAKKANAD, ERNAKULAM KOCHI
            682030

    4       LOCAL LEVEL MONITORING COMMITTEE
            REP. BY ITS CONVENER, AGRICULTURAL OFFICER, KRISHI
            BHAVAN, THIRUVAMKULAM, ERNAKULAM DIST., PIN 682 305

    5       THE AGRICULTURAL OFFICER,
            KRISHI BHAVAN, THIRUVAMKULAM, ERNAKULAM DISTRICT, PIN
            682 305

            BY GOVT.PLEADER:SRI.P.S.APPU


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
02.08.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                     2
WP(C) NO. 13567 OF 2021




                           JUDGMENT

The learned counsel for the petitioner seeks

permission to withdraw the writ petition without prejudice

to his rights to move afresh. Permission granted. The writ

petition is dismissed as withdrawn.

Sd/-

SATHISH NINAN

JUDGE

rsr

WP(C) NO. 13567 OF 2021

APPENDIX OF WP(C) 13567/2021

PETITIONER EXHIBITS

Exhibit P1 THE TRUE COPY OF THE DATA BANK REGISTER DATED 25.7.2017 ISSUED BY THE 5TH RESPONDENT

Exhibit P2 THE TRUE COPY OF THE APPLICATION FILED BY THE PETITIONER BEFORE THE 3RD RESPONDENT, DATED 4/8/2017

Exhibit P3 THE TRUE COPY OF THE ORDER NO.L10-157326/17 DATED 11/10/2019 BY 3RD RESPONDENT

Exhibit P4 THE TRUE COPY OF THE APPEAL FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT, DATED 21.11.2019

Exhibit P5 THE TRUE OF THE ORDER NO.LR(A)1 47265/19 DATED 19.1.2021 OF THE 2ND RESPONDENT