Dr.V.A.Jaison vs The Secretary
2021 Latest Caselaw 16009 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
               THE HONOURABLE MR. JUSTICE SATHISH NINAN
        MONDAY, THE 2ND DAY OF AUGUST 2021 / 11TH SRAVANA, 1943
                        WP(C) NO. 4246 OF 2021
PETITIONER:

            DR.V.A.JAISON
            AGED 55 YEARS
            S/O. JAYARAMAN, PROPRIETOR, JYOTHIS EYE CARE,
            PALLIKKUNNU P.O. KANNUR 670 004.

            BY ADVS.
            LIJIN THAMBAN
            SRI.G.S.KRISHNAN KARTHA



RESPONDENTS:
     1     THE SECRETARY,
           KANNUR MUNICIPAL CORPORATION, PALLIKKUNNU ZONAL OFFICE,
           PALLIKKUNNU P.O. KANNUR 670 004.

    2       THE ASSTT. ENGINEER,
            KANNUR MUNICIPAL CORPORATION, PALLIKKUNNU ZONAL OFFICE,
            PALLIKKUNNU P.O. KANNUR 670 004.

    3       THE PROJECT CO-ORDINATOR,
            KANNUR CITY ROAD IMPROVEMENT PROJECT, KERALA ROAD, FUND
            BOARD, ALAVIL P.O. KANNUR 670 008.

    4       THE DISTRICT SURVEY SUPERINTENDENT,
            OFFICE OF THE SUPERINTENDENT OF SURVEY AD LAND RECORDS
            DEPARTMENT, COLLECTORATE ROAD, THAVAKKARA, KANNUR 670
            002.

    5       SUDHESH KUMAR,
            UNNERI NIVAS, PALLIKKUNNU, PALLIKKUNNU P.O. KANNUR 670
            004.

            BY ADVS.
            SMT.M.MEENA JOHN
            V.RAJASEKHARAN NAIR
            GOVERNMENT PLEADER:SPL.GP.SRI.M.H.HANIL KUMAR


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
02.08.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                    2
WP(C) NO. 4246 OF 2021




                         Sathish Ninan, J.
                  ==============================
                     W.P.(C) No.4246 of 2021
                    ==========================
              Dated this the 2nd day of August, 2021

                               JUDGMENT

Memo recorded. Dismissed as withdrawn.

Sd/-

Sathish Ninan, Judge rsr

WP(C) NO. 4246 OF 2021

APPENDIX OF WP(C) 4246/2021

PETITIONER EXHIBITS

EXHIBIT P1 A TRUE COPY OF THE SALE DEED NO. 2408/2019 OF SUB REGISTRARS OFFICE KANNUR DATED 1.10.2019.

EXHIBIT P2 A TRUE COPY OF THE LETTER ISSUED BY THE 2ND RESPONDENT NO. PKZ/EI/2064/19 DATED 12.02.2020.

EXHIBIT P3 A TRUE COPY OF THE REPRESENTATION DATED 17.06.2020 SUBMITTED BY THE PETITIONERS BEFORE THE 4TH RESPONDENT.

EXHIBIT P4 A TRUE COPY OF THE LETTER NO. PKZ/EI/4119/19 DATED 10.11.2020 ISEUD BY THE 1ST RESPONDENT.

EXHIBIT P5 A TRUE COPY OF THE VERSION SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT DATED 01.12.2020.

EXHIBIT P6 A TRUE COPY OF THE LETTER NO.

I/PCO/CORI/KACRIP/2020 DATED 27.11.2020 ISSUED BY THE 3RD RESPONDENT.

EXHIBIT P7 A TRUE COPY OF THE ORDER NO. PKZEI/2064/19 DATED 04.02.2021 OF THE 1ST RESPONDENT.