Dileep V vs The State Of Kerala
2021 Latest Caselaw 15979 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                   THE HONOURABLE MR.JUSTICE V.G.ARUN
         MONDAY, THE 2ND DAY OF AUGUST 2021 / 11TH SRAVANA, 1943
                         OP(C) NO. 1099 OF 2021
  AGAINST THE ORDER/JUDGMENT IN CMA 85/2020 OF ADDITIONAL DISTRICT
                     COURT, IRINJALAKUDA, THRISSUR
PETITIONER/S:

             DILEEP V
             AGED 47 YEARS
             S/O. VASU, CHEMTHURUTHI, POOPATHI P.O, POYYA, THRISSUR
             DISTRICT 680 733

             BY ADV G.SREEKUMAR (CHELUR)



RESPONDENT/S:

     1       THE STATE OF KERALA
             REPRESENTED BY THE SECRETARY TO THE GOVERNMENT, REVENUE
             DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM
             DISTRICT 695 001

     2       THE DISTRICT COLLECTOR,
             OFFICE OF THE DISTRICT COLLECTOR, COLLECTORATE, CIVIL
             LINES, AYYANTHOLE P.O, THRISSUR DISTRICT 680 003

             BY ADV.S. UNNIKRISHNAN; GP


     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 02.08.2021, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP(C) NO. 1099 OF 2021
                                 2



                             JUDGMENT

Dated this the 2nd day of August, 2021

The original petition is filed seeking early disposal of CMA

No.85 of 2020, pending before the Additional District Court,

Irinjalakuda. In the report called for by this Court, the learned

Additional District & Sessions Judge has stated that the appeal can

be disposed within 15 days. Accordingly, the original petition is

disposed of directing the Additional District & Sessions Judge

Irinjalakuda to decide CMA No.85 of 2020 within twenty days of

receipt of a copy of this judgment.

Sd/-

V.G ARUN JUDGE

SJ OP(C) NO. 1099 OF 2021

APPENDIX OF OP(C) 1099/2021

PETITIONER EXHIBITS

Exhibit P1 A TRUE COPY OF THE AGREEMENT DATED 31-08-2017

Exhibit P2 A TRUE COPY OF THE MAHASSOR PREPARED BY THE VILLAGE OFFICER, POYYA DATED 11-3-2020

Exhibit P3 A TRUE COPY OF THE COMMUNICATION BY THE TAHSILDAR DATED 12-3-2020

Exhibit P4 A TRUE COPY OF THE CERTIFICATE ISSUED BY THE AGRICULTURAL OFFICER, KRISHI BHAVAN, POYYA DATED 23-06-2014

Exhibit P5 A TRUE COPY OF THE CERTIFICATE CONFIRMING THE SAME ISSUED DATED 1-2-1965 BY THE SUB COURT, IRINJALAKUDA, WITH SCHEDULED ATTACHED

Exhibit P6 A TRUE COPY OF THE COMMUNICATION BY THE AGRICULTURAL OFFICER, KRISHI BHAVAN, POYYA DATED 1-12-2020

Exhibit P7 A TRUE COPY OF THE ORDER PASSED BY THE ADDL.

DISTRICT COURT, IRINJALAKUDA 30-1-2021

Exhibit P8 TRUE COPY OF THE ORDER PASSED BY THE ADDL.

DISTRICT COURT, IRINJALAKUDA 30-01-2021

Exhibit P9 A TRUE COPY OF THE JUDGMENT DELIVERED BY THIS HON'BLE COURT IN OP (C) NO 444 OF 21 DATED 19- 3-2021