L.Prabhakaran vs The Director, Office Of The ...
2021 Latest Caselaw 15962 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
            THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
        MONDAY, THE 2ND DAY OF AUGUST 2021 / 11TH SRAVANA, 1943
                       WP(C) NO. 30601 OF 2013
PETITIONER:

            L.PRABHAKARAN, AGED 63 YEARS,
            KURUPPATH HOUSE, CHEMPALODE, CHANDRA NAGAR POST,
            PALAKKAD, PIN: 678 007.

            BY ADV SRI.K.RAVI (PARIYARATH)



RESPONDENTS:

    1       THE DIRECTOR, OFFICE OF THE DIRECTOR OF LOCAL FUND
            AUDIT, 4TH FLOOR VIKAS BHAVAN, P.O.,
            THIRUVANANTHAPURAM - 695 033.

    2       THE DEPUTY DIRECTOR, OFFICE OF THE DEPUTY
            DIRECTOR OF LOCAL FUND AUDIT, DISTRICT OFFICE,
            NEAR MUNICIPAL TOWN HALL, PALAKKAD - 1, PIN: 628 001.

    3       THE PALAKKAD MUNICIPALITY,
            REP. BY ITS SECRETARY, PALAKKAD DISTRICT, 678 001.

    4       THE DIRECTOR OF URBAN AFFAIRS,
            PUBLIC OFFICE BUILDING, THIRUVANANTHAPURAM,
            PIN: 695 033.

            BY ADVS.SRI. SUNIL KUMAR KURIAKOSE - GP
            SRI.BINOY VASUDEVAN
            SRI.P.S.APPU
            SRI.T.C.SURESH MENON


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
02.08.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 30601 OF 2013
                            -2-

                          JUDGMENT

The petitioner says that the reliefs sought

for in this writ petition had already been acceded

to by the respondents, and all payments have been

received. He, therefore, prays that this writ

petition be closed without any further orders.

This writ petition is thus closed.

Sd/-

DEVAN RAMACHANDRAN JUDGE akv WP(C) NO. 30601 OF 2013

APPENDIX OF WP(C) 30601/2013

PETITIONER'S EXHIBITS:

EXT.P1: TRUE COPY OF THE JUDGMENT PASSED IN WPC NO.30848/11 DATED 17/01/12.

EXT.P2: TRUE COPY OF THE AFFIDAVIT FILED AT THE INSTANCE OF THE 1ST RESPONDENT IN COC NO.414/13 ON THE FILE OF THIS HON'BLE COURT DATED 11/06/13.

EXT.P3: TRUE COPY OF THE ORDER PASSED IN COC NO.414/13 ON THE FILE OF THIS HON'BLE COURT DATED 7/10/13.

EXT.P4: TRUE COPY OF THE GOVERNMENT ORDER NO.G.O.(GEN.)NO.2912/2011/LOCAL SELF DEP. DATED 08/12/1.

EXT.P5: TRUE COPY OF THE GOVERNMENT ORDER NO.G.O.(HANDWRITTEN) NO.160/2013/LOCAL SELF DEP. DATED 24/04/13.