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Gangan A.K vs State Of Kerala
2021 Latest Caselaw 12149 Ker

Citation : 2021 Latest Caselaw 12149 Ker
Judgement Date : 20 April, 2021

Kerala High Court
Gangan A.K vs State Of Kerala on 20 April, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                 THE HONOURABLE MR. JUSTICE T.R.RAVI

    TUESDAY, THE 20TH DAY OF APRIL 2021 / 30TH CHAITHRA, 1943

                       WP(C).No.9964 OF 2021(U)


PETITIONERS:

      1        GANGAN A.K.,
               AGED 50 YEARS,
               S/O.CHATHU, 'ANOLIKKANDIYIL', P. O. KALLIKKANDY,
               THOOVAKKUNNU (VIA), KANNUR-670 693.

      2        BABOO,
               AGED 55 YEARS,
               S/O.KARUMBAN, 'CHALIL HOUSE', P. O. KALLIKKANDY,
               THOOVAKKUNNU (VIA), KANNUR-670 693.

               BY ADV. SMT.C.LEENA

RESPONDENTS:

      1        STATE OF KERALA,
               REPRESENTED BY THE SECRETARY TO GOVERNMENT,
               HOME DEPARTMENT, SECRETARIAT,
               THIRUVANANTHAPURAM-695 001.

      2        THE DIRECTOR GENERAL OF POLICE,
               POLICE HEAD QUARTERS, THIRUVANANTHAPURAM-695 001.

      3        THE DISTRICT POLICE CHIEF,
               KANNUR DISTRICT, TALAP P. O., KANNUR-670 002.

      4        THE ASSISTANT SUPERINTENDENT OF POLICE,
               THALASSERY, THALASSERY P. O.,
               KANNUR DISTRICT-670 101.

      5        THE STATION HOUSE OFFICER,
               KOLAVALLOOR POLICE STATION, KOLAVALLOOR P.O.,
               KANNUR DISTRICT-670 693.

      6        MUKUNDAN,
               S/O.CHOYI, THARALKIZHEKKAYIL VEEDU,
               KALLIKKANDY P.O., THOOVAKUNNU (VIA),
               KANNUR DISTRICT-670 693.

      7        UTHAMAN,
               S/O.CHOYI, CHEKKU HAJI QUARTERS, P.O.THOOVAKUNNU,
               PANNOR (VIA), KANNUR DISTRICT-670 693.
 WP(C).No.9964 OF 2021(U)

                               2


      8      PRASAKAN,
             S/O.CHOYI, KAVUKUNNATH HOUSE, KALLIKKANDI P.O.,
             THOOVAKUNNU (VIA), KANNUR DISTRICT-670 693.

      9      RAMESAN,
             S/O.CHOYI, KAVUKUNNATH HOUSE, KALLIKKANDI P.O.,
             THOOVAKUNNU (VIA), KANNUR DISTRICT-670 693.

      10     UDAYAN,
             S/O.MUKUNDAN, THARALKIZHEKKAYIL VEEDU,
             P.O. KALLIKKANDI, (VIA) THOOVAKUNNU,
             KANNUR DISTRICT-670 693.


THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.04.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.9964 OF 2021(U)

                                3




                           JUDGMENT

The learned counsel for the

petitioners submits that the matter has

become infructuous.

In view of the above submission, this

writ petition is dismissed as infructuous.

Sd/-

T.R.RAVI, JUDGE.

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