Friday, 15, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

For Information Purpose Only vs Ismaeel
2021 Latest Caselaw 11917 Ker

Citation : 2021 Latest Caselaw 11917 Ker
Judgement Date : 9 April, 2021

Kerala High Court
For Information Purpose Only vs Ismaeel on 9 April, 2021
IA/1/2021 IN RFA 49/2021                       1/2



                           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            Present:
                            THE HONOURABLE MRS. JUSTICE MARY JOSEPH

                 Friday,the 9th day of April 2021/19th Chaithra, 1943
                               IA   NO. 1/2021 IN RFA NO. 49/2021
                           OS No.143/2015 of the SUB COURT, CHAVAKKAD


            For information purpose only
APPLICANT/APPELLANT IN R.F.A.
       ISMAEEL, AGED 66 YEARS,
       S/O.OORILAPARAMBIL VEETTIL AHAMMEDUNNI, PALAYUR DESOM, GURUVAYUR
       AMSOM, CHAVAKKAD TALUK, CHAVAKKAD P.O., PIN - 680 506.
RESPONDENTS/RESPONDENTS IN R.F.A.
1.   SHARMILA, AGED ABOUT 48 YEARS,
     W/O.MACHINGAL SREENIVASAN, ELAVALLY VILLAGE, ELAVALLY DESOM,
     CHAVAKKAD TALUK, ELAVALLY P.O., PIN - 680 516.
AND OTHERS


                Application praying that in the circumstances stated in the

affidavit filed therewith the High Court be pleased to pass an order of

stay of operation and all proceedings pursuant to the decree and

judgment in O.S.No.143 of 2015 on the file of the Subordinate Judge's

Court, Chavakkad, pending disposal of the above Regular First Appeal.

               This application again coming on for orders upon perusing the

affidavit filed in support thereof, and this court's order dated

12.02.2021 and upon hearing the arguments of M/S P.B. KRISHNAN, B.
ANUSREE, MEERA P. , MANU VYASAN PETER, P.B. SUBRAMANYAN, & SABU GEORGE,

Advocates for the petitioner the court passed the following

                                           O R D E R

Since the date of expiry of the order of stay falls during the Summer Vacation, the learned counsel seeks for getting get extension of the same now.

In that event, order dated 12.02.2021 is reviewed and the order is modified and confined till this day and extended further for a period of two months from this day.

09-04-2021 Sd/-

MARY JOSEPH,JUDGE

/true copy/ IA/1/2021 IN RFA 49/2021 2/2

Sd/-

ASSISTANT REGISTRAR

For information purpose only

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter