Citation : 2021 Latest Caselaw 11910 Ker
Judgement Date : 9 April, 2021
WA 123/2021 1/1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
Present:
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR. JUSTICE GOPINATH P.
th th
Friday,the 9 day of April 2021/19 Chaithra, 1943
WA No.123/2021
dated 21-12-2020 in WP(C) No.13534/2020 of this Court.
For information purpose only
APPELLANT/3RD RESPONDENT;
REHIMA MUSALYARAKATH,AGED 53 YEARS,
TEACHER HEADMISTRESS, AIDED UP SCHOOL, IRUMBCHOLA,
RESIDING AT AL-HASNATH, KUTTOR NORTH , AR NAGAR P.O,
PIN - 676305, MALAPPURAM DISTRICT,
BY ADVS. M/S.S.KRISHNAMOORTHY &
.NITHYA SUGUNAN
RESPONDENTS/PETITIONER/RESPONDENTS 1,2,3 TO 7:
1.K.K.GEORGE,AGED 55 YEARS
S/O. KURIAKOSE, TEACHER (UPA), AIDED UP SCHOOL, IRUMBCHOLA,
RESIDING AT KARIMPEECHI PUTHEN PURAYIL HOUSE,
CHELARI-PUTHERIVALAPPIL P.O, VELIMUKKU,
PIN - 676317, MALAPPURAM DISTRICT.
AND 6 OTHERS.
BY ADVS.M/S.R.SURENDRAN & S.MAYUKHA FOR R1.
GOVERNMENT PLEADER FOR R3 & R7.
Prayer for interim relief in the Writ Appeal stating that in the circumstances stated in the appeal
memorandum the High Court be pleased to stay the judgment in W.P.(C) No.13534/2020 dated
21.12.2020 of the Learned Single Judge and to allow the Appellant to continue as Headmistress of
the Aided UP School, Irumbuchola pending final disposal of the Writ Appeal.
This Writ Appeal again coming on for orders on 09.04.2021 upon perusing the appeal
memorandum, and this Court's order dated 11-02-2021 , the court on the same day passed the
following:
ORDER
Interim order is extended. Post after vacation. 09-04-2021 Sd/- A.K.JAYASANKARAN NAMBIAR,JUDGE Sd/- GOPINATH P.,JUDGE
/true copy/ Sd/-
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