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Abdussalam Palayi vs Order
2021 Latest Caselaw 11896 Ker

Citation : 2021 Latest Caselaw 11896 Ker
Judgement Date : 9 April, 2021

Kerala High Court

Abdussalam Palayi vs Order on 9 April, 2021

IA/1/2021 IN WP(C) 7415/2021                           1/2

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            Present:
                          THE HONOURABLE MR. JUSTICE SATHISH NINAN
                               Friday,the 9th day of April 2021/19th Chaithra, 1943
                                       IA/1/2021 IN WP(C)/7415/2021(B)
PETITIONER/PETITIONER:
       ABDUSSALAM PALAYI,AGED 55 YEARS
       S/O.ALAVI PALAYI, SAJAS MANZIL, NELLIPPARAMBU, KARUVAMBRUM POST,

            For information purpose only
       MANJERI, MALAPPURAM DISTRICT, PIN-676 123.
RESPONDENTS/RESPONDENTS
1.THE CONVENER/AGRICULTURAL OFFICER
     LOCAL LEVEL MONITORING COMMITTEE, KRISHI BHAVAN, MANJERI,
     MALAPPURAM DISTRICT, PIN-676 123.
2.THE SUB COLLECTOR, PERININTHALMANNA,
     MALAPPURAM DISTRICT, PIN-676 101.
3.THE REVENUE DIVISIONAL OFFICER,
     REVENUE DIVISIONAL OFFICE, MINI CIVIL STATION, TIRUR, MALAPPURAM
     DISTRICT, PIN-676 101.
4.THE STATE OF KERALA,
     REPRESENTED BY ITS SECRETARY, DEPARTMENT OF REVENUE, SECRETARIAT,
     THIRUVANANTHAPURAM-695 001.


  Application praying that in the circumstances stated in the aﬃdavit ﬁled therewith the High Court be
pleased to permit the petitioner to correct the address of the third respondents as "The Revenue
Divisional Oﬃcer, Revenue Divisional oﬃce, Perinthalmanna, Malappuram District, 679322" in the
place of "The Revenue Divisional Oﬃcer, Revenue Divisional oﬃce, Mini Civil Station, Tirur,
Malappuram District, Pin:676 101."


  This application coming on for orders upon perusing the application and the aﬃdavit ﬁled in support
thereof, and this Court's Judgment dated 23-03-2021 and upon hearing the arguments of M/S.
K.M.SATHYANATHA MENON & KAVERY S THAMPI, Advocates for the petitioner in IA/WP(C),
GOVERNMENT PLEADER for Respondents in IA/WP(C), the court passed the following:
                                                   ORDER

Allowed.

09-04-2021 Sd/-

SATHISH NINAN,JUDGE

/true copy/ Sd/-

IA/1/2021 IN WP(C) 7415/2021 2/2

ASSISTANT REGISTRAR

For information purpose only