Soman M.A. vs Bindu C.R.
2021 Latest Caselaw 11884 Ker

        IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

      THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

                              &

      THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH

FRIDAY, THE 09TH DAY OF APRIL 2021 / 19TH CHAITHRA, 1943

                    OP (FC).No.265 OF 2021

   AGAINST THE ORDER/JUDGMENT IN OP 874/2020 OF FAMILY
                     COURT,ERNAKULAM


PETITIONER:

              SOMAN M.A., AGED 56 YEARS, S/O.M.K.ACHUTHAN,
              C/O.SASIDHARAN, KAVUNGAL HOUSE, SASI ROAD,
              KACHERIPPADY, PALLURUTHY-682 006.

              BY ADVS.
              SRI.C.Y.VINOD KUMAR
              SRI.C.ANILKUMAR (KALLESSERIL)
              SRI.P.M.MANASH

RESPONDENT:

              BINDU C.R., AGED 51 YEARS, D/O.RAMAN,
              MANGATTUTHARA, H.NO.19/1852 (OLD NO.20/1246
              C), DESABHIMANI ROAD, PALLURHTY-682 006.


     THIS OP (FAMILY COURT) HAVING COME UP FOR ADMISSION
ON 09.04.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 OP (FC).No.265 OF 2021

                            ..2..


                         JUDGMENT

Dated this the 9th day of April 2021 A.Muhamed Mustaque, J

This original petition was filed for expeditious

disposal of the pending matter before the Family

Court. A Division Bench judgment of this Court in

O.P. (FC) No.352 of 2020 and connected matters dated

23.03.2021 had given guidelines for disposal of

pending matters.

This original petition is disposed of in the

light of the above judgment. The directions in the

above judgment shall be scrupulously followed in

this matter also.

Sd/-

A.MUHAMED MUSTAQUE

JUDGE

Sd/-

DR. KAUSER EDAPPAGATH

JUDGE

PR OP (FC).No.265 OF 2021

..3..

APPENDIX PETITIONER'S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE ORIGINAL PETITION FILED BY THE PETITIONER, OP NO.874/2020 ON THE FILE OF THE HON'BLE FAMILY COURT, ERNAKULAM.