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Kala S. vs Kala S.
2021 Latest Caselaw 11877 Ker

Citation : 2021 Latest Caselaw 11877 Ker
Judgement Date : 9 April, 2021

Kerala High Court

Kala S. vs Kala S. on 9 April, 2021

IA/1/2021 IN FAO (RO) 7/2021                        1/1



                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                           Present:
                          THE HONOURABLE MRS. JUSTICE MARY JOSEPH
                            Friday,the 9th day of April 2021/19th Chaithra, 1943
                                      IA 1/2021 IN FAO (RO) 7/2021
                              AS No.46/2018 of the SUB COURT, PUNALUR.
                           OS No.179/2011 of the MUNSIFF COURT, PUNALUR
                                                   ---

            For information purpose only
APPELLANT/RESPONDENT IN A.S.46/2018/PLAINTIFF IN O.S.179/2011:
    KALA S.,AGED 44 YEARS,W/O.SRI.ANIL KUMAR,
    SIVASAKTHI VILLA, PLACHERY P.O., KALAYANADU,
    VALACODE VILLAGE, PUNALUR TALUK, KOLLAM.

RESPONDENTS/APPELLANTS IN A.S.46/2018/DEFENDANTS IN O.S.179/2011:
    1. P.BIJU,AGED 49 YEARS,S/O. PEETHAMBARAN,
    NEDUMPARAMBIL VEEDU, PLACHERY P.O.,KALAYANADU,
     VALACODE VILLAGE, PUNALUR TALUK, PIN-691 331

  Application praying that in the circumstances stated in the aﬃdavit ﬁled therewith the High Court
be pleased to stay the impugned Judgment in A.S.46/2018 dated 21-12-2019 of the Subordinate
Judge's Court, Punalur, until disposal of the above FAO(RO).

  This application again coming on for orders upon perusing the application and the aﬃdavit ﬁled in
support thereof, and this court's order dated 18-02-2021 and upon hearing the arguments of
M/S.BINU MATHEW & T.M.KRISHNA PRIYA, Advocates for the petitioner and of M/S.
SUBHASH CYRIAC & S.SREEJITH, Advocates for the respondents, the court passed the following:

                                                ORDER

Since the date of expiry of the order of stay falls during summer vacation, the learned counsel seeks for getting extension of the same now. In that event, order dated 18.02.2021 is reviewed and the order is modiﬁed and conﬁned to this day and extended further for a period of two months from this day.

09-04-2021                                                Sd/- MARY JOSEPH,JUDGE


         /true copy/
                                                                                        Sd/-
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