Anu.K.Ajayaghosh vs Sumithlal T.S.
2021 Latest Caselaw 11876 Ker

        IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

      THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

                              &

      THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH

FRIDAY, THE 09TH DAY OF APRIL 2021 / 19TH CHAITHRA, 1943

                  Mat.Appeal.No.376 OF 2017

 AGAINST THE ORDER/JUDGMENT IN OP 1344/2014 DATED 15-11-
              2016 OF FAMILY COURT,THRISSUR


APPELLANT:

              ANU.K.AJAYAGHOSH, AGED 27 YEARS,
              D/O.K.K.AJAYAGHOSH, KOOTTALA HOUSE,
              KOORKKANCHERY VILLAGE, DESOM & PO, THRISSUR
              DISTRICT.

              BY ADVS.
              SHRI.SANTHOSH P.PODUVAL
              SMT.R.RAJITHA
              SMT.VINAYA V.NAIR
              SRI.VYSAKH VIJAYAN

RESPONDENT:

              SUMITHLAL T.S. S/O.SUNDARAN VAIDYAR, THAYYIL
              HOUSE,PANAMUKKU, NEDUPUZHA, THRISSUR DISTRICT-
              680 007.

              R1 BY ADV. SRI.K.B.GANGESH

     THIS MATRIMONIAL APPEAL HAVING BEEN FINALLY HEARD ON
09.04.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 Mat.Appeal.No.376 OF 2017

                            ..2..




                        JUDGMENT

Dated this the 9th day of April 2021 A.Muhamed Mustaque, J

The learned counsel for the appellant submits

that the appellant does not want to pursue this Mat.

Appeal. Taking note of the said submission, this Mat. Appeal is dismissed as not pressed.

Sd/-

A.MUHAMED MUSTAQUE

JUDGE

Sd/-

DR. KAUSER EDAPPAGATH

JUDGE

PR