M/S.Fact Managerial Staff House ... vs M/S. Sudarsan Clay And Ceramics ...
2021 Latest Caselaw 11865 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                      PRESENT

          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

     FRIDAY, THE 09TH DAY OF APRIL 2021 / 19TH CHAITHRA, 1943

                             OP(C).No.2412 OF 2019


PETITIONER/S:

                M/s.FACT MANAGERIAL STAFF HOUSE CONSTRUCTION CO-
                OPERATIVE SOCIETY LIMITED,
                NO. E 243 REPRESENTED BY ITS SECRETARY ,
                SHANTI NAGAR ANNEXE, RAJAGIRI P.O, SOUTH KALAMASSERY,
                COCHIN 683104

                BY ADVS.
                SRI.G.HARIKUMAR (GOPINATHAN NAIR)
                SRI.B.DEEPAK

RESPONDENT/S:

                M/s. SUDARSAN CLAY AND CERAMICS LIMITED
                REGISTERED OFFICE AT 3RD FLOOR, NORTH SQUARE,
                PARAMARA ROAD, ERNAKULAM 682 018

                R1   BY   ADV.   SRI.M.GOPIKRISHNAN NAMBIAR
                R1   BY   ADV.   SRI.K.JOHN MATHAI
                R1   BY   ADV.   SRI.JOSON MANAVALAN
                R1   BY   ADV.   SRI.KURYAN THOMAS
                R1   BY   ADV.   SRI.PAULOSE C. ABRAHAM

     THIS OP (CIVIL) HAVING BEEN FINALLY HEARD ON 09.04.2021, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP(C).No.2412 OF 2019

                                  2




                             JUDGMENT

Dated this the 9th day of April 2021

Learned Counsel for the petitioner as well as the

respondent submits that the matter has been settled

pursuant to mediation conducted by the Mediation

Center, High Court of Kerala. The memorandum of

settlement specifies that the parties shall take

necessary steps for getting O.S. No.427/2009 before

the Sub Court, North Paravur, to be disposed of.

Recording the terms of settlement as part of this

order, this O.P is closed, leaving the parties to work

out their remedies as agreed to.

Sd/-

BECHU KURIAN THOMAS

JUDGE

uu

09.04.2021 OP(C).No.2412 OF 2019

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF PLAINT IN O.S NO. 427 OF 2009 BEFORE THE HON'BLE SUB COURT, NORTH PARAVUR

EXHIBIT P2 TRUE COPY OF WRITTEN STATEMENT FILED BY THE DEFENDANT PLAINT IN O.S NO. 427 OF 2009 BEFORE THE HON'BLE SUB COURT, NORTH PARAVUR

EXHIBIT P3 THE TRUE COPY OF JUDGMENT DATED 26-05-2014 IN W.P(C) NO. 14887 OF 2013 PASSED BY THIS HON'BLE COURT

EXHIBIT P4 THE TRUE COPY OF I.A NO. 804 OF 2018 IN O.S NO. 427 OF 2009 BEFORE THE HON'BLE SUB COURT NORTH PARAVUR

EXHIBIT P5 THE TRUE COPY OF ADDITIONAL WRITTEN STATEMENT FILED BY THE DEFENDANT IN O.S NO.4 27 OF 2009 BEFORE THE HON'BLE SUB COURT, NORTH PARAVUR

EXHIBIT P6 THE TRUE COPY OF THE ADDITIONAL ISSUES FRAMED IN O.S NO. 427 OF 2009 BEFORE THE HON'BLE SUB COURT

EXHIBIT P7 THE TRUE COPY OF I.A NO. 764 OF 2019 IN O.S NO. 427 OF 2009 BEFORE HON'BLE SUB COURT, NORTH PARAVUR

EXHIBIT P8 THE TRUE COPY OF ORDER DATED 17-07-2019 IN I.A NO. 764 OF 2019 IN O.S NO. 427 OF 2009 OF THE HON'BLE SUB COURT, NORTH PARAVUR.