Citation : 2021 Latest Caselaw 11839 Ker
Judgement Date : 9 April, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE SMT. JUSTICE P.V.ASHA
FRIDAY, THE 09TH DAY OF APRIL 2021 / 19TH CHAITHRA, 1943
WP(C).No.3412 OF 2021(B)
PETITIONERS:
1 SUMI K.K.CORRECTED
AGED 46 YEARS
S/O.LATE MUHAMMED RAFI, RESIDING AT SULEKHA MANZIL,
ANDAMUKKOM, KOLLAM - 691 001.
THE DESCRIPTION OF THE 1ST PETITIONER IS CORRECTED AS
'SUMI K.K. W/O.LATE MUHAMMED RAFI' INSTEAD OF 'SUMI
K.K. S/O.LATE MUHAMMED RAFI OCCURRING IN THE CAUSE
TITLE OF WP(C), AS PER ORDER DATED 23-02-2021 IN IA
1/2021 IN WP(C)3412/2021.
2 FAYAZ AHAMED
AGED 20 YEARS
S/O.LATE MUHAMMED RAFI, RESIDING AT SULEKHA MANZIL,
ANDAMUKKOM, KOLLAM - 691 001.
3 SAIRA M.RAFI (MINOR)
AGED 17 YEARS
D/O.LATE MUHAMMED RAFI, RESIDING AT SULEKHA MANZIL,
ANDAMUKKOM, KOLLAM - 691 001.
(MINOR 3RD PETITIONER IS REPRESENTED HEREIN BY HER
GUARDIAN MOTHER OF THE 1ST PETITIONER).
BY ADVS.
SRI.T.C.SURESH MENON
SRI.P.S.APPU
RESPONDENT:
CANARA BANK
REPRESENTED BY THE BRANCH MANAGER, CHINNAKKADA BRNCH,
PULLIKKADA, ASHRAMAM ROAD, KOLLAM - 691 001.
SRI.M.GOPIKRISHNAN NAMBIAR, SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
09.04.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.3412 OF 2021(B)
2
JUDGMENT
Dated this the 09th day of April 2021
On the basis of various interim orders
passed, the petitioners have got access to the
locker. Accordingly, the writ petition is
closed.
Sd/-
P.V.ASHA JUDGE DM WP(C).No.3412 OF 2021(B)
APPENDIX PETITIONERS' EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE MARRIAGE CERTIFICATE ISSUED BY THE CHINNAKKADA MUSLIM JAMA- ATH, DATED 11/2/1998.
EXHIBIT P2 TRUE COPY OF THE LEGAL HEIR SHIP CERTIFICATE NO.B2.19316/20/DD IS ISSUED BY THE THAHSILDAR, KOLLAM, DATED 18/1/2021.
EXHIBIT P3 TRUE COPY OF THE DEATH CERTIFICATE NO.D0180168-2010201 ISSUED BY THE KOLLAM CORPORATION, DATED 27/10/2020.
EXHIBIT P4 TRUE COPY OF THE RELEVANT PAGE OF THE RATION CARD NO.1207015634 ISSUED BY THE TALUK SUPPLY OFFICER/CITY RATIONING OFFICER, DATED 15/3/2017.
EXHIBIT P5 TRUE COPY OF THE REQUEST MADE BY THE 1ST PETITIONER BEFORE THE RESPONDENT BANK, DATED 1/2/2021.
RESPONDENTS' EXHIBITS: NIL
//TRUE COPY//
PA TO JUDGE
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