Kerala High Court
Mr K.K. Thomas vs The Registrar Of Co-Operative ... on 9 April, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
FRIDAY, THE 09TH DAY OF APRIL 2021 / 19TH CHAITHRA, 1943
WP(C).No.23399 OF 2017(Y)
PETITIONER:
MR K.K. THOMAS,
PRESIDENT, KERALA STATE LEGAL METROLOGY LICENSEES &
TECHNICIANS CO-OP SOCIETY LTD.NO. 4473,
MARIYIL BUILDING,OPPOSITE CIVIL STATION, THODUPUZHA.
BY ADVS.
SRI.V.K.SUNIL
SMT.P.M.PRINCY LAL
RESPONDENTS:
1 THE REGISTRAR OF CO-OPERATIVE SOCIETIES
JAWAHAR SAHAKARANA BHAVAN, THYCADU
P.O.,THIRUVANANTHAPURAM, PIN - 695 014.
2 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
IDUKKI, PIN - 685 603.
3 THE ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES
THODUPUZHA - 685 584.
4 P.K. SANTHOSH
S/O.P.K.KUTTY, PARAKKAL HOUSE,
THODUPUZHA EAST P.O., IDUKKI, PINCODE - 685 585.
SMT.SHEEJA C.S, SR GP
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
09.04.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.23399 OF 2017(Y) 2
JUDGMENT
In view of the memo filed, this writ petition is dismissed as not pressed.
Sd/-
RAJA VIJAYARAGHAVAN V
JUDGE
sru
APPENDIX OF WP(C) 23399/2017
PETITIONER'S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE BYELAWS OF THE SOCIETY.
EXHIBIT P2 TRUE COPY OF THE REPRESENTATION SUBMITTED
BY THE PETITIONER BEFORE THE CHIEF MINISTER
OF KERALA DATED 15.08.2012.
EXHIBIT P3 TRUE COPY OF THE DEALERSHIP LICENSE ISSUED
TO THE SOCIETY BY THE CONTROLLER OF LEGAL
METROLOGY DATED 19.08.2013.
EXHIBIT P4 TRUE COPY OF THE REPAIRING LICENSE ISSUED
TO THE SOCIETY BY THE CONTROLLER OF LEGAL
METROLOGY DATED 19.08.2013.
EXHIBIT P5 TRUE COPY OF THE ORDER DATED 02.07.2015 OF
THE DIRECTOR OF LEGAL METROLOGY APPROVING
THE MODEL OF THE PRICE COMPUTING MACHINE OF
THE SOCIETY.
EXHIBIT P6 TRUE COPY OF THE ORDER DATED 02.07.2015 OF
THE DIRECTOR OF LEGAL METROLOGY APPROVING
TABLETOP WEIGHING MACHINE.
EXHIBIT P7 TRUE COPY OF THE ORDER DATED 02.07.2015 OF
THE DIRECTOR OF LEGAL METROLOGY APPROVING
PLATFORM MODEL WEIGHING MACHINE.
EXHIBIT P8 TRUE COPY OF THE MANUFACTURING LICENSE
DATED 09.12.2015 ISSUED BY LMC.
EXHIBIT P9 TRUE COPY OF THE REGISTRATION CERTIFICATES
OF THE SOCIETY UNDER THE VALUE ADDED TAX
ACT.
EXHIBIT P10 TRUE COPY OF THE REGISTRATION CERTIFICATES
OF THE SOCIETY UNDER VALUE ADDED TAX ACT.
EXHIBIT P11 TRUE COPY OF THE D & O LICENSE ISSUED BY
THE THODUPUZHA MUNICIPALITY.
EXHIBIT P12 TRUE COPY OF THE ORDER NO. M.T.(4) 47357/14
DATED 05.11.2014 ISSUED BY THE 1ST
RESPONDENT
EXHIBIT P13 TRUE COPY OF THE SHOW CAUSE NOTICE DATED
05.12.2014 ISSUED BY THE CONTROLLER OF
LEGAL METROLOGY TO THE SOCIETY.
EXHIBIT P14 TRUE COPY OF THE REPRESENTATION DATED
13.12.2014 SUBMITTED BY THE PETITIONER
BEFORE THE DY.S.P.THODUPUZHA.
EXHIBIT P15 TRUE COPY OF THE REPORT DATED 01.10.2015 OF
THE DISTRICT CHIEF OF POLICE, IDUKKI
SUBMITTED BEFORE THE CONTROLLER OF LEGAL
METROLOGY.
EXHIBIT P16 TRUE COPY OF THE MINUTES OF THE MANAGING
COMMITTEE MEETING OF THE SOCIETY HELD ON
30.05.16.
EXHIBIT P17 TRUE COPY OF THE LETTER DATED 09.08.2016
ISSUED BY THE SOCIETY TO THE 4TH RESPONDENT
EXHIBIT P18 TRUE COPY OF THE LETTER DATED 01.04.2017
ISSUED BY THE 3RD RESPONDENT TO THE
PETITIONER.
EXHIBIT P19 TRUE COPY OF THE REPLY SUBMITTED BY THE
PETITIONER TO THE 3RD RESPONDENT DATED
10.04.2017
EXHIBIT P20 TRUE COPY OF THE MEMO OF HANDLING OVER
CHARGE BY THE SUSPENDED SECRETARY TO THE
SECRETARY IN CHARGE DATED 29.04.2017.
EXHIBIT P21 TRUE COPY OF THE REPORT DATED 16.05.2017 OF
THE 3RD RESPONDENT.
EXHIBIT P22 TRUE COPY OF THE LETTER NO. A/1268/2017
DATED 28.06.2017 ISSUED BY THE 3RD
RESPONDENT.
EXHIBIT P23 TRUE COPY OF THE ORDER NO. M.T.(4)
16457/2017 DATED 27.06.2017 ISSUED BY THE
1ST RESPONDENT.
EXHIBIT P24 TRUE COPY OF THE LETTER ISSUED BY THE
SECRETARY-IN-CHARGE OF THE SOCIETY TO THE
3RD RESPONDENT POINTING OUT LOSSES OF
CERTAIN DOCUMENTS.
EXHIBIT P25 TRUE COPY OF THE REPRESENTATION SUBMITTED
BY THE PETITIONER AND OTHER COMMITTEE
MEMBERS BEFORE THE 1ST RESPONDENT.
RESPONDENTS EXHIBITS:NIL
