Kerala High Court
Jayapal.G vs Kerala State Electricity Board ... on 9 April, 2021
W.P.(C).No.9710/2021
1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
FRIDAY, THE 09TH DAY OF APRIL 2021 / 19TH CHAITHRA, 1943
WP(C).No.9722 OF 2021
PETITIONERS:-
1 JAYAPAL.G
AGED 50 YEARS
S/O. K.A. GOPALAN, WORKING AS SUB ENGINEER,
EMPLOYEE CODE NO. 1044054, KERALA STATE
ELECTRICITY BOARD LTD.,
ELECTRICAL SECTION PALA, PIN-686 575, RESIDING
AT KAVALAMMACKEL HOUSE,
EZHACHERY P.O, KOTTAYAM, PIN-686 651
2 SHAJAHAN E,
SUB ENGINEER, EMPLOYEE CODE NO. 10420556,
KERALA STATE ELECTRICITY BOARD LTD.,
ELECTRICAL SECTION, THEVALAKKARA-690 524
3 ANIL KUMAR N,
SUB ENGINEER, EMPLOYEE CODE NO. 1043093, KERALA
STATE ELECTRICITY BOARD LTD.,
ELECTRICAL SECTION KILIKOLLOOR,
KOLLAM-691 577
4 JOSHI JOSEPH,
AGED 53 YEARS, SUB ENGINEER, EMPLOYEE CODE NO.
1044245, KERALA STATE ELECTRICITY BOARD LTD.,
SUB REGIONAL STORE,
ELECTRICAL CIRCLE SREEKANDAPURAM-670 631
5 BENNY K.J,
SUB ENGINEER, EMPLOYEECODE- 1043010, KERALA
STATE ELECTRICITY BOARD LTD,
ELECTRICAL SECTION ARTHUNGAL-688 524
W.P.(C).No.9710/2021
6 MATHEW ABRAHAM,
SUB ENGINEER, EMPLOYEE CODE NO. 1042752, KERALA
STATE ELECTRICITY BOARD LTD,
ELECTRICAL SECTION PALLIKKATHODU-686 503
7 SIVAPRASAD K.V,
SUB ENGINEER, EMPLOYEE CODE NO. 1042758, KERALA
STATE ELECTRICITY BOARD LTD,
ELECTRICAL SUB DIVISION,
PONKUNNAM-686 506
8 ASOKAN NAIR K.R,
SUB ENGINEER, EMPLOYEE CODE NO. 1043628, KERALA
STATE ELECTRICITY BOARD LTD.,
ELECTRICAL SECTION ERUMELY-686 509
9 SURESH BABU T.K,
SUB ENGINEER, EMPLOYEE CODE NO. 1043026, KERALA
STATE ELECTRICITY BOARD LTD.,
66 KV SUBSTATION, GANDHI NAGAR-682 036
10 AUGUSTIN A.J,
SUB ENGINEER, EMPLOYEE CODE NO. 1042712, KERALA
STATE ELECTRICITY BOARD LTD.,
ELECTRICAL SECTION KOOTTICKAL 686 514.
11 SALIM K.G,
SUB ENGINEER, EMPLOYEE CODE NO. 1043054, KERALA
STATE ELECTRICITY BOARD LTD.,
ELECTRICAL SECTION, PUTHUPPALLY-686 011
12 SHAJI V.C,
SUB ENGINEER, EMPLOYEE CODE NO. 1042754, KERALA
STATE ELECTRICITY BOARD LTD., 110 KV
SUBSTATION, KANJIRAPPALLY, 686 507.
13 ROY MATHEW,
SUB ENGINEER, EMPLOYEE CODE NO. 1042715, KERALA
STATE ELECTRICITY BOARD LTD. ,
ELECTRICAL SECTION, PERUVANTHANAM-685 532
14 SUNIL KUMAR K.M,
AGED 51 YEARS, SUB ENGINEER, EMPLOYEE CODE NO.
1042690, KERALA STATE ELECTRICITY BOARD LTD.,
66 KV SUBSTATION, KAKKANADU-682 037
W.P.(C).No.9710/2021
15 TERENCE THOMAS V.G,
SUB ENGINEER, EMPLOYEE CODE NO. 1046515, KERALA
STATE ELECTRICITY BOARD LTD.
66KV SUB STATION, ERNAKULAM-682 036
16 SYSMENSON PATRIC BIVERA,
AGED 52 YEARS, SUB ENGINEER, EMPLOYEE CODE NO.
1047123, KERALA STATE ELECTRICITY BOARD LTD.,
ELECTRICAL SECTION VADUTHALA,
KOCHI 682 023
17 AJITH KUMAR K,
AGED 52 YEARS, SUB ENGINEER, EMPLOYEE CODE NO.
1042815, KERALA STATE ELECTRICITY BOARD LTD.
110 KV SUB STATION COMPLEX,
KUNDRA-683 101
18 SAJEEV KUMAR,
AGED 52 YEARS, SUB ENGINEER, EMPLOYEE CODE NO.
1044238, KERALA STATE ELECTRICITY BOARD LTD,
ELECTRICAL SECTION GIRINAGAR,
KADAVANTHRA, ERNAKULAM-682 020
19 ELDO PAUL,
AGED 52 YEARS, SUB ENGINEER, SUB ENGINEER,
EMPLOYEE CODE NO. 1042520, KERALA STATE
ELECTRICITY BOARD LTD. ,110 KV SUBSTATION,
KIZHAKKAMBALAM-683 562
20 NAZIR K.H,
AGED 53 YEARS
SUB ENGINEER, EMPLOYEE CODE NO. 1042407, KERALA
STATE ELECTRICITY LTD.,
ELECTRICAL SECTION ALUVA-683 101
21 JAYAN M.P,
AGED 52 YEARS
SUB ENGINEER, EMPLOYEE CODE NO. 1043874, KERALA
STATE ELECTRICITY BOARD LTD,
ELECTRICAL SECTION, VYTTILLA-682 019
22 VIJI GEORGE,
SUB ENGINEER, EMPLOYEE CODE NO. 1044863, KERALA
STATE ELECTRICITY BOARD LTD,
GENERATION IDAMALAYAR-686 673
W.P.(C).No.9710/2021
23 VOLTER XAVIER M,
AGED 52 YEARS
SUB ENGINEER, EMPLOYEE CODE NO. 10461, KERALA
STATE ELECTRICITY BOARD LTD.,
ELECTRICAL SECTION EDAPPALLY-682 024.
24 VARGHESE M.J,
AGED 51 YEARS
SUB ENGINEER, EMPLOYEE CODE NO. 1043619, KERALA
STATE ELECTRICITY BOARD LTD,
ELECTRICAL SECTION VADUTHALA-682 023.
25 ELDO C.P,
SUB ENGINEER, EMPLOYEE CODE NO. 1043691, KERALA
STATE ELECTRICITY BOARD LTD., ELECTRICAL SUB
DIVISION OFFICE,KURUPPAMPADY,
PERUMBAVOOR DIVISION-683 545
26 RADHAKRISHNAN P,
SUB ENGINEER, EMPLOYEE CODE NO. 1043087,
KERALA STATE ELECTRICITY BOARD LTD.,
ELECTRICAL SECTION,
KARIMANOOR-685 581
27 PUSHPARAJAN P.K,
SUB ENGINEER, EMPLOYEE CODE NO. 1043925, KERALA
STATE ELECTRICITY BOARD LTD, COMMUNICATION
SECTION, SYSTEM OPERATION CIRCLE, KALAMASSERY-
683 503
28 SAJU V. OOMMEN,
SUB ENGINEER, EMPLOYEE CODE NO. 1043802, KERALA
STATE ELECTRICITY BOARD LTD., ELECRICAL
SECTION, SASTHAMCOTTA-689 504
29 OMANAKUTTAN A.R,
AGED 53 YEARS
SUB ENGINEER, EMPLOYEE CODE NO. 1043701, KERALA
STATE ELECTRICITY BOARD LTD., ELECTRICAL
SECTION EZHIKKARA-683 513
30 SURESH K,
SUB ENGINEER, EMPLOYEE CODE NO. 1041086, KERALA
STATE ELECTRICITY BOARD LTD., ELECTRICAL
SECTION CHENDAMANGALAM 683 521.
W.P.(C).No.9710/2021
31 FIROSE S,
SUB ENGINEER, EMPLOYEE CODE NO. 1043074, KERALA
STATE ELECTRICITY BOARD LTD., ELECTRICAL
SECTION, SOORANADU NORTH 690 561.
32 ANILKUMAR K,
AGED 50 YEARS
OVERSEER, EMPLOYEE CODE NO. 1043110, KERALA
STATE ELECTRICITY BOARD LTD, ELECTRICAL
SECTION, THAKAZHY-686 562
33 AJAYA KUMAR P,
AGED 52 YEARS
OVERSEER, EMPLOYEE CODE NO. 1044277, KERALA
STATE ELECTRICITY BOARD LTD., 110 KV SUNSTATION
NADAPURAM-673 506
34 ANZAR M.J,
OVERSEER, EMPLOYEE CODE NO. 1046848, KERALA
STATE ELECTRICITY BOARD LTD., ELECTRICAL
SECTION, EZHUKONE-691 014
35 SHAJI R,
OVERSEER, EMPLOYEE CODE NO. 1049829, KERALA
STATE ELECTRICITY BOARD LTD., 220 KV
SUBSTATION,
EDAPPON, KOLLAM-691 577
36 KRISHNAKUMAR M,
OVERSEER, EMPLOYEE CODE NO. 1048154, KERALA
STATE ELECTRICITY BOARD LTD., ELECTRICAL
SECTION, KATTANAM-690 503
37 ASSIS H,
AGED 51 YEARS
OVERSEER, EMPLOYEE CODE NO. 1047456, KERALA
STATE ELECTRICITY BOARD LTD.,
ELECTRICAL SECTION PADOOR-678 543
38 SAJU MATHEW,
OVERSEER , EMPLOYEE CODE NO. 1045089, KERALA
STATE ELECTRICITY BOARD LTD.,110 KV SUBSTATION
OTTAPALAM-679 307
BY ADV. SHRI.T.T.RAKESH
W.P.(C).No.9710/2021
RESPONDENTS:-
1 KERALA STATE ELECTRICITY BOARD LIMITED,
REPRESENTED BY ITS MANAGING DIRECTOR OR/AND
SECRETARY, KERALA STATE ELECTRICITY BOARD LTD.,
VAIDHYUTHI BHAVAN, PATTAM,
THIRUVANANTHAPURAM-695 004
2 THE CHIEF ENGINEER (HRM),
KERALA STATE ELECTRICITY BOARD LTD., VAIDHYUTHI
BHAVAN, PATTAM,
THIRUVANANTHAPURAM-695 004
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
09.04.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:-
W.P.(C).No.9710/2021
JUDGMENT
Dated this the 9th day of April 2021
1. Heard the learned counsel for the petitioners and the learned
Standing Counsel appearing for the respondents.
2. The petitioners have approached this Court seeking various reliefs.
However, the relief pressed at the time of hearing of the writ
petition was for a consideration of Exhibits P4 to P11 and similar
representations preferred by the other petitioners before the 2 nd
respondent.
3. The learned standing counsel submits that the representations
preferred by the petitioners before the 2nd respondent can be
considered in accordance with law.
4. In the above view of the matter, there will be a direction to the 2 nd
respondent to take up, consider and pass orders on Exhibits P4 to
P11 and similar representations preferred by the petitioners in this
writ petition within a period of two months from the date of receipt
of a copy of this judgment.
Writ petition is ordered accordingly.
Sd/-
Anu Sivaraman, Judge
sj
APPENDIX
PETITIONER'S EXHIBITS:
EXHIBIT P1 A TRUE COPY OF THE RELEVANT PORTIONS OF
ARTICLE VII B CLAUSE 8 IN THE LONG TERM
SETTLEMENT OF 2000.
EXHIBIT P2 A TRUE COPY OF THE JUDGMENT IN W.P.C NO.
26342/2006 DATED 14.11.2011.
EXHIBIT P3 A TRUE COPY OF THE GOVERNMENT ORDER GO(MS)
NO. 36/2015/PD DATED 19.11.2015.
EXHIBIT P4 A TRUE COPY OF THE REPRESENTATION OF THE
FIRST PETITIONER DATED 09.02.2021.
EXHIBIT P5 A TRUE COPY OF THE REPRESENTATION OF TH
10TH PETITIONER DATED 15.02.2021.
EXHIBIT P6 A TRUE COPY OF THE REPRESENTATION OF THE
15TH PETITIONER DATED 10.02.2021.
EXHIBIT P7 A TRUE COPY OF THE REPRESENTATION OF THE
16TH PETITIONER DATED 10.02.2021.
EXHIBIT P8 A TRUE COPY OF THE REPRESENTATION OF THE
23RD PETITIONER DATED 10.02.2021.
EXHIBIT P9 A TRUE COPY OF THE REPRESENTATION OF THE
27TH PETITIONER DATED 09.02.2021.
EXHIBIT P10 A TRUE COPY OF THE REPRESENTATION OF THE
33RD PETITIONER DATED 08.02.2021.
EXHIBIT P11 A TRUE COPY OF THE REPRESENTATION OF THE
36TH PETITIONER DATED 08.02.2021.
TRUE COPY
PS TO JUDGE
