Sajeevan S vs The Authorized Officer
2021 Latest Caselaw 11544 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                 THE HONOURABLE MR. JUSTICE A.M.BADAR

    THURSDAY, THE 08TH DAY OF APRIL 2021 / 18TH CHAITHRA, 1943

                       WP(C).No.5243 OF 2020(E)


PETITIONER:

               SAJEEVAN S.,
               AGED 38 YEARS
               S/O. SANKARANKUTTY,
               RADHA HOMES,
               MARANA ROAD, ILLIKKAPADI, EROOR P.O,
               NADAMA VILLAGE, KANAYANNUR TALUK,
               ERNAKULAM DISTRICT, PIN 682 306.

               BY ADVS.
               SRIP.S.SUJETH
               SMT.M.R.REENA

RESPONDENTS:

      1        THE AUTHORIZED OFFICER,
               REPCO HOME FINANCE LTD,
               3RD FLOOR, ALEXANDER SQUARE, NEW NO. 2,
               (OLD NO. 34 AND 35)
               SARDAR PATEL ROAD, GUINDY,
               CHENNAI 600 032.

      2        THE BRANCH MANAGER,
               REPCO HOME FINANCE LTD. NO. 41/4057 A,
               CHALAKKEL HOUSE, GROUND FLOOR,
               OLD RAILWAY STATION ROAD,
               ERNAKULAM DISTRICT, KOCHI 682 018

               R1-2 BY ADV. SRI.P.PAULOCHAN ANTONY, STANDING COUNSEL

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
08.04.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.5243 OF 2020

                              2




                         JUDGMENT

Dated this the 8th day of April 2021

At the request of the learned counsel for

the petitioner, the writ petition is dismissed as

not pressed.

Sd/-

A.M.BADAR JUDGE SSK/08/04 WP(C).No.5243 OF 2020

APPENDIX PETITIONER'S EXHIBITS:

EXHIBIT P1 TRUE COPY OF NOTICE DATED 07-02-2020, ISSUED BY THE ADVOCATE COMMISSION

EXHIBIT P2 TRUE COPY OF THE SECURITIZATION APPLICATION WITH STAY PETITION DATED 20-02-2020 FILED BEFORE THE DEBTS RECOVERY TRIBUNAL-1 1, ERNAKULAM

EXHIBIT P3 TRUE COPY OF THE REPRESENTATION DATED 10-

07-2019 SUBMITTED BY THE PETITIONER TO THE BANK AUTHORITY.

//True Copy// P.A to Judge.