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Prof. Gopinath Muthukad vs Prof. Gopinath Muthukad
2021 Latest Caselaw 11521 Ker

Citation : 2021 Latest Caselaw 11521 Ker
Judgement Date : 8 April, 2021

Kerala High Court
Prof. Gopinath Muthukad vs Prof. Gopinath Muthukad on 8 April, 2021
              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

       THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR

                                   &

                 THE HONOURABLE MR. JUSTICE GOPINATH P.

    THURSDAY, THE 08TH DAY OF APRIL 2021 / 18TH CHAITHRA, 1943

                           ITA.No.261 OF 2019

    AGAINST THE ORDER IN ITA 349/COCH/2009 DATED 01-03-2019 OF
                   I.T.A.TRIBUNAL, COCHIN BENCH


APPELLANT/RESPONDENT/ASSESSEE:

              PROF. GOPINATH MUTHUKAD
              AGED 55 YEARS
              MUTHUKAD MAGICAL ENTERTAINERS,
              POOJAPPURA, TRIVANDRUM

              BY ADVS.
              SRI.T.M.SREEDHARAN (SR.)
              SMT.NISHA JOHN
              SRI.V.P.NARAYANAN
              SMT.DIVYA RAVINDRAN
              SRI.R.BHASKARA KRISHNAN

RESPONDENT:

              THE COMMISSIONER OF INC0ME TAX
              AAYAKAR BHAVAN, KOWDIAR,
              THIRUVANANTHAPURAM-695 003.


OTHER PRESENT:

              SC CHRISTOPHER ABRAHAM

     THIS INCOME TAX APPEAL HAVING BEEN FINALLY HEARD            ON
08.04.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 ITA No.261/2019                        -2-




                                JUDGMENT

A.K.Jayasankaran Nambiar, J:

A withdrawal memo has been filed by counsel for the petitioner in this

appeal. Taking note of the said memo this appeal is dismissed as not pressed.

(Sd/-) A.K. JAYASANKARAN NAMBIAR JUDGE

(Sd/-) GOPINATH P.

JUDGE AMG

APPENDIX PETITIONER'S/S EXHIBITS:

ANNEXURE A TRUE COPY OF THE ASSESSMENT ORDER DATED 19.12.2005 PASSED 143(3) OF THE ACT BY THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1 TIRUR

ANNEXURE B TRUE COPY OF THE ORDER OF THE CIT (A)-1, TRIVANDRUM IN ITA NO 153/T/07-08 DATED 19.1.2009

ANNEXURE C THE COPY OF ORDER U/S 263 DATED 12.3.2007 PASSED BY THE COMMISSIONER OF INCOME TAX, CALICUT

ANNEXURE D TRUE COPY OF THE ASST ORDER DATED 17.1.2007 PASSED U/S 143(3) R.W.S 263 BY THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1 TIRUR

ANNEXURE D(A) TRUE COPY OF MODIFIED ORDER DATED 6.6.2019 ALONG WITH DEMAND NOTICE AND TAX CALCULATION SHEET PASSED BY THE INCOME TAX OFFICER, WARD 1(4) TRIVANDRUM

ANNEXURE E TRUE COPY OF ORDER OF THE CIT(A) TRIVANDRUM IN IA NO 154/T/07-08 DATED 19.1.2009

ANNEXURE F TRUE COPY OF ORDER OF THE ITAT, COCHIN BENCH IN ITA NO 349/C/2009 DATED 183.2011

ANNEXURE G TRUE COPY OF ORDER DATED 30.9.2013 IN MP NO 54/C/2013 PASSED BY THE ITAT, COCHIN BENCH.

ANNEXURE H TRUE COPY JUDGMENT DATED 31.10.2017 IN ITA NO 70/2014 PASSED BY THIS HON'BLE COURT

ANNEXURE I TRUE COPY OF ORDER OF THE APPELLATE TRIBUNAL IN ITA NO 349/C/2009 AND C. NO 32/C/2019 DATED 1.3.2019

ANNEXURE J TRUE COPY OF CIRCULAR NO 3/2018 DATED 11.7.2018 ISSUED BY THE CBDT

 
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