Os No.3/2020 Of The Additional Sub ... vs M/S.Archana Textiles And ...
2021 Latest Caselaw 11491 Ker

OP(C) 902/2021                              1/2

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         Present:
                 THE HONOURABLE MR.JUSTICE T.V.ANILKUMAR
                                th                       th
                  Thursday,the 8 day of April 2021/18 Chaithra, 1943
                                     OP(C) No.902/2021
OS No.3/2020 of the ADDITIONAL SUB COURT,KOTTAYAM
PETITIONERS
            For information purpose only
1. M/S.ARCHANA TEXTILES AND READYMADES,
     LANIVELIL SHOPPING COMPLEX, CENTRAL JUNCTION,
     KADUTHURUTHY, KOTTAYAM DISTRICT-686 604,
     REPRESENTED BY ITS MANAGING PARTNER TESSY MATHEW,
     W/O.K.J.MATHEW, KOLLASSERY HOUSE, THALAYOLAPARAMBU
     P.O., KOTTAYAM DISTRICT-686 605.

2. TESSY MATHEW,,AGED 50 YEARS
     W/O.K.J.MATHEW, KOLLASSERY HOUSE, THALAYOLAPARAMBU
     P.O., VADAYAR, VAIKOM, KOTTAYAM DISTRICT-686 605.

3. K.J.MATHEW,,AGED 56 YEARS
      S/O.K.M.JOSEPH, KOLLASSERY HOUSE, THALAYOLAPARAMBU P.O.,
      VADAYAR, VAIKOM, KOTTAYAM DISTRICT-686 605.
RESPONDENTS

1. KOSAMATTAM FINANCE LIMITED, HAVING ITS REGISTERED OFFICE AT MATHEW K.CHERIAN BUILDING, M.L.ROAD, KOTTAYAM-686 801, REPRESENTED BY ITS CHIEF MANAGER MR.TOMY AUGUSTINE.

2. A.V.AJIMON,,AGED 46 YEARS S/O.VARKEY, ASSANPARAMBIL HOUSE, MUTTUCHIRA P.O., VAIKOM TALUK, KOTTAYAM DISTRICT-686 613.

3. ANNAMMA @ KUNJAMMA,,AGED 66 YEARS W/O.VARKEY, ASSANPARAMBIL HOUSE, MUTTUCHIRA P.O., VAIKOM TALUK, KOTTAYAM DISTTRICT-686 613.

OP (civil) praying inter alia that in the circumstances stated in the affidavit filed along with the OP(C) the High Court be pleased to stay the operation of the decree and judgment passed by the Additional Sub court, Kottayam in O.S No. 3/2020 OP(C) 902/2021 2/2

pending disposal of the Original Petition.

This petition coming on for admission upon perusing the petition and the affidavit filed in support of OP(C) and upon hearing the arguments of M/S G.HARIHARAN, PRAVEEN.HARIHARAN. SMITHA PRAVEEN & V.R.SANJEEV KUMAR, Advocates for the petitioners, the court passed the following For information O R D purpose ER only Admit.

Issue notice by speed post to the respondents. Further proceedings in O.S No. 3/2020 on the file of Additional Sub Court, Kottayam, are stayed for two months. Post after vacation.

08-04-2021 Sd/-

T.V.ANILKUMAR,JUDGE

/true copy/ Sd/-

ASSISTANT REGISTRAR

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