Naziah Mohammed Kutty vs Pradeep Johny
2021 Latest Caselaw 11427 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

          THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

                                   &

              THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH

    THURSDAY, THE 08TH DAY OF APRIL 2021 / 18TH CHAITHRA, 1943

                         OP (FC).No.165 OF 2021

               IN OP 1076/2019 OF FAMILY COURT,ERNAKULAM


PETITIONER:

               NAZIAH MOHAMMED KUTTY
               AGED 25 YEARS
               D/O. LATE MOHAMMED KUTTY KOTTAYI, PERMANENT RESIDENT
               OF PUTHENPARAMBIL HOUSE, NORTH PARAVUR, ERNAKULAM,
               PRESENTLY RESIDING AT DD PLATINUM PLANET TOWER-II,
               P.16, KATHRIKADAVU, KALOOR, ERNAKULAM.

               BY ADV. SMT.MAJIDA.S

RESPONDENT:

               PRADEEP JOHNY
               AGED 30 YEARS
               S/O. JOHNY, KOZHUMATTATHIL HOUSE, MAMAM KARA,
               KAMBAKKALLU P.O., MALAPPURAM DISTRICT-679333.


     THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD             ON
08.04.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 O.P.(FC).No.165/2021
                                        2




                                   JUDGMENT

Dated this the 8th day of April 2021

A.MUHAMED MUSTAQUE, J

This Original petition was filed for expeditious

disposal of the matter pending before the Family Court,

Ernakulam. A Division Bench of this Court by judgment dated

23.3.2021 in O.P.(FC).No.352/2020 and connected cases had

given guidelines for disposal of such cases pending before

the Family Court.

This Original petition is disposed of in the light of

the above judgment. The directions in the above judgment

shall be scrupulously followed in this matter also.

Sd/-

A.MUHAMED MUSTAQUE

JUDGE

Sd/-

                                              DR. KAUSER EDAPPAGATH

kp               True copy                              JUDGE
                   P.A. To Judge
 O.P.(FC).No.165/2021




                           APPENDIX
PETITIONER'S EXHIBITS:

EXHIBIT P1             TRUE COPY OF THE O.P.NO.1076/2019 ON THE

FILE OF FAMILY COURT, ERNAKULAM DATED 7.5.2019.

EXHIBIT P2 TRUE COPY OF THE ORDER DATED 1.8.2019 IN M.C.NO.49/2019 OF THE ADDITIONAL CHIEF JUDICIAL MAGISTRATE, ERNAKULAM.