Wednesday vs By Advocate Sri.I.Dinesh Menon
2021 Latest Caselaw 11245 Ker

Con.Case(C) 621/2021                      1/3



                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       Present:
                       THE HONOURABLE MR. JUSTICE SUNIL THOMAS

         Wednesday,the 7th day of April 2021/17th Chaithra, 1943
     Contempt Case(Civil) No.621/2021(S) in WP(C) No.1670/2021
PETITIONER/PETITIONER
            For information purpose only
        ABDUL LATHEEF,AGED 55 YEARS
        S/O.MAMMAD, EYYATHAYIL HOUSE,
        MEENADATHUR P.O.,OZHUR,MALAPPURAM -676 307

BY ADVOCATE SRI.I.DINESH MENON

RESPONDENT/RESPONDENT
        SRI.JOSHY
        SECRETARY,REGIONAL TRANSPORT AUTHORITY,MALAPPURAM,
        CIVIL STATION P.O,UPHILL,MALAPPURAM-676 505

SENIOR GOVERNMENT PLEADER FOR RESPONDENT

   This Contempt of Court Case(Civil) having come up for
orders on 07/04/2021, the Court on the same day passed the
following:

                                                                  PTO
                        SUNIL THOMAS, J
          -------------------------------------------------------------
                Contempt Case (C) No.621 of 2021
      For information purpose only
          -------------------------------------------------------------
               Dated this the 7th day of April, 2021

                                  ORDER

The respondent is directed to comply with

Annexure-A1 within three weeks from today and report

compliance on 18.05.2021.

H/o

Sd/-

SUNIL THOMAS JUDGE LEK

/true copy/ Sd/- ASSISTANT REGISTRAR KLHC010190152021 3/3

ANNEXURE A1 -TRUE COPY OF THE JUDGMENT IN W.P.C NO. 1670/2021 DATED 29.01.2021.

For information purpose only