Citation : 2021 Latest Caselaw 11224 Ker
Judgement Date : 7 April, 2021
WA 463/2021 1/1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
Present:
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR. JUSTICE GOPINATH P.
th th
Wednesday,the 7 day of April 2021/17 Chaithra, 1943
WA No.463/2021
Against the Judgment dated 04-02-2021 of this Hon'ble court in WP(C) No.24498 of 2017
---
For information purpose only
APPELLANT/RESPONDENT NO.6:
SABITHA K.V.,AGED 60 YEARS,
SREYAS, PADANNAKKAD P.O, KASARAGOD - 671314.
BY ADV. SRI.MAHESH V.RAMAKRISHNAN
RESPONDENTS/PETITIONER & RESPONDENTS 1 TO 5:
1.SATHEESAN K.V.,AGED 68 YEARS,
S/O. K.V. KUNHAMBU, MANAGER, SREE NARAYANA TEACHER TRAINING
INSTITUTE (SNTTI),PADANNAKKAD, KASARAGOD - 671415, (CURRENT ADDRESS:
VAISHNAV, WEAVERS STREET, P.O, NILESWAR, KASARAGOD - 6 71314.
AND 5 OTHERS.
BY ADV. SRI.T.K.VIPINDAS FOR R1
GOVERNMENT PLEADER FOR R2 TO R6
Prayer for interim relief in the Writ Appeal stating that in the circumstances stated in the appeal
memorandum the High Court be pleased to stay all proceedings pursuant to the impugned common
judgment dated 04-02-2021 of this Hon'ble Court in W.P.(C) No.24498 of 2017 pending final disposal
of this Writ Appeal in the interest of justice.
This Writ Appeal again coming on for orders on 07-04-2021 upon perusing the appeal
memorandum, and this Court's order dated 29-03-2021 , the court on the same day passed the
following:-
ORDER
Post on 24/5/2021.
Interim stay is extended till then. 07-04-2021 Sd/-A.K.JAYASANKARAN NAMBIAR,JUDGE Sd/- GOPINATH P.,JUDGE
/true copy/ Sd/-
ASSISTANT REGISTRAR
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!