Citation : 2021 Latest Caselaw 11222 Ker
Judgement Date : 7 April, 2021
WA 596/2021 1/2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
Present:
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR. JUSTICE GOPINATH P.
th th
Wednesday,the 7 day of April 2021/17 Chaithra, 1943
WA No.596/2021
Against Judgment dated 8.03.2021 in WP(C) No.26588/2018 of this Court.
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For information purpose only
APPELLANT/PETITIONER IN W.P.(C) NO.26588 OF 2018:
P.V.VINOD,AGED 44 YEARS,S/O.VISWAMBARAN,
PATHUTHAIKKAL HOUSE,MADAVANA,MUMBALAM VILLAGE,
PANANAGAD-682506.
BY ADVS. M/S.JOLLY JOHN, LIZA MEGHAN CYRIAC,
ANUPAMA SIBI & IRENE BABU
RESPONDENT/RESPONDENT IN W.P.(C) NO.26588 OF 2018:
KERALA UNIVERSITY OF FISHERIES & OCEAN STUDIES,
"KUFOS', PANANGAD P.O,, KOCHI-682006,
REPRESENTED BY REGISTRAR.
ADV.SRI.VIPINDAS T.K.
Prayer for interim relief in the Writ Appeal stating that in the circumstances stated in the appeal
memorandum the High Court be pleased to :
1. Set aside the order of the learned Single Judge in W.P.(C) No.26588/2018 and to
direct the Respondent to appoint the Appellant in the category of evictee family for the
next arising appointment from P-4 rank list.
2. To grant such other reliefs.
This Writ Appeal coming on for admission on 07.04.2021 upon perusing the appeal memorandum,
the court on the same day passed the following:-
ORDER
Admit.
Sri. Vipindas T.K. takes notice for the respondent. Post on 24.05.2021.
It is made clear that, further appointments, if any made by the respondent, will be subject to the outcome of the writ appeal. 07-04-2021 Sd/-A.K.JAYASANKARAN NAMBIAR,JUDGE Sd/- GOPINATH P.,JUDGE
/true copy/ Sd/-
ASSISTANT REGISTRAR EXT.P4 : COPY OF THE RANK LIST FOR THE POST OF CASUAL LABOURERS WA 596/2021 2/2
PUBLISHED BY THE RESPONDENT.
For information purpose only
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