Sankara Narayanan .P.S vs Kerala State Electricity Board ...
2021 Latest Caselaw 11221 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                 THE HONOURABLE MR. JUSTICE A.M.BADAR

   WEDNESDAY, THE 07TH DAY OF APRIL 2021 / 17TH CHAITHRA, 1943

                       WP(C).No.1337 OF 2017(N)


PETITIONER:

               SANKARA NARAYANAN .P.S
               S/O. P.K.SANKARA NARAYANAN, STAR CABLE VISION,
               KALPAKA BUILDING, VANIAMKULAM, PALAKKAD DISTRICT,
               PIN-679522

               BY ADV. DR.GEORGE ABRAHAM


RESPONDENTS:

      1        KERALA STATE ELECTRICITY BOARD LTD.
               REPRESENTED BY ITS SECRETARY, VAIDYUDHI BHAVAN,
               THIRUVANANTHAPURAM PIN-695001

      2        CHIEF ENGINER
               ELECTRICAL CIRCLE, KERALA STATE ELECTRICITY BOARD,
               KOZHIKODE, PIN-6733020

      3        EXECUTIVE ENGINEER
               ELECTRICAL DIVISION, KERALA STATE ELECTRICITY BOARD,
               SHORNUR, PIN-679121

      4        ASSISTANT ENGINEER
               ELECTRICAL SECTION, KERALA STATE ELECTRICITY BOARD
               LTD,. VANIYAMKULAM, (VIA) SHORNUR.PIN-679522

               BY SRI.P.A.AHAMED, SC, KERALA STATE ELECTRICITY BOARD
               LIMITED

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD           ON
07.04.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C) No.1337/2017                2


                             JUDGMENT

Dated this the 7th day of April 2021

In view of the memo filed by the petitioner dated

24.03.2021, this writ petition is dismissed as not pressed.

Sd/-

A.M.BADAR

JUDGE

smp