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Santhosh.C.R vs Vineetha
2021 Latest Caselaw 11209 Ker

Citation : 2021 Latest Caselaw 11209 Ker
Judgement Date : 7 April, 2021

Kerala High Court
Santhosh.C.R vs Vineetha on 7 April, 2021
                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

          THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

                                   &

              THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH

   WEDNESDAY, THE 07TH DAY OF APRIL 2021 / 17TH CHAITHRA, 1943

                         OP (FC).No.257 OF 2021

              IN OPHMA 533/2019 OF FAMILY COURT,ERNAKULAM


PETITIONER:

               SANTHOSH.C.R
               AGED 47 YEARS
               S/O RAMANKUTTY,246/04,CHIRAYIL VEEDU,
               EDAKKATTUVAYAL(P.O),ARAKKUNNAM (VIA),
               ERNAKULAM(DT) PIN-682313,
               PRESENTLY RESIDING AT-MATHEW LAGAN
               BUILDING,PALLYTHAZAM,MULANTHURUTHY,(P.O),
               ERNAKULAM (DT),PIN-682313.

               BY ADV. SMT.MRINUAAL

RESPONDENT:

               VINEETHA
               AGED 43 YEARS
               W/O SANTHOSH.P.R,246/04,CHIRAYIL VEEDU,
               EDAKKATUVAYAL(P.O),ARAKKUNNAM(VIA),
               ERNAKULAM(DT),PIN-682313.


     THIS OP (FAMILY COURT) HAVING COME UP FOR ADMISSION         ON
07.04.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 O.P.(FC).No.257/2021
                                        2




                                   JUDGMENT

Dated this the 7th day of April 2021

A.MUHAMED MUSTAQUE, J

This Original petition was filed for expeditious

disposal of the matter pending before the Family Court,

Ernakulam. A Division Bench of this Court by judgment dated

23.3.2021 in O.P.(FC).No.352/2020 and connected cases had

given guidelines for disposal of such cases pending before

the Family Court.

This Original petition is disposed of in the light of

the above judgment. The directions in the above judgment

shall be scrupulously followed in this matter also.

Sd/-

A.MUHAMED MUSTAQUE

JUDGE

Sd/-

                                              DR. KAUSER EDAPPAGATH

kp               True copy                              JUDGE
                   P.A. To Judge
 O.P.(FC).No.257/2021




                           APPENDIX
PETITIONER'S EXHIBITS:

EXHIBIT P1             TRUE COPY OF OP(HMA)NO.533/2019 ON THE

FILES OF THE FAMILY COURT,ERNAKULAM.

 
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