S.Madhu vs Travancore Devaswom Board
2021 Latest Caselaw 11204 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN

   WEDNESDAY, THE 07TH DAY OF APRIL 2021 / 17TH CHAITHRA, 1943

                       WP(C).No.2927 OF 2021(M)


PETITIONER:

               S.MADHU
               AGED 59 YEARS
               S/O.SREEDHARAN, (ADMINISTRATE OFFICER-RETIRED)
               KUMARIVILASOM, ELAVANTHITTA P.O., PATHANAMTHITTA.

               BY ADVS.
               SRI.K.MOHANAKANNAN
               SMT.T.V.NEEMA

RESPONDENTS:

      1        TRAVANCORE DEVASWOM BOARD
               REPRESENTED BY ITS SECRETARY, NANTHANCODE,
               THIRUVANANTHAPURAM-695001.

      2        THE DEVASWOM COMMISSIONER,
               TRAVANCORE DEVASWOM BOARD, NANTHANCODE P.O.,
               THIRUVANANTHAPURAM-695003.

      3        THE ACCOUNTS OFFICER,
               TRAVANCORE DEVASWOM BOARD, NANTHANCODE P.O.,
               THIRUVANANTHAPURAM-695003.

               R1-3 BY SHRI.G.BIJU,SC,TRAVANCORE DEVASWOM BOARD

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
07.04.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.2927 OF 2021(M)

                                   2




                              JUDGMENT

Dated this the 7th day of April 2021

It is submitted by the learned counsel for the petitioner that

the admitted amount of DCRG due to the petitioner has been

released on 29.03.2021. It is submitted that a liability has been

fixed as against the petitioner, without notice to the petitioner.

Therefore, without prejudice to the right of the petitioner to

challenge the fixation of liability against him, the writ petition is

closed.

Sd/-

ANU SIVARAMAN JUDGE SVP WP(C).No.2927 OF 2021(M)

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE ORDER NO.D.A.NO.1752/17/E4 DATED 22.01.2018 ISSUED BY THE DEVASWOM ACCOUNTS OFFICE WITH TYPED COPY.

EXHIBIT P2 TRUE COPY OF THE REPRESENTATION DATED 17.12.2020 SUBMITTED BY THE PETITIONER BEFORE THE BOARD.