Nishanth.P.V. vs Daya.C.
2021 Latest Caselaw 11188 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

          THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

                                      &

           THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH

   WEDNESDAY, THE 07TH DAY OF APRIL 2021 / 17TH CHAITHRA, 1943

                       Mat.Appeal.No.314 OF 2019

      AGAINST THE JUDGMENT IN O.P.NO.214/2018 DATED 13-02-2019
                     OF FAMILY COURT, THALASSERY
                               --------


APPELLANT/S:

                NISHANTH.P.V., AGED 38 YEARS,
                S/O. P.V.RAMANUNNI NAIR, LAKSHMI NILAYAM,
                THENHIPALAM P.O., MALAPPURAM DISTRICT,
                PIN-670 630.

                BY ADVS.
                SRI.M.PROMODH KUMAR
                SMT.MAYA CHANDRAN

RESPONDENT/S:

                DAYA.C., AGED 33 YEARS,
                D/O MOHAN C., USHAS, ERUVATTI P.O.,
                KADIRUR (VIA), THALASSERY,
                KANNUR DISTRICT, PIN-670 642.

                BY ADV. M R MINI (AS PER KELSA PROCEEDINGS)

THIS MATRIMONIAL APPEAL HAVING BEEN FINALLY HEARD ON 07.04.2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 Mat.Appeal.No.314/2019          2




                         JUDGMENT

Dated this the 7th day of April 2021

A.Muhamed Mustaque, J.

The Mat.Appeal is dismissed as withdrawn with

liberty to the appellant to move the appropriate

court.

Sd/-

A.MUHAMED MUSTAQUE

JUDGE

Sd/-

DR. KAUSER EDAPPAGATH

JUDGE

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