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Lalu M.T vs Chirakkadavu Grama Panchayath
2021 Latest Caselaw 11181 Ker

Citation : 2021 Latest Caselaw 11181 Ker
Judgement Date : 7 April, 2021

Kerala High Court
Lalu M.T vs Chirakkadavu Grama Panchayath on 7 April, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

               THE HONOURABLE MR. JUSTICE SATHISH NINAN

  WEDNESDAY, THE 07TH DAY OF APRIL 2021 / 17TH CHAITHRA, 1943

                       WP(C).No.8772 OF 2021(V)


PETITIONER:

               LALU M.T
               AGED 52 YEARS
               S/O THANKAPPAN,MANNARATH(H),
               PONKUNNAM.P.O, KOTTAYAM.

               BY ADV. SRI.K.V.ANIL KUMAR

RESPONDENTS:

      1        CHIRAKKADAVU GRAMA PANCHAYATH
               PONKUNNAM.P.O, KOTTAYAM DISTRICT,
               PIN-686506,REPRESENTED BY ITS SECRETARY.

      2        THE SECRETARY,
               CHIRAKKADAVU GRAMA PANCHAYATH,PONKUNNAM.P.O,
               KOTTAYAM DISTRICT,PIN-686506.




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
07.04.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                       SATHISH NINAN, J.
              ==================
                   W. P. (C) No.8772 of 2021
              ==================
               Dated this the 7th day of April, 2021

                             JUDGMENT

All that the petitioner seeks for is an

expeditious consideration of the petitioner's

application dated 02.02.2021, seeking issuance of

development permit for construction of a building.

2. Without expressing anything on merits, the

writ petition is disposed of directing the second

respondent to consider the petitioner's request in

accordance with law and pass appropriate orders, as

expeditiously as possible and at any rate within a

period of one month from the date of receipt of a

copy of this judgment.

Sd/-

SATHISH NINAN JUDGE

kns/-

//True Copy// P.S. to Judge WP(C).No.8772 OF 2021(V)

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 A TRUE COPY OF THE BUILDING PERMIT DATED 20.02.2021 ISSUED BY THE 2ND RESPONDENT.

EXHIBIT P2 A TRUE COPY OF THE RECEIPT DATED 02.02.2021 ISSUED BY THE 2ND RESPONDENT

EXHIBIT P3 A TRUE COPY OF THE LETTER DATED 25.02.2021 ISSUED BY THE 2ND RESPONDENT.

EXHIBIT P4 A TRUE COPY OF THE REQUEST DATED 06.03.2021 ISSUED BY THE 2ND RESPONDENT AND ITS RECEIPT.

-----

 
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