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Rajani.V vs The Regional Manager
2021 Latest Caselaw 11132 Ker

Citation : 2021 Latest Caselaw 11132 Ker
Judgement Date : 7 April, 2021

Kerala High Court
Rajani.V vs The Regional Manager on 7 April, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                 THE HONOURABLE MR. JUSTICE A.M.BADAR

   WEDNESDAY, THE 07TH DAY OF APRIL 2021 / 17TH CHAITHRA, 1943

                       WP(C).No.6846 OF 2021(E)


PETITIONER:

               RAJANI.V
               AGED 45 YEARS
               D/O. VASANTHA KUMARI, ROADARIKATHU VEEDU, VELLARDA
               VILLAGE, NEYYATTINKARA.

               BY ADV. SRI.R.GOPAN

RESPONDENTS:

      1        THE REGIONAL MANAGER
               KERALA STATE CO-OPERATIVE BANK, THIRUVANANTHAPURAM
               REGIONAL OFFICE, EAST FORT, TRIVANDRUM, PIN 695 023

      2        THE BRANCH MANAGER,
               KERALA STATE CO-OPERATIVE BANK, VELLARADA BRANCH,
               VELLARADA P.O, (OLD THIRUVANANTHAPURAM DISTRICT CO-
               OPERATIVE BANK) THIRUVANANTHAPURAM, PIN 695 505

               R1-2 BY ADV. SHRI.THOMAS ABRAHAM

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
07.04.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.6846 OF 2021(E)

                                      2

                               JUDGMENT

Dated this the 7th day of April 2021

Heard both sides.

2. Learned counsel for the petitioner submits that the purpose

of the petition would be served, if the respondents are directed to

decide the representation at Ext.P3 in a time bound manner.

In this view of the matter, respondents are directed to decide the

representation of the petitioner at Ext.P3, if not already decided within

a period of two weeks from the date of communication of this

judgment. Learned standing counsel for the respondents to

communicate a copy of this judgment of this Court to the respondents

for necessary action.

SD/-

Nsd //TRUE COPY// A.M.BADAR PA TO JUDGE JUDGE WP(C).No.6846 OF 2021(E)

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 PHOTOCOPY OF THE RELEVANT PAGE OF THE PASS BOOK OF THE PETITIONER ISSUED BY THE RESPONDENT BANK

EXHIBIT P2 PHOTOCOPY OF THE NOTICE DATED 31-1-2020 ISSUED BY THE AUTHORISED OFFICER TO THE PETITIONER.

EXHIBIT P3 PHOTOCOPY OF THE REPRESENTATION DATED 9-3-

2021 SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT.

EXHIBIT P3 A TRUE ENGLISH TRANSLATION OF EXT.P3

 
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