Monday, 20, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Sri. Shivanagouda S/O Basanagouda ... vs Smt. Savita W/O Shivanagouda Patil
2026 Latest Caselaw 2339 Kant

Citation : 2026 Latest Caselaw 2339 Kant
Judgement Date : 16 March, 2026

[Cites 1, Cited by 0]

Karnataka High Court

Sri. Shivanagouda S/O Basanagouda ... vs Smt. Savita W/O Shivanagouda Patil on 16 March, 2026

Author: Ravi V.Hosmani
Bench: Ravi V.Hosmani
                                                         -1-
                                                                    NC: 2026:KHC-D:4062
                                                                 RP No. 100008 of 2025


                             HC-KAR




                            IN THE HIGH COURT OF KARNATAKA,AT DHARWAD
                                 DATED THIS THE 16TH DAY OF MARCH, 2026
                                                   BEFORE
                                 THE HON'BLE MR. JUSTICE RAVI V.HOSMANI
                                      REVIEW PETITION NO. 100008 OF 2025
                            BETWEEN:
                                  SRI SHIVANAGOUDA S/O BASAGOUDA PATIL,
                                  AGE. 41 YEARS, OCC. AGRICULTURE,
                                  R/O. HIREPADASALAGI, TQ. JAMAKHANDI,
                                  DIST. BAGALKOTE-587301.
                                                                           ...PETITIONER
                            (BY SRI SURAJ M. KATAGI, ADVOCATE)
                            AND:
                            1.    SMT. SAVITA W/O SHIVANAGOUDA PATIL,
                                  AGE. 32 YEARS, OCC. HOUSEHOLD WORK,

                            2.    KUMARI SHINCHANA D/O SHIVANAGOUDA PATIL,
                                  AGE. 10 YEARS, OCC. NIL,
                                  SINCE MINOR REPRESENTED BY HER
                                  NATURAL MOTHER RESPONDENT NO.1.
                                  BOTH ARE R/O. DOMANAL,
                                  TQ. & DIST. BAGALKOT-587207.
CHANDRASHEKAR
LAXMAN
                                                                     ...RESPONDENTS
KATTIMANI

Digitally signed by
CHANDRASHEKAR LAXMAN
KATTIMANI
Location: High Court of
Karnataka, Dharwad Bench
                            (BY SRI HARISH S. MAIGUR, ADVOCATE FOR R1;
Date: 2026.03.16 09:39:44
+0000

                            R2 IS MINOR R/BY R1)
                                 THIS REVIEW PETITION IS FILED UNDER SECTION 114
                            R/W ORDER 47 RULE 1 OF CPC, PRAYING TO REVIEW THE
                            ORDER PASSED BY THIS HON'BLE COURT IN RPFC
                            NO.100150/2022 DATED 28.08.2024 & ETC.

                                THIS RP COMING ON FOR FURTHER ORDERS, THIS DAY,
                            ORDER WAS MADE THEREIN AS UNDER:

                            CORAM:      THE HON'BLE MR. JUSTICE RAVI V.HOSMANI
                                     -2-
                                                NC: 2026:KHC-D:4062
                                              RP No. 100008 of 2025


 HC-KAR




                              ORAL ORDER

Learned counsel for parties submit that petitioner-

Shivanagouda S/o. Basagouda Patil, died on 29.08.2025.

In view of above, review petition is dismissed as abated.

In view of disposal of review petition, pending applications

stand dismissed.

Sd/-

(RAVI V.HOSMANI) JUDGE

SMM, CT:VP LIST NO.: 1 SL NO.: 8

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter