Citation : 2026 Latest Caselaw 2036 Kant
Judgement Date : 9 March, 2026
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NC: 2026:KHC-D:3730
WP No. 102094 of 2026
HC-KAR
IN THE HIGH COURT OF KARNATAKA, AT DHARWAD
DATED THIS THE 09TH DAY OF MARCH, 2026
BEFORE
THE HON'BLE MR. JUSTICE ASHOK S. KINAGI
WRIT PETITION NO. 102094 OF 2026 (GM-CPC)
BETWEEN:
1. NARAYAN S/O, DATTU LOHAR
AGE: 65 YEARS, OCC: BUSINESS.
R/O: H. NO. 120 LOHAR GALLI,
ANGOL BELAGAVI-06
2. PARASHURAM S/O, DATTU LOHAR
AGE: 62 YEARS, OCC: BUSINESS
R/O: GANDHI NAGAR,
ANGOL BELAGAVI-06
3. KUMAR. LAXMAN S/O, MAHADEV LOHAR
AGE: 20 YEARS, OCC: STUDENT
R/O: H. NO. 120 LOHAR GALLI,
ANGOL BELAGAVI-06
4. KUMARI. GOURI D/O, MAHADEV LOHAR
AGE: 18 YEARS, OCC: STUDENT
R/O: H.NO. 120 LOHAR GALLI,
Digitally signed by
ANGOL BELAGAVI-06
MOHANKUMAR B
SHELAR
5. CHANDRAKANT S/O, DATTU LOHAR
Location: HIGH
COURT OF AGE: 55 YEARS, OCC: BUSINESS
KARNATAKA R/O: H. NO. 120 LOHAR GALLI,
ANGOL BELAGAVI-06
6. BALKRISHNA S/O DATTU LOHAR,
AGE. 45 YARS, OCC. BUSINESS,
R/O. H NO. 120, LOHAR GALLI,
ANGOL BELAGAVI 06,
7. SHANTA W/O ANNAPPA SUTAR
AGE. 56 YEARS, OCC. HOUSEHOLD WORK,
R/O. NEAR BUS STAND,
NAVAGE, BELAGAVI-18
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HC-KAR
8. BHARATI S/O SHIVAJI SUTAR,
AGE. 50 YEARS, OCC. HOUSEHOLD WORK,
R/O. SUNDI, TQ. CHANDGAD,
DIST. KOLHAUR, STATE MAHARASTRA 416507
...PETITIONERS
(BY SRI. RAM PARASHURAM GHORPADE, ADVOCATE)
AND:
1. SHANTA W/O MARUTI LOHAR
AGE: 75 YEARS, OCC: HOUSEHOLD WORK
R/O: H. NO.468, NATH PAI NAGAR,
ANGOL BELAGAVI-06
2. PRAKASH S/O MARUTI LOHAR
AGE: 55 YEARS, OCC: BUSINESS
R/O: H. NO.468, NATH PAI NAGAR,
ANGOL BELAGAVI-06
3. JAGADISH S/O MARUTI LOHAR
AGE: 42 YEARS, OCC: BUSINESS
R/O: H. NO.468, NATH PAI NAGAR,
ANGOL BELAGAVI-06
4. MAHESH S/O MARUTI LOHAR
AGE: 40 YEARS, OCC: BUSINESS
R/O: H. NO.468, NATH PAI NAGAR,
ANGOL BELAGAVI-06
5. PARVATI W/O ANANT LOHAR
AGE: 70 YEARS, OCC: HOUSEHOLD
R/O: H. NO.468, NATH PAI NAGAR,
ANGOL BELAGAVI-06
6. PRAMOD S/O, PARASHURAM LOHAR
AGE: 48 YEARS, OCC: PRIVATE SERVICE,
R/O: H.NO.468 NATH PAI NAGAR,
ANGOL, BELAGAVI-06.
7. PRADEEP S/O, PARASHURAM LOHAR
AGE: 44 YEARS, OCC: PRIVATE SERVICE,
R/O: LOHAR GALLI, ANGOL, BELAGAVI-06.
8. SURESH S/O, SADANAND LOHAR
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AGE: 43 YEARS, OCC: PRIVATE SERVICE
R/O: LOHAR GALLI, ANGOL, BELAGAVI-06.
9. PRAKASH S/O, GUNDU
LOHAR @ ANGOLKAR
AGE: 55 YEARS, OCC: BUSINESS.
R/O: H.NO. 120/1, LOHAR GALLLI,
ANGOL, BELAGAVI-06.
10. DINESH S/O, PANDU LOHAR
AGE: 55 YEARS, OCC: CENTERING WORK,
R/O: MANNUR TQ & DIST: BELAGAVI-28.
11. DILIP S/O, RAMCHANDRA
LOHAR @ ANGOLKAR
AGE: 64 YEARS, OCC: PRIVATE SERVICE,
R/O: PL NO.50, SUMEDH APT,
TILAKWADI, DIST: BELAGAVI-06.
12. BALU S/O, BHUJANG @ ANGOLKAR
AGE: 70 YEARS, OCC: PRIVATE WORK,
R/O: LOHAR GALLI, ANGOL, BELAGAVI-06.
13. REKHA W/O, BALU SUTAR @ ANGOLKAR
AGE: 40 YEARS, OCC: HOUSEHOLD WORK,
R/O: MANNUR TQ & DIST: BELAGAVI-28.
14. BALU @ SANJAY S/O, GANPATI LOHAR @
ANGOLKAR, AGE: 48 YEARS,
OCC: PRIVATE SERVICE,
R/O: SIHGAD ROAD,
NEAR AMBIKA STORE,
NANDED PHATA, OUNE-41.
15. ASHOK S/O, RAMCHANDRA
LOHAR @ ANGOLKAR,
AGE: 55 YEARS, OCC: PRIVATE SERVICE
R/O: # 13, TADIWALA ROAD,
NEAR JANASEVA MITRA MANDAL,
PUNE-411001.
GANESH S/O, BALU LOHAR @ ANGOLKAR
SINCE DECEASED BY HIS LRS
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16. RENUKA W/O, GANESH LOHAR @ ANGOLKAR
AGE: 50 YEARS, OCC: HOUSEHOLD WORK,
R/O: LOHAR GALLI, ANGOL, BELAGAVI-06.
17. KUMARI, JUHI D/O, GANESH LOHAR @
ANGOLKAR, AGE: 20 YEARS, OCC: STUDENT,
R/O: LOHAR GALLI, ANGOL, BELAGAVI-06
18. GEETA D/O, BALU LOHAR @ ANGOLKAR.
AGE: 48 YEARS, OCC: HOUSEHOLD WORK,
R/O: ISRNAIL SHAIKH CHAL AKHURDI PUNE-411035
...RESPONDENTS
THIS WRIT PETITION IS FILED UNDER ARTICLE 227 OF THE
CONSTITUTION OF INDIA, PRYAING TO THIS HON'BLE COURT IN
EXERCISE OF ITS SUPERVISORY JURISDICTION UNDER ARTICLE 226
AND 227 OF THE CONSTITUTION OF INDIA MAY KINDLY BE PLEASED
TO
A. ISSUE A WRIT IN THE NATURE OF CERTIORARI BY QUASHING
THE ORDER DATED 27.11.2025 PASSED ON I.A. NO.13/25 R/W SEC
151 OF CPC IN O S NO.134/2020 ON THE FILE OF THE IV ADDL
SENIOR CIVIL JUDGE AND J.M.F.C. BELAGAVI AND RESTORE THE
ORDER DATED 06.12.2024 VIDE ANNEXURE-K.
B. OR GRANT SUCH OTHER RELIEF AS THIS HONBLE COURT
DEEMS FIT IN THE INTEREST OF JUSTICE AND EQUITY.
THIS PETITION, COMING ON FOR PRELIMINARY HEARING, THIS
DAY, THE ORDER WAS MADE THEREIN AS UNDER:
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WP No. 102094 of 2026
HC-KAR
ORAL ORDER
(PER: THE HON'BLE MR. JUSTICE ASHOK S. KINAGI)
1. Learned counsel for the petitioners, after arguing the
matter, seeks leave of the Court to withdraw the petition with
liberty to file an appeal under Order XLIII Rule 1(w) of the Code
of Civil Procedure.
2. The Submission is placed on record.
3. Accordingly, the Petition is dismissed as withdrawn
with aforesaid liberty.
4. The Registry is directed to return the certified copies
of the annexures to the petitioner after retaining photocopies of
the same on record.
Sd/-
(ASHOK S. KINAGI) JUDGE
RHR/-CT: BSB List No.: 1 Sl No.: 59
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