Sri A Kishore Kumar vs Smt. Manjula Bai
2026 Latest Caselaw 63 Kant

Karnataka High Court

Sri A Kishore Kumar vs Smt. Manjula Bai on 6 January, 2026

                                           -1-
                                                       NC: 2026:KHC:341-DB
                                                       WA No. 1640 of 2025


                HC-KAR




                    IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                         DATED THIS THE 6TH DAY OF JANUARY, 2026

                                        PRESENT

                      THE HON'BLE MR. VIBHU BAKHRU, CHIEF JUSTICE

                                           AND

                         THE HON'BLE MR. JUSTICE C.M. POONACHA

                          WRIT APPEAL NO. 1640 OF 2025 (GM-FC)

               BETWEEN:
               1.   SRI A. KISHORE KUMAR
                    S/O. LATE M. APPU RAO
                    AGED ABOUT 50 YEARS
                    R/AT NO.16/1, SANJEEVA NAIK LANE
                    AVENUE ROAD CIRCLE
                    CUBBON PET
                    BENGALURU - 560 002
                                                              ...APPELLANT
               (BY SRI DINESH M., ADVOCATE [ABSENT])


Digitally      AND:
signed by      1.   SMT. MANJULA BAI,
AMBIKA H B          W/O. SRI A. KISHORE KUMAR
Location:           AGED ABOUT 36 YEARS
High Court          R/AT NO.266, BAPUJINAGAR
of Karnataka        MARUTINAGAR (EXTENSION)
                    MYSORE ROAD
                    BENGALURU - 560 026
                                                            ...RESPONDENT

                    THIS WRIT APPEAL FILED UNDER SECTION 4 OF THE
               KARNATAKA HIGH COURT ACT PRAYING TO SET ASIDE THE
               ORDER DATED 05/08/2025, PASSED IN W.P. NO.24525 OF 2022
               (GM-FC) ON THE FILE OF THE LEARNED SINGLE JUDGE OF THIS
               HON'BLE HIGH COURT & ETC.
                                  -2-
                                              NC: 2026:KHC:341-DB
                                             WA No. 1640 of 2025


 HC-KAR



    THIS APPEAL, COMING ON FOR ORDERS, THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:

CORAM: HON'BLE MR. VIBHU BAKHRU, CHIEF JUSTICE
       and
       HON'BLE MR. JUSTICE C.M. POONACHA

                         ORAL JUDGMENT

(PER: HON'BLE MR. VIBHU BAKHRU, CHIEF JUSTICE)

1. None appears for the appellant.

2. The appeal is dismissed in default.

3. The pending interlocutory application also stands disposed

of.

Sd/-

(VIBHU BAKHRU) CHIEF JUSTICE

Sd/-

(C.M. POONACHA) JUDGE

AHB List No.: 2 Sl No.: 13