[Cites 1, Cited by 0]
Karnataka High Court
Indrani Shekar vs Suguna on 6 January, 2026
-1-
NC: 2026:KHC:545-DB
RFA No. 89 of 2014
HC-KAR
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 6TH DAY OF JANUARY, 2026
PRESENT
THE HON'BLE MR. JUSTICE D K SINGH
AND
THE HON'BLE MR. JUSTICE S RACHAIAH
REGULAR FIRST APPEAL NO. 89 OF 2014 (PAR/POS)
BETWEEN:
1. INDRANI SHEKAR
W/O R.SOMASHEKARAIAH,
AGED 57 YEARS,
R/AT NO.1224, VENKATAGIRI,
21ST CROSS, 4TH MAIN, 7TH SECTOR,
HSR LAYOUT, BANGALORE-560 102.
REPRESENTED BY GENERAL POWER OF
ATTORNEY HOLDER,
R.SOMASHEKARAIAH,
S/O LATE HC RAMAIAH
Digitally
AGED 64 YEARS,
signed by R/AT NO.1224, VENKATAGIRI,
VASANTHA
KUMARY B K 21ST CROSS, 4TH MAIN, 7TH SECTOR,
Location: HSR LAYOUT, BANGALORE-560 102.
HIGH ...APPELLANT
COURT OF
KARNATAKA (BY SRI. P N MANMOHAN., ADVOCATE)
AND:
1. SUGUNA
D/O LATE M.S.RAMESH,
AGED ABOUT 35 YEARS,
R/AT NO.224, 2ND BLOCK,
2ND MAIN,
THAYAGARAJA NAGAR,
BANGALORE-560028.
-2-
NC: 2026:KHC:545-DB
RFA No. 89 of 2014
HC-KAR
ALSO AT
C/O DR.GAVIAPPA
NO.41, SRI RAMA VILAS,
SHANKER MUTT ROAD,
SANKARPURAM,
BASAVANAGUDI,
BANGALORE-560004.
2. SUNANDA
D/O LATE M.S.RAMESH,
AGED ABOUT 33 YEARS,
R/AT NO.224, 2ND BLOCK,
2ND MAIN,
THAYAGARAJA NAGAR,
BANGALORE-560028.
NOW R/AT NO.1618,
ANN STREET,
PISCATAWAY, NEW JERSY
08854, USA.
3. SUPRIYA RAMESH
D/O LATE M.S.RAMESH,
AGED 29 YEARS,
R/AT NO.S-1,
RAJALAKSHMI FLOOR,
VENKATESHWAR NAGAR,
RAMAPURAM, CHENNAI-600001.
ALSO AT C/O DR.BORAPPA,
403, 1ST CROSS, 6TH MAIN,
NGEF LAYOUT,
SADANANDANAGAR,
BANGALORE-560038.
4. TRIVENI
W/O M.S.RAMESH,
AGED 48 YEARS,
R/AT NO.224, 2ND BLOCK, 2ND MAIN,
THAYAGARAJA NAGAR,
BANGALORE-560028.
-3-
NC: 2026:KHC:545-DB
RFA No. 89 of 2014
HC-KAR
ALSO AT C/O DR.GAVIAPPA
NO.41, SRI RAMA VILAS,
SHANKER MUTT ROAD,
SANKARPURAM,
BASAVANAGUDI,
BANGALORE-560004.
5. SURAJ
S/O LATE M.S.RAMESH,
AGED 25 YEARS,
R/AT NO.224, 2ND BLOCK,
2MD MAIN, THAYAGARAJA NAGAR,
BANGALORE-560028.
ALSO AT C/O DR.GAVIAPPA
NO.41, SRI RAMA VILAS,
SHANKER MUTT ROAD,
SANKARPURAM,
BASAVANAGUDI,
BANGALORE-560004.
6. M.S.SURESH
S/O LATE M.K.SRINIVAS,
AGED 51 YEARS,
R/AT NO.3333/1, "SRI NIKETAN",
ANEGUNDI ROAD,
TILAK NAGAR,
MYSORE-570001.
7. A SRINIVAS
S/O ANNEGOWDA,
HUSBAND OF LATE M.S.SUJATHA,
AGED 60 YEARS,
8. A SRIVARDAN
S/O A.SRINIVAS,
AGED 27 YEARS,
9. A.HARSAVARDAN
S/O A.SRINIVAS,
AGED 25 YEARS,
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NC: 2026:KHC:545-DB
RFA No. 89 of 2014
HC-KAR
R-7 TO R-9 ARE R/AT KALPASHREE FARM
(THORANDA MANAS),
NIDGATTA VILLAGE,
MADDUR TALUK,
MANDYA DISTRICT.
10. M.S.SURESH
11. M.S.VENKATESH
12. M.S.RAJESH
R-10 TO R-12 ARE R/AT NO.3842/1,
M-10,3842 M-11,
SITUATED AT THILAK NAGAR,
MANDI MOHALLA,
MYSORE-570001.
...RESPONDENTS
(BY SRI. L M CHIDANANDAYYA ., ADVOCATE FOR R-6;
SRI. SUNIL S.RAO, ADVOCATE FOR R11 & R12;
R1, R7, R8, R9, R10 ARE SERVED AND UNREPRESENTED;
R2-R4 ARE DISPENSED WITH VIDE ORDER
DATED:22/11/2017;
APPEAL ABATES IN R/O R5, VIDE ORDER DATED;2.8.2023)
THIS RFA IS FILED UNDER SECTION 96 OF CPC,
AGAINST THE JUDGMENT AND DECREE DATED:07.10.2013
PASSED ON 623/2010 ON THE FILE OF THJE IV-ADDL. SENIOR
CIVIL JUDGE, MYSORE, DISMISSING THE SUIT FOR PARTITION
AND SEPARATE POSSESSION.
THIS APPEAL, COMING ON FOR ADMISSION, THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:
CORAM: HON'BLE MR. JUSTICE D K SINGH
and
HON'BLE MR. JUSTICE S RACHAIAH
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NC: 2026:KHC:545-DB
RFA No. 89 of 2014
HC-KAR
ORAL JUDGMENT
(PER: HON'BLE MR. JUSTICE D K SINGH)
Learned counsel for the appellant submits that he has
contacted the appellant several times, however, he has not
received instructions.
2. Considering the fact that the learned counsel for the
appellant does not want to prosecute this appeal, we dismiss
the appeal for non-prosecution.
Sd/-
(D K SINGH)
JUDGE
Sd/-
(S RACHAIAH)
JUDGE
RKA
List No.: 1 Sl No.: 14
