Smt.Puttasiddamma @ Janamma vs Smt.Eramma
2026 Latest Caselaw 322 Kant

Karnataka High Court

Smt.Puttasiddamma @ Janamma vs Smt.Eramma on 20 January, 2026

Author: Ravi V Hosmani

Bench: Ravi V Hosmani

                                               -1-
                                                           NC: 2026:KHC:3179
                                                         RSA No. 259 of 2025


                  HC-KAR


                      IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                        DATED THIS THE 20TH DAY OF JANUARY, 2026

                                           BEFORE

                           THE HON'BLE MR. JUSTICE RAVI V HOSMANI

                  REGULAR SECOND APPEAL NO. 259 OF 2025 (DEC/POS)


                 BETWEEN:

                 1.    SMT.PUTTASIDDAMMA @ JANAMMA
                       W/O LATE RACHASHETTY
                       AGED ABOUT 62 YEARS,

                 2.    SURESHA
                       S/O LATE RACHASHETTY,
                       AGED ABOUT 50 YEARS,

                 3.    NANJA
                       S/O LATE RACHASHETTY,
                       AGED ABOUT 41 YEARS,

                 4.    SHIVANNA
                       S/O LATE RACHASHETTY,
                       AGED ABOUT 50 YEARS,

Digitally signed 5.    ABHILASHA
by ANUSHA V            D/O LATE RACHASHETTY,
Location: High         AGED ABOUT 35 YEARS,
Court of
Karnataka        6.    ANANDA
                       S/O LATE RACHASHETTY,
                       AGED ABOUT 30 YEARS,

                       ALL ARE R/O NEW EXTENSION
                       CHANDUKATTE MOLE,
                       HARADANAHALLI HOBLI,
                       CHAMARAJANAGAR TALUK - 571 127
                                                                ...APPELLANTS

                 (BY SRI P MAHESHA, ADVOCATE [ABSENT])
                               -2-
                                              NC: 2026:KHC:3179
                                            RSA No. 259 of 2025


 HC-KAR

AND:

1.     SMT.ERAMMA
       W/O LATE SHIVANANJAASHETTY
       AGED ABOUT 75 YEARS,

2.     SMT. MAHADEVAMMA
       D/O LATE SHIVANANJAASHETTY
       AGED ABOUT 45 YEARS,

3.     MAHADEVASWAMY
       S/O LATE SHIVANANJAASHETTY
       AGED ABOUT 40 YEARS,

4.     SUDHAMANI
       D/O LATE SHIVANANJAASHETTY
       AGED ABOUT 37 YEARS,

       ALL ARE R/O
       CHENNIPURADAMOLE
       EXTENSION,
       CHAMARAJANAGARA TOWN-571 313
                                                    ...RESPONDENTS

(BY SIR M.M.SWAMY, ADVOCATE FOR C/R3)

        THIS RSA IS FILED U/S 100 OF CPC AGAINST THE JUDGMENT

AND DECREE DATED 01.10.2024 PASSED IN RA 35/2023 ON THE

FILE OF THE SENIOR CIVIL JUDGE AND CJM, CHAMARAJANAGARA,

ALLOWING THE APPEAL AND SETTING ASIDE THE JUDGMENT AND

DECREE DATED 13.04.2023 PASSED IN OS NO. 229/2012 ON THE

FILE      OF   THE   ADDITIONAL     CIVIL   JUDGE     AND   JMFC,

CHAMARAJANAGARA.


        THIS APPEAL IS COMING ON FOR ORDERS, THIS DAY,

JUDGMENT WAS DELIVERED THEREIN AS UNDER:
                                       -3-
                                                         NC: 2026:KHC:3179
                                                       RSA No. 259 of 2025


 HC-KAR


CORAM: HON'BLE MR. JUSTICE RAVI V HOSMANI

                           ORAL JUDGMENT

This matter is listed for orders on non-compliance of

office objections for fourth time. Despite sufficient opportunity

having been granted for compliance earlier, appellants were

directed to comply with office objections till closure of Court

hours. However, there is no representation and office

objections remained un-complied. This would indicate that

appellants are not diligently pursuing appeal. Appeal is

dismissed for non-prosecution.

Sd/-

(RAVI V HOSMANI) JUDGE

AV List No.: 2 Sl No.: 25