[Cites 1, Cited by 0]
Karnataka High Court
Kalaiah vs Nanjundappa on 20 January, 2026
Author: Ravi V Hosmani
Bench: Ravi V Hosmani
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NC: 2026:KHC:3201
RSA No. 157 of 2025
HC-KAR
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 20TH DAY OF JANUARY, 2026
BEFORE
THE HON'BLE MR. JUSTICE RAVI V HOSMANI
REGULAR SECOND APPEAL NO. 157 OF 2025 (DEC/INJ)
BETWEEN:
KALAIAH
S/O KALALAH
AGED ABOUT 60 YEARS
DEAD BY LRS.
1. LAKSHMAMMA
W/O LATE KALAIAH
AGED ABOUT 74 YEARS.
2. C.K.MANJUNATHA
D/O LATE KALAIAH
AGED ABOUT 54 YEARS.
3. LATHA W/O BYRAPPA
D/O LATE KALAIAH
AGED ABOUT 46 YEARS.
Digitally signed ALL ARE R/O THYGYAMMA
by ANUSHA V EXTENTION KASABA,
Location: High CHANNARAYAPATTANA
Court of CHANNARAYAPATTANA. TALUK.
Karnataka HASSAN DISTRICT-573116
THIMMALAH
S/O JAVARAIAH.
DEAD BY LRS.
4. SMT. THIMMAMMA
W/O LATE THIMMAIAH,
AGED ABOUT 76 YEARS.
5. C.T.MANJUNATHA
D/O LATE THIMMAIAH
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NC: 2026:KHC:3201
RSA No. 157 of 2025
HC-KAR
AGED ABOUT, 55 YEARS
6. ASHA RANI C.T
W/O LATE SURESH
D/O THIMMALAH,
HOUSE WIFE
AGED ABOUT 51 YEARS,
7. SACHIN C.T.
S/O LATE THIMMATAH,
AGED ABOUT 46 YEARS,
OCC PRIVATE WORK, CAST SC
8. SHYLAJA C.T.
W/O GOPALA
AGED ABOUT 55 YEARS,
9. JYOTHI
W/O CHANDRASHEKARA
AGED ABOUT 50 YEARS,
OCC HOUSE WIFE, CASTSC
10. RAVINDRA
S/O C.G.CHANNAIAH,
AGED ABOUT 69 YEARS,
PRESIDENT,
THYAGAMMA DEVI SEVA SAMITHI (R)
11. C.P.MANJUNATHA
S/O PUTTASWAMY
AGED ABOUT 44 YEARS,
OCC. PRIVATE WORK,
CAST SC
SECRETARY
SRI.THYAGAMMA
DEVI SEVA SAMITHI (R),
ALL ARE R/AT KASABA
CHANNARAYAPATNA
TOWN AND TALUK
HASSAN DISTRICT -573116
...APPELLANTS
(BY SMT. SUMA, ADVOCATE [ABSENT])
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NC: 2026:KHC:3201
RSA No. 157 of 2025
HC-KAR
AND:
1. NANJUNDAPPA
S/O PAPANNA
AGED ABOUT 56 YEARS,
R/O THYAGAMMA EXTENSION
CHANNARAYAPATNA
TOWN AND TALUK -573116.
C G RAJAPPA
S/O GURUVEGOWDA,
DEAD BY LRS.
2. CR RENUKDA PRASAD
S/O LATE C.G. RAJAPPA
AGED ABOUT 60 YEARS
3. C.R.RAGHAVENDRA
S/O LATE C.G. RAJAPPA.
AGED ABOUT 50 YEARS,
BOTH R/AT MYSORE ROAD,
BEHIND K E B
CHNNARAYAPATNA TOWN,
TALUK HASSAN DISTRICT -573116
C.G NAGARAJ
S/O GANTAIAH,
DEAD BY LRS.
4. MANJULAMMA
W/O LATE C G NAGARAJA
AGED ABOUT 70 YEARS,
5. RENU
S/O LATE C.G.NAGARAJ
AGED ABOUT 50 YEARS
6. ANITHA
D/O LATE C.G. NAGARAJ.
AGED ABOUT 38 YEARS
7. VENU
S/O LATE C G NAGARAJ
AGED ABOUT 36 YEARS
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NC: 2026:KHC:3201
RSA No. 157 of 2025
HC-KAR
ALL ARE RESIDING AT
RENUKAMBA ROAD
CHANNARAYAPATTANA TOWN AND TALUK,
HASSAN DISTRICT-573116
THIMAIAH
S/O JAVARAIAH @ ANNAIAH,
DEAD BY LRS
8. JAYAMMA
W/O LATE THAMMALALI
R/AT THAGYAMMA DEVI
EXTENTION, MYSORE ROAD,
CHANNARAYAPATTANA,
TALUK HASSAN DISTRICT-573116
9. GEETHA W/O RAJ
BHARATHIPURA(VILLAGE)
SANTHE BACHAHALLI(HOBLI).
K.R.PET TALUK.
MANDYA DISTRICT -577133
10. SHIVARAJ T
S/O LATE THIMMAIAH
AGED ABOUT 58 YEARS,
OCC AGRICULTURIST
R/AT THAGYAMMA DEVI
EXTENTION, MYSORE ROAD,
CHANNARAYAPATTANA, TALUK,
HASSAN DISTRICT-573116
11. SHIVALINGA
S/O LATE THIMMALAH
AGED ABOUT 41 YEARS,
OCC AGRICULTURIST
R/AT THAGYAMMA DEVI EXTENTION.
MYSORE ROUD, AMBEDKAR CIRCLE
CHANNARAYAPATTANA TALUK.
HASSAN, DISTRICT-573116
12. MANJUNATHA
S/O LATE THAMMAIAH
AGED ABOUT 39 YEARS.
OCC AGRICULTURIST
R/AT THAGYAMMA DEVI EXTENTION.
MYSORE ROAD, AMBEDKAR CIRCLE
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RSA No. 157 of 2025
HC-KAR
CHANNARAYAPATTANA, TALUK.
HASSAN DISTRIC-573116.
13. PADMA W/O VYKUNTA
AGE 43 YEARS. OCC HOUSE WIFE
R/AT BASAVANAHALLI, (V)
KIKKERI(HOBLI).K.R. PET (TALUK)
MANDYA DISTRICT-571423
14. BABU S/O
LATE THIMMAJAH
AGED ABOUT 48 YEARS
OCC AGRICULTURIST
R/AT THAGYAMMA DEVI
EXTENTION, MYSORE ROAD
AMBEDKAR CIRCLE
CHANNARAYAPATTANA TALUK-573116
16. KALAVATHI
W/O BABU, AGE 46 YEARS,
OCC HOUSE WIFE, DOOR NO.586,
R/0, 1ST CROSS, CENTRAL JAIL,
PARADANA AGRAHARA
MAIN ROAD, VASTHE LAY OUT,
CHANNAKESHAVA NAGAR,
HOSA ROAD, ELECTRICITY POST,
BENGALURU-560100
...RESPONDENTS
(BY SRI VENKATESH R BHAGAT, ADV. FOR C/R2-7)
THIS RSA IS FILED UNDER SEC.100 OF CPC., AGAINST THE
JUDGMENT AND DECREE DATED 27.02.2024 PASSED IN RA
NO.31/2021 ON THE FILE OF ADDITIONAL SENIOR CIVIL JUDGE AND
JMFC, CHANNARAYAPATNA, HASSAN, DISMISSING THE APPEAL AND
CONFIRMING THE JUDGMENT AND DECREE DATED 6.04.2021
PASSED IN OS NO.66/2009 ON THE FILE OF II ADDITIONAL CIVIL
JUDGE AND JMFC, CHANNARAYAPATNA.
THIS APPEAL IS COMING ON FOR ORDERS, THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:
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RSA No. 157 of 2025
HC-KAR
CORAM: HON'BLE MR. JUSTICE RAVI V HOSMANI
ORAL JUDGMENT
This matter is listed for orders on non-compliance of
office objections for fifth time. Despite sufficient opportunity
having been granted for compliance earlier, appellants were
directed to comply with office objections till closure of Court
hours. However, there is no representation and office
objections remained un-complied. This would indicate that
appellants are not diligently pursuing appeal. Appeal is
dismissed for non-prosecution.
Sd/-
(RAVI V HOSMANI)
JUDGE
AV
List No.: 2 Sl No.: 89
