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Smt Narasamma vs The State Of Karnataka
2026 Latest Caselaw 1675 Kant

Citation : 2026 Latest Caselaw 1675 Kant
Judgement Date : 23 February, 2026

[Cites 1, Cited by 0]

Karnataka High Court

Smt Narasamma vs The State Of Karnataka on 23 February, 2026

Author: R Devdas
Bench: R Devdas
                                               -1-
                                                         NC: 2026:KHC:11119
                                                       WP No. 15749 of 2024


                   HC-KAR




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                          DATED THIS THE 23RD DAY OF FEBRUARY, 2026

                                              BEFORE
                              THE HON'BLE MR. JUSTICE R DEVDAS
                            WRIT PETITION NO. 15749 OF 2024 (LR)

                   BETWEEN:

                   1.    SMT NARASAMMA
                         W/O. MUNIVENKATAPPA,
                         AGED ABOUT 56 YEARS,
                         R/A ROJIPURA, 2ND DIVISION
                         DODDABALLAPURA TOWN,
                         BENGALURU RUARAL DISTRICT,
                         BENGALURU - 561 203.

                         SRI PILLAPPA
                         SINCE DEAD BY LR.S

                   2.    SMT. LAKSHMAMA
                         W/O. LATE. PILLAPPA
Digitally signed
by
SHARADAVANI
                         AGED ABOUT 50 YEARS,
B
                         R/A MUTHSANDRA VILLAGE,
Location: High
Court of
Karnataka
                         DODDABALLAPURA,
                         BENGALURU RUARAL DISTRICT,
                         BENGALURU - 561 203.
                                                              ...PETITIONERS

                   (BY SRI. SARAVANA S, ADVOCATE)

                   AND:

                   1.    THE STATE OF KARNATAKA
                         BY ITS SECRETARY TO REVENUE DEPARTMENT
                             -2-
                                     NC: 2026:KHC:11119
                                  WP No. 15749 of 2024


HC-KAR




     GOVT. OF KARNATAKA
     VIDHANA SOUDHA,
     BANGALORE - 560 001.

2.   DEPUTY COMMISSIONER
     BANGALORE RURAL DISTRICT
     PODIUM BLOCK, DR. B.R. AMBEDKAR VEEDHI,
     BANGALORE -560 001.

3.   TAHSILDHAR
     DODDABALLAPUR TALUK,
     BENGALURU RUARAL DISTRICT,
     BENGALURU - 561 203.

4.   RUMALE CHOULTRY
     REPT. BY ITS SECRETARY
     SRI. RUMALE NAGRAJ
     S/O. LATE R. K. RUDRAIAH
     BEHIND GOVT JUNIOR COLLEGE
     DODDABALLAPURA,
     BENGALURU RUARAL DISTRICT,
     BENGALURU - 561 203.

     SMT. SAVITHRAMMA
     W/O. LATE. PUTTALAH
     SINCE DECEASED BY LR.S

     SMT. VIJAYAMMA, SINCE DEAD

5.   C.R. MANJUNATH
     SON OF LATE C.T. RAMAIAH
     AGED ABOUT 59 YEARS

6.   C.R.SURENDRANATH
     SON OF LATE C.T.RAMAIAH
                             -3-
                                    NC: 2026:KHC:11119
                                  WP No. 15749 of 2024


HC-KAR




     AGED MAJOR,
     R/A NO.7/1, 2ND CROSS,
     CHAKRAVATHI LAYOUT,
     SHESHADRIPURAM,
      BANGALORE - 560 020.

     MUDDARAJAPPA
     SINCE DEAD BY LRS

7.   SRI. MAHESH
     S/O. LATE MUDDARAJAPPA
     AGED ABOUT 38 YEARS,
     R/AT NO. 2541, BEHIND NAGARESHWARA TEMPLE
     KONGADIYAPPA ROAD,
     DODDABALLAPUR TWON
     BENGALURU - 561 203.

8.   CHIKKANARASIMHAIAH
     FATHER NAME NOT KNOWN
     AGED MAJOR,
     R/A SIDDENAYAKANAHALLI VILLAGE,
     5TH DIVISION, DODDABALLAPURA TOWN
     BENGALURU - 561 203.

     SRI. D.L.RAMU
     SINCE DEAD BY LRS

9.   SMT SAROJAMMA
     W/O. LATE D.L.RAMU
     AGED ABOUT 48 YEARS,

10. GOVINDARAJU
    SON OF LATE D.L.RAMU
    AGED ABOUT 28 YEARS,

     BOTH ARE R/A ALAHALLI VILLAGE,
     KASABA HOBLI, DODDABALLAPURA TALUK,
                            -4-
                                      NC: 2026:KHC:11119
                                    WP No. 15749 of 2024


HC-KAR




    BENGALURU - 561 203.

    MUNIYAPPA
    S/O. DODDAPAIAH
    SINCE DECEASED BY LR.S

11. SMT. GANGAMMA
    W/O. MUNIYAPPA
    AGED ABOUT 65 YEARS,
    R/A DODDABALLAPURA,
    BENGALURU RUARAL DISTRICT,
    BENGALURU - 561 203.

12. SRI. PUTTAIAH
    SON OF LAKSHMAIAH
    R/ANO.3601, KUMBARPET,
    25TH DIVISION, DODDABALLAPURA TOWN,
    BENGALURU - 561 203.

13. SRI. NARAYANA
    S/O. DHOMAIAH AGED MAJOR,
    R/A ROJIPURA, 2ND DIVISION,
    DODDABALLAPURA TOWN,
    BENGALURU - 561 203.

    SRI. D.L.SRINIVASAMURTHY
    SINCE DEAD BY LR'S

14. SMT SAROJAMMA
    WIFE OF LATE D.L. SRINIVASAMURTHY
    AGED ABOUT 56 YEARS,

15. SUBRAMANYA
    S/O. LATE D.L. SRINIVASMURTHY
    AGED ABOUT 28 YEARS,
                           -5-
                                      NC: 2026:KHC:11119
                                    WP No. 15749 of 2024


HC-KAR




16. SRI. NARASIMHAPPA
    S/O. LATE. POOJIGA
    AGED ABOUT 62 YEARS,
    R/A ROJIPURA, 1ST DIVISION
    DODDABALLAPURA TOWN,
    BENGALURU RUARAL DISTRICT,
    BENGALURU - 561 203.

17. MUNIYAPPA
    SON OF LATE MADDURAPPA, AGED MAJOR,
    R/A VADDARAPALYA VILLAGE
    KASABA HOBLI, DODDABALLAPURA TOWN,
    BENGALURU - 561 203.

18. D.RAJANA
    SON OF DODDANARASIMHAIAH
    AGED MAJOR,
    R/A SIDDENAYAKANALLI,
    5TH DIVISION, DODDABALLAPURA TOWN,
    BENGALURU - 561 203.

19. SRI. DALAPPA
    S/O. LAKSHMAPPA
    AGED ABOUT 75 YEARS,
    R/A MUTHSANDRA, 3RD DIVISION,
    DODDABALLAPURA TOWN,
    BENGALURU RUARAL DISTRICT,
    BENGALURU - 561 203.

    SRI RANGAPPA
    SINCE DEAD BY LR'S

20. SRI. MADDURAPPA
    S/O. LATE RANGAPPA,
                           -6-
                                     NC: 2026:KHC:11119
                                  WP No. 15749 of 2024


HC-KAR




    AGED ABOUT 60 YEARS,
    MUTHSANDRA, 3RD DIVISION
    DODDABALLAPURA TOWN,
    BENGALURU RUARAL DISTRICT,
    BENGALURU - 561 203.

21. SRI. NARASAPPA
    SON OF VENKATAPPA,
    AGED MAJOR,
    R/A ROJIPURA, 2ND DIVISION,
    DODDABALLAPURA TOWN,
    BENGALURU - 561 203.

    SRI. VEERABHADRAIAH
    SINCE DEAD BY LR'S

22. SRI. CHIKKANARASIMAIAH
    SON OF LATE VEERABHADRAIAH
    R/A SIDDENAYAKANAHALLI
    5TH DIVISION, BENGALURU - 561 203.

    MUNIYAPPA
    S/O. SRI. MUNIVENKATAPPA
    SINCE DECEASED

23. SMT. DURGAMMA
    D/O LATE. MUNIYAPPA
    AGED ABOUT 55 YEARS,
    R/A ROJIPURA, 2ND DIVISION,
    DODDABALLAPURA TOWN,
    BENGALURU RUARAL DISTRICT,
    BENGALURU - 561 203.
    SMT. PILLAMA
    W/O. LATE. NARASIMAIAH
    SINCE DIED BY LR'S
                              -7-
                                        NC: 2026:KHC:11119
                                     WP No. 15749 of 2024


HC-KAR




24. SMT. SHANTAMMA
    AGED ABOUT 40 YEARS,
    MUTHASANDRA, 3RD DIVISION
    DODDABALLAPURA,
    BENGALURU RUARAL DISTRICT,
    BENGALURU - 561 203.

25. SRI. LAKSHAMAIAH
    SON OF LATE SRI. NARASIMHAIAH
    AGED MAJOR,
    R/A MUTHSANDRA, 3RD DIVISION
    DODDABALLAPURA TOWN,
    BENGALURU - 561 203.
                                           ...RESPONDENTS

(BY SRI. V. SESHU, HCGP FOR R1 TO R3)

      THIS W.P. IS FILED UNDER ARTICLE 226 OF THE
CONSTITUTION OF INDIA PRAYING TO DECLARATION THAT
THE   ORDERS   PASSED   BY    THE   KARNATAKA   APPELLATE
TRIBUNAL IN REVIEW PETITION NO. 12/2016 DTD. 14.03.2024
AT ANNX-F AND THE ORDER DTD. 25.03.2015 IN APPEAL NO.
1533/2003 AS PER ANNX-D AND THE ORDER OF DEPUTY
COMMISSIONER, DTD. 02.08.2003 PASSED IN LRF.INM 60/98-
99 AS PER ANNX-C IS NONEST AND WITHOUT JURISDICTION
AND ETC.,

      THIS PETITION, COMING ON FOR ORDERS, THIS DAY,
ORDER WAS MADE THEREIN AS UNDER:
                                     -8-
                                                    NC: 2026:KHC:11119
                                                WP No. 15749 of 2024


HC-KAR




CORAM: HON'BLE MR. JUSTICE R DEVDAS


                             ORAL ORDER

On 09.02.2026, the following order was passed:

"Finally, two weeks time is granted to the petitioners for compliance of office objections, failing which, the writ petition shall be listed on 23.02.2026 for dismissal."

2. Matter is called out. There is no representation for

the petitioners.

3. Office objections have not been complied with.

4. Consequently, the writ petition stands dismissed

for non-compliance of office objections.

Sd/-

(R DEVDAS) JUDGE

rv List No.: 2 Sl No.: 6

 
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