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Karnataka High Court
Sri S C Basavaraju vs The State Of Karnataka on 13 February, 2026
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NC: 2026:KHC:8906-DB
WA No. 2142 of 2025
HC-KAR
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 13TH DAY OF FEBRUARY, 2026
PRESENT
THE HON'BLE MR. VIBHU BAKHRU, CHIEF JUSTICE
AND
THE HON'BLE MR. JUSTICE C.M. POONACHA
WRIT APPEAL NO. 2142 OF 2025 (CS-EL/M)
BETWEEN:
1. SRI S.C. BASAVARAJU
S/O SRI CHANNIAH
AGE 49 YEARS
R/AT SAMPAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
2. SRI S.R. KRISHNEGOWDA
S/O SRI RUDREGOWDA
AGE 48 YEARS
R/AT SAMPAHALLI VILLAGE
Digitally DUDDA HOBLI
signed by MANDYA TALUK AND DIST - 571 402
SRIDEVI S
Location:
High Court 3. SRI S.G. KRISHNA
of Karnataka S/O SRI GIRIGOWDA
AGE 42 YEARS
R/AT SAMPAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
4. SRI VENKATESH
S/O SRI KADAIAH
AGE 48 YEARS
R/AT SAMPAHALLI VILLAGE
-2-
NC: 2026:KHC:8906-DB
WA No. 2142 of 2025
HC-KAR
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
5. SRI S.M. PRAMOD
S/O SRI S.H.MANJUNATH
AGE 45 YEARS
R/AT SAMPAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
...APPELLANTS
(BY SRI P.P.HEGDE, SENIOR ADVOCATE FOR
SRI RAGHUNANDANA M.S., ADVOCATE)
AND:
1. THE STATE OF KARNATAKA
DEPARTMENT OF CO-OPERATIVE
M.S. BUILDING
BENGALURU - 560 001
REP. BY ITS PRINCIPAL SECRETARY
2. THE CO-OPERATIVE ELECTION COMMISSIONER
3RD FLOOR, SHANTHINAGAR TTMC "A" BLOCK
K.H.ROAD, SHANTHINAGAR
BANGALORE - 560 027
3. THE DEPUTY REGISTRAR OF
CO-OPERATIVE SOCIETIES
MANDYA DISTRICT - 571 401
MANDYA TALUK
4. THE ASSISTANT REGISTRAR OF
CO-OPERATIVE SOCIETIES
MANDYA DISTRICT - 571 401
5. THE RETURNING OFFICER,
H.MALLIGERE PRIMARY AGRICULTURAL
CO-OPERATIVE SOCIETY LTD
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NC: 2026:KHC:8906-DB
WA No. 2142 of 2025
HC-KAR
DUDDA HOBLI, MANDYA TALUK
MANDYA DISTRICT - 571 402
6. THE H.MALLIGERE PRIMARY AGRICULTURAL
CO-OPERATIVE SOCIETY LTD.
DUDDA HOBLI, MANDYA TALUK
MANDYA DISTRICT - 571 402
REP. BY ITS CHIEF EXECUTIVE OFFICER
(REGISTERED UNDER KCS ACT - 1959)
7. SRI M.L.THAMMANNA
S/O SRI LINGEGOWDA @ TAMMEGOWDA
AGE 60 YEARS
R/O H. MALLIGERE
MEMBER TO H.MALLIGERE VIVIDODESHA
PRATHAMIKA GRAMINA KRUSHI SAHAKARA
SANGHA NIYAMITHA LTD.
DUDDA HOBLI, MANDYA TALUK
MANDYA DISTRICT - 571 402
SHARE NO.1295
8. SRI B.C. PANDU
S/O LATE CHANNEGOWDA
AGE 49 YEARS
R/O B.HOSAHALLI
MEMBER TO H.MALLIGERE VIVIDODESHA
PRATHAMIKA GRAMINA KRUSHI SAHAKARA
SANGHA NIYAMITHA, LTD.
DUDDA HOBLI, MANDYA TALUK
MANDYA DISTRICT - 571 402
SHARE NO. 3085
9. SRI S.K. MAHINDRA
S/O SRI KALAPPA
AGE 48 YEARS
R/O B. SAMPALLI
MEMBER TO H.MALLIGERE VIVIDODESHA
PRATHAMIKA GRAMINA KRUSHI SAHAKARA
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NC: 2026:KHC:8906-DB
WA No. 2142 of 2025
HC-KAR
SANGHA NIYAMITHA, LTD.
DUDDA HOBLI, MANDYA TALUK
MANDYA DISTRICT - 571 402
SHARE NO. 3446
10. SRI NAGANNA
S/O SRI CHIKKACHANNEGOWDA
AGE 45 YEARS
R/AT: H.MALLIGERE VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
11. SRI REVAIAH
S/O SRI MADAIAH
AGE 65 YEARS
R/AT H.MALLIGERE VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
12. SRI MAYIGAIAH
S/O SRI MADAIAH
AGE 50 YEARS
R/AT H.MALLIGERE VILLAGE, DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
13. SRI M.H. PUTTASWAMY
S/O SRI HUCCHAIAH
AGE 65 YEARS
R/AT H.MALLIGERE VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
14. SMT. PUTTATHAYAMMA
W/O SRI RAMANNA
AGE 68 YEARS
R/AT H.MALLIGERE VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
-5-
NC: 2026:KHC:8906-DB
WA No. 2142 of 2025
HC-KAR
15. SMT. MANCHAMMA,
W/O SRI MADAPPA
AGE 50 YEARS
R/AT H.MALLIGERE VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
16. SRI M.N. KRISHNEGOWDA
S/O SRI MADAPPA
AGE 55 YEARS
R/AT H.MALLIGERE VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
17. SMT. PREMAMMA
W/O SRI SHANTHAMURTHY
AGE 50 YEARS
R/AT H. MALLIGERE VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
18. SRI M.C .NAGARAJU
AGE 65 YEARS
S/O SRI CHANNEGOWDA
R/AT H. MALLIGERE VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
19. SRI M.B. BALAKRISHNA
S/O SRI B. BORAIAH
AGE 60 YEARS
R/AT H. MALLIGERE VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
20. SMT. M. PRAMEELA
W/O SRI M.B. CHANDRU
AGE 68 YEARS
-6-
NC: 2026:KHC:8906-DB
WA No. 2142 of 2025
HC-KAR
R/AT H. MALLIGERE VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
21. SMT. VINUTHA H.L
W/O SRI M.P.RAJU
AGE 60 YEARS
R/AT H.MALLIGERE VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
22. SMT. PRABHAVATHI
W/O SRI M.CHUNCHAIAH
AGE 55 YEARS
R/AT H.MALLIGERE VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
23. SMT. M. SATHYAKUMARI
W/O SRI C. MADEGOWDA
AGE 50 YEARS
R/AT H. MALLIGERE VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
24. SMT. YASHODAMMA
W/O SRI NINGAIAH
AGE 45 YEARS
R/AT H.MALLIGERE VILLAGE
DUDDA HOBLI, MANDYA TALUK AND DIST - 571 402
25. SMT. BORAMMA
W/O SRI NINGAIAH
AGE 55 YEARS
R/AT H.MALLIGERE VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
-7-
NC: 2026:KHC:8906-DB
WA No. 2142 of 2025
HC-KAR
26. SMT. SAROJAMMA,
W/O SRI B.T.KEMPAIAH
AGE 40 YEARS
R/AT H.MALLIGERE VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
27. SRI B. SUNIL,
S/O SRI NINGAIAH
AGE 48 YEARS
R/AT H. MALLIGERE VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
28. SRI M.C.MAHADEVU,
S/O SRI CHIKKATHAMMAIAH
AGE 48 YEARS
R/AT H.MALLIGERE VILLAGE,
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
29. SMT. PUSHPALATHA,
W/O SRI M.H.KUMAR
AGE 55 YEARS
R/AT H.MALLIGERE VILLAGE,
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
30. SRI M.S. BHASKAR
S/O SRI SHIVARAJU
AGE 45 YEARS
R/AT H MALLIGERE VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DISTRICT - 571 402
31. SRI M. ANANDA
S/O SRI D.MADAPPA
AGE 68 YEARS
-8-
NC: 2026:KHC:8906-DB
WA No. 2142 of 2025
HC-KAR
R/AT H.MALLIGERE VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
32. SRI G.S. PRASANNA KUMAR
S/O SRI SHANKAR
AGE 55 YEARS
R/AT H. MALLIGERE VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
33. SRI M.J. PRASANNA KUMAR
S/O SRI M.D. JAISHANKAR
AGE 60 YEARS
R/AT H. MALLIGERE VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
34. SMT. KEMPAMMA
W/O SRI M.C. CHIKKACHANNEGOWDA
AGE 65 YEARS
R/AT H. MALLIGERE VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
35. SRI KUMAR
S/O SRIMADAPPA
AGE 45 YEARS
R/AT H.MALLIGERE VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
36. SRI ANJANKUMAR,
S/O SRI NATHEGOWDA
AGE 45 YEARS
R/AT H.MALLIGERE VILLAGE,
DUDDA HOBLI, MANDYA TALUK AND DIST - 571 402
-9-
NC: 2026:KHC:8906-DB
WA No. 2142 of 2025
HC-KAR
37. SRI M.B. PRATHAP,
S/O SRI BASAVARAJU
AGE 55 YEARS
R/AT H.MALLIGERE VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
38. SRI KARIYAPPA
S/O SRI MAYIGAIAH
AGE 40 YEARS
R/AT H.MALLIGERE VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
39. SMT. CHIKKATHAYAMMA,
W/O SRI RAMANNA
AGE 68 YEARS
R/AT H. MALLIGERE VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
40. SRI M.S. RAGHU
S/O SRI SANNALINGAIAH
AGE 55 YEARS
R/AT H.MALLIGERE VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
41. SRI M.K. CHANDRAMOHAN
S/O SRI ERAIAH
AGE 62 YEARS
R/AT H.MALLIGERE VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
42. SRI M. RAVI
S/O SRI MADAIAH
AGE 48 YEARS
- 10 -
NC: 2026:KHC:8906-DB
WA No. 2142 of 2025
HC-KAR
R/AT H.MALLIGERE VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
43. SMT. S.R. PAVITHRA
W/O SRI M.J. MADHUSUDAN
AGE 52 YEARS
R/AT H.MALLIGERE VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
44. SRI PREETHAM GOWDA
S/O SRI M.B.CHANDRU
R/AT H. MALLIGERE VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
45. SMT NINGAMMA
W/O SRI CHANNEGOWDA
AGE 58 YEARS
R/AT H.MALLIGERE VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
46. SMT. CHIKKOLAMMA
W/O SRI KALAIAH
AGE 55 YEARS
R/AT H.MALLIGERE VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
47. SMT.PUTTAMANI
W/O SRI NINGEGOWDA
AGE 65 YEARS
R/AT H.MALLIGERE VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
- 11 -
NC: 2026:KHC:8906-DB
WA No. 2142 of 2025
HC-KAR
48. SRI M.PRASANNA KUMAR
S/O SRI MAYIGAIAH
AGE 36 YEARS
R/AT H. MALLIGERE VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
49. SRI M.R. SRIKANTH
S/O SRI RAMANNA
AGE 38 YEARS
R/AT H. MALLIGERE VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
50. SMT. RESHMA SATHISH
W/O SRI SATHISH KUMAR
AGE 48 YEARS
R/AT H.MALLIGERE VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
51. SRI M.R. MAHENDRA
S/O SRI M.D. RAJU
AGE 55 YEARS
R/AT H. MALLIGERE VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
52. SMT. SUJATHA
W/O SRI NINGARAJU
AGE 55 YEARS
R/AT H. MALLIGERE VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
53. SMT. RANI,
W/O SRI SHEKAR
AGE 60 YEARS
- 12 -
NC: 2026:KHC:8906-DB
WA No. 2142 of 2025
HC-KAR
R/AT H.MALLIGERE VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
54. SMT. SHOBHA RANI
W/O SRI SHIVARAMU
AGE 58 YEARS
R/AT H.MALLIGERE VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
55. SRI M.R. AKARSH GOWDA
S/O SRI M.H. RAVIKUMAR
AGE 48 YEARS
R/AT H. MALLIGERE VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
56. SMT. BHARATHI
W/O SRI CHIKKABOREGOWDA
AGE 48 YEARS
R/AT H. MALLIGERE VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
57. SMT M.K. RANJITHA
W/O SRI KARIYAPPA
AGE 58 YEARS
R/AT H. MALLIGERE VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
58. SMT. AMBIKA.D
W/O SRI M.J.CHANNEGOWDA
AGE 65 YEARS
R/AT H.MALLIGERE VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
- 13 -
NC: 2026:KHC:8906-DB
WA No. 2142 of 2025
HC-KAR
59. SRI DHANUSH M.P. GOWDA
S/O SRI PUTTASWAMY M.N
AGE 55 YEARS
R/AT H. MALLIGERE VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
60. SMT. JAYAMMA
W/O SRI CHIKKATHAMMAIAH
AGE 53 YEARS
R/AT H. MALLIGERE VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
61. SRI RAVIKUMAR
W/O SRI D.MADAPPA
AGE 58 YEARS
R/AT H. MALLIGERE VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
62. SRI S. MAHESH
W/O SRI PUTTAMMA
AGE 52 YEARS
R/AT H.MALLIGERE VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
63. SRI SUNIL KUMAR
S/O SRI MAYIGAIAH
AGE 55 YEARS
R/AT H. MALLIGERE VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
64. SRI KUMAR
S/O SRI NINGAIAH
- 14 -
NC: 2026:KHC:8906-DB
WA No. 2142 of 2025
HC-KAR
AGE 48 YEARS
R/AT H MALLIGERE VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
65. SRI B. SURESH
AGE 68 YEARS
S/O SRI BASAVEGOWDA
R/AT H.MALLIGERE VILLAGE
DUDDA HOBLI
MANDYA TALUK DIST - 571 402
66. SMT. LAKSHMAMMA
W/O SRI SANNAIAH
AGE 58 YEARS
R/AT H.MALLIGERE VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
67. SMT. SUDHAMANI
W/O SRI SUBRAMANI SWAMY
R/AT H.MALLIGERE VILLAGE
AGE 62 YEARS
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
68. SMT. YASHODAMMA
W/O SRI CHIKKANNA
AGE 58 YEARS
R/AT H.MALLIGERE VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
69. SMT. CHANDRAMMA
W/O SRI M.B.JAYARAMU
AGE 48 YEARS
R/AT H.MALLIGERE VILLAGE
DUDDA HOBLI
- 15 -
NC: 2026:KHC:8906-DB
WA No. 2142 of 2025
HC-KAR
MANDYA TALUK AND DIST - 571 402
70. SMT. NARASAMMA
W/O SRI MADAIAH
AGE 60 YEARS
R/AT H.MALLIGERE VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
71. SRI VEERAKUMARA SWAMY
S/O SRI M.S. CHINNLYAPPA
AGE 57 YEARS
R/AT H.MALLIGERE VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
72. SMT. NINGAMMA
W/O SRI KARIHEGGADE
AGE 58 YEARS
R/AT H.MALLIGERE VILLAGE
DUDDA HOBILI
MANDYA TALUK AND DIST - 571 402
73. SRI KENCHAPPA
S/O SRI HUCCHAIAH KEMPAIAH
AGE 38 YEARS
R/AT H.MALLIGERE VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
74. SRI M.B. PRAMOD KUMAR
S/O SRI BASAVARAJU
AGE 43 YEARS
R/AT H.MALLIGERE VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
- 16 -
NC: 2026:KHC:8906-DB
WA No. 2142 of 2025
HC-KAR
75. SMT. BOJJAMMA
W/O SRI MADEGOWDA.M
AGE 54 YEARS
R/AT H.MALLIGERE VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
76. SRI CHIKKANINGEGOWDA
S/O SRI NINGEGOWDA
AGE 58 YEARS
R/AT SAMPAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
77. SRI VENKATEGOWDA
S/O SRI KULLEGOWDA
AGE 52 YEARS
R/AT SAMPAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
78. SRI DODDAIDEGOWDA
S/O SRI CHANNIAH
AGE 60 YEARS
R/AT SAMPAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
79. SMT. JAYASHEELAMMA
W/O. SRI SHANKAREGOWDA
AGE 58 YEARS
R/AT SAMPAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
80. SRI S.V. VENKATEGOWDA
S/O SRI VENKATEGOWDA
AGE 47 YEARS
- 17 -
NC: 2026:KHC:8906-DB
WA No. 2142 of 2025
HC-KAR
R/AT SAMPAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
81. SRI KALEGOWDA
AGE 46 YEARS
R/AT SAMPAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
82. SRI CHIKKACHANNEGOWDA
S/O SRI KALEGOWDA
AGE 45 YEARS
R/AT SAMPAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
83. SMT. LAKSHMAMMA
W/O SRI MANCHEGOWDA
AGE 43 YEARS
R/AT SAMPAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
84. SRI S T SADASHIVA
S/O SRI THAMMAIAH S
AGE 52 YEARS
R/AT SAMPAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
85. SMT. K PARVATHAMMA
W/O SRI CHANNAKESHAVAIAH
AGE 54 YEARS
R/AT SAMPAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
- 18 -
NC: 2026:KHC:8906-DB
WA No. 2142 of 2025
HC-KAR
86. SRI HOMBEGOWDA
S/O SRI ANKEGOWDA
AGE 48 YEARS
R/AT SAMPAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
87. SMT. PUTTALINGAMMA,
W/O SRI N NINGEGOWDA
AGE 37 YEARS
R/AT SAMPAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
88. SRI HANUMEGOWDA
S/O SRI NINGEGOWDA
AGE 45 YEARS
R/AT SAMPAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
89. SRI S T THIMMEGOWDA
S/O SRI DASEGOWDA
AGE 60 YEARS
R/AT SAMPAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
90. SRI MAHESH
S/O SRI LINGAIAH
AGE 48 YEARS
R/AT SAMPAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
- 19 -
NC: 2026:KHC:8906-DB
WA No. 2142 of 2025
HC-KAR
91. SRI SRINIVAS
S/O SRI KADAIAH
AGE 50 YEARS
R/AT SAMPAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
92. SMT. NARASAMMA
W/O SRI KADAIAH
AGE 45 YEARS
R/AT SAMPAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
93. SMT. JAYAMMA
W/O SRI SHIVALINGAIAH
AGE 45 YEARS
R/AT SAMPAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
94. SMT. BHARATHI
W/O SRI THIMMEGOWDA
AGE 40 YEARS
R/AT SAMPAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
95. SMT. NINGAMMA
W/O SRI KRISHNEGOWDA
AGE 51 YEARS
R/AT SAMPAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
- 20 -
NC: 2026:KHC:8906-DB
WA No. 2142 of 2025
HC-KAR
96. SRI S V KUMAR
S/O SRI VENKATEGOWDA
AGE 37 YEARS
R/AT SAMPAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
97. SMT. VISHALA
W/O SRI S T RAMESH
AGE 48 YEARS
R/AT SAMPAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
98. SRI BALAJI
S/O SRI VENKATEGOWDA
AGE 41 YEARS
R/AT SAMPAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
99. SMT. THAYAMMA
W/O SRI RAMANNA
AGE 48 YEARS
R/AT SAMPAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
100. SMT. LAKSHMAMMA
W/O SRI RAMANNA
AGE 48 YEARS
R/AT SAMPAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK DIST - 571 402
101. SRI S.G.SATHISH
S/O SRI GIRIGOWDA
- 21 -
NC: 2026:KHC:8906-DB
WA No. 2142 of 2025
HC-KAR
AGE 48 YEARS
R/AT SAMPAHALLI VILLAGE,
DUDDA HOBLI
MANDYA TALUK DIST - 571 402
102. SMT. B.M. HEMAVATHI
W/O SRI S.C. SHIVARAMU
AGE 65 YEARS
R/AT SAMPAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
103. SRI THIMMEGOWDA
S/O SRI KULLEGOWDA
AGE 50 YEARS
R/AT SAMPAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
104. SMT. KEMPAMMA
W/O SRI KALEGOWDA
AGE 65 YEARS
R/AT SAMPAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
105. SRI S.K. KUMAR
S/O SRI KALAMANCHEGOWDA
AGE 68 YEARS
R/AT SAMPAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
106. SMT. KALAVATHI
W/O SRI SRINIVASMURTHY
AGE 50 YEARS
R/AT SAMPAHALLI VILLAGE
DUDDA HOBLI
- 22 -
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HC-KAR
MANDYA TALUK AND DIST - 571 402
107. SMT. JAYALAKSHMI
W/O SRI C.J.SWAMY
AGE 55 YEARS
R/AT SAMPAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
108. SMT. SIDDAMMA
W/O SRI HUCCHEGOWDA
AGE 50 YEARS
R/AT SAMPAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
109. SRI S.H. YOGANANDA
S/O SRI HUCCHEGOWDA
AGE 65 YEARS
R/AT SAMPAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
110. SRI S.H. KUMAR
S/O SRI HUCCHEGOWDA
AGE 68 YEARS
R/AT SAMPAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
111. SMT. BHAGYAMMA
W/O SRI BILIGIRIGOWDA
AGE 60 YEARS
R/AT SAMPAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
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112. SRI MADHUSUDAN
S/O LATE NINGAPPA
AGE 55 YEARS
R/AT SAMPAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
113. SRI S.A. HOMBEGOWDA
S/O SRI ANKEGOWDA
AGE 50 YEARS
R/AT SAMPAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
114. SRI BASAVARAJU
S/O SRI JAVARAIAH
AGE 45 YEARS
R/AT SAMPAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
115. SRI SANTHOSH
S/O SRI BASAVACHARI
AGE 55 YEARS
R/AT SAMPAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
116. SMT. LAKSHMI
W/O SRI S K SHIVANNA
AGE 40 YEARS
R/AT SAMPAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
117. SMT. SAROJAMMA
W/O SRI SIDDARMAIH
AGE 48 YEARS
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R/AT SAMPAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
118. SRI S A ANKARAJU
S/O SRI S H ANKEGOWDA
AGE 48 YEARS
R/AT SAMPAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
119. SMT. C J MANJULA
W/O SRI S K KRISHNEGOWDA
AGE 55 YEARS
R/AT SAMPAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
120. SRI YASHWANTH KUMAR
S/O SRI C CHIKKAIAH
AGE 45 YEARS
R/AT SAMPAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
121. SMT. M.L. GAYATHRI
W/O SRI DODDA HUCHEGOWDA
AGE 68 YEARS
R/AT SAMPAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST- 571 402
122. SMT. SUNITHA
W/O SRI RAJEGOWDA
AGE 55 YEARS
R/AT SAMPAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
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123. SMT. G.N. NAGAMMA
W/O SRI NAGARAJU
AGE 60 YEARS
R/AT SAMPAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST- 571 402
124. SRI APPAJI
S/O SRI SHIVALINGAIAH
AGE 65 YEARS
R/AT SAMPAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
125. SRI B. NANDISH,
S/O SRI RAMASWAMY
AGE 45 YEARS
R/AT SAMPAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
126. SMT. PADMA
W/O SRI KRISHNEGOWDA
AGE 45 YEARS
R/AT SAMPAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
127. SRI BOREGOWDA
S/O SRI THIMMAIAH
AGE 55 YEARS
R/AT SAMPAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
128. SRI S.C. MANCHEGOWDA
S/O SRI CHIKKIREGOWDA
AGE 40 YEARS
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R/AT SHAMBHUNAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
129. SRI S.M. KEMPEGOWDA
S/O SRI NINGAIAH @ MUGAIAH
AGE 68 YEARS
R/AT SHAMBHUNAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
130. SMT. JAYAMMA
W/O SRI SHANKARAIAH
AGE 55 YEARS
R/AT SHAMBHUNAHALLIVILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
131. SMT.THIMMAMMA
W/O SRI BOREGOWDA
AGE 62 YEARS
R/AT SHAMBHUNAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
132. SMT. S.M. SHEELA
W/O SRI PUTTARAMEGOWDA
AGE 48 YEARS
R/AT SHAMBHUNAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
133. SRI S.C. MADHUSUDHAN
S/O SRI CHANNEGOWDA
AGE 52 YEARS
R/AT SHAMBHUNAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
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134. SRI S.D. CHANDRASHEKAR
S/O SRI DODDALINGAIAH
AGE 54 YEARS
R/AT SHAMBHUNAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
135. SMT. SAVITHA
W/O SRI S.C. MANCHEGOWDA
AGE 58 YEARS
R/AT SHAMBHUNAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
136. SRI CHANDRASHEKAR
S/O SRI CHANNEGOWDA
AGE 55 YEARS
R/AT SHAMBHUNAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
137. SMT. S.J. LAKSHMI
W/O SRI S.K. MANCHEGOWDA
AGE 65 YEARS
R/AT SHAMBHUNAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
138. SMT. SHARADA
W/O SRI S.C. KRISHNEGOWDA
AGE 36 YEARS
R/AT SHAMBHUNAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
139. SMT. G.H. RESHMA
W/O SRI B. MOHAN
AGE 38 YEARS
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R/AT SHAMBHUNAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
140. SRI B. PRABHAKAR
S/O SRI BOREGOWDA
AGE 48 YEARS
R/AT SHAMBHUNAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
141. SMT. NAGARTHNAMMA
W/O SRI KRISHNEGOWDA
AGE 55 YEARS
R/AT SHAMBHUNAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
142. SMT. MAYAMMA
W/O SRI MAYANNA
AGE 55 YEARS
R/AT SHAMBHUNAHALLI VILLAGE
DUDDA HOBLI, MANDYA TALUK AND DIST - 571 402
143. SRI S.M. MANCHEGOWDA
S/O SRI CHIKKA MANCHEGOWDA
AGE 60 YEARS
R/AT SHAMBHUNAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
144. SMT. CHANNAMMA
W/O SRI MAYANNA
AGE 58 YEARS
R/AT SHAMBHUNAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
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145. SMT. LAKSHMAMMA
W/O SRI KALAIAH
AGE 48 YEARS
R/AT SHAMBHUNAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
146. SMT. KAMALAMMA
W/O SRI KALEGOWDA
AGE 48 YEARS
R/AT SHAMBHUNAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
147. SRI NAGARAJU
S/O SRI DODDA KARIYAIAH
AGE 58 YEARS
R/AT SHAMBHUNAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
148. SMT. GOWRAMMA
W/O SRI NINGEGOWDA
AGE 65 YEARS
R/AT SHAMBHUNAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
149. SRI KARTHIK. S.S
S/O SRI CHANNEGOWDA
AGE 55 YEARS
R/AT SHAMBHUNAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
150. SMT. KEERTHI .M.S
S/O SRI S.K. KRISHNA
AGE 53 YEARS
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HC-KAR
R/AT SHAMBHUNAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
151. SRI S.B. DIVAKAR
S/O SRI BOREGOWDA
AGE 58 YEARS
R/AT SHAMBHUNAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
152. SMT. PUSHPALATHA
W/O SRI S.N. SHANKAREGOWDA
AGE 52 YEARS
R/AT SHAMBHUNAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
153. SMT. CHANNAMMA,
W/O SRI DODDALINGAIAH
AGE 55 YEARS
R/AT SHAMBHUNAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
154. SRI SHRAVANA. R,
S/O SRI B.RAVI
AGE 48 YEARS
R/AT SHAMBHUNAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
155. SRI S.E. KRISHNEGOWDA
S/O SRI S. ERAIAH
AGE 68 YEARS
R/AT SHAMBHUNAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
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HC-KAR
156. SRI B.P. GADDELINGEGOWDA
S/O SRI PUTTALINGAIAH
AGE 58 YEARS
R/AT BEERAGOWDANAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
157. SRI B.G. PAPANNA
S/O SRI GADDEGOWDA
AGE 62 YEARS
R/AT BEERAGOWDANAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
158. SRI S.K. RAMAKRISHNA
S/O SRI VENKATEGOWDA KENCHEGOWDA
AGE 58 YEARS
R/AT BEERAGOWDANAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
159. SMT. VASANTHA
W/O SRI B.M.SHIVANNA
AGE 48 YEARS
R/AT BEERAGOWDANAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
160. SRI B.S. SHIVARUDRAPPA
S/O SRI KOTAPPA @ SHIVANNA
AGE 60 YEARS
R/AT.BEERAGOWDANAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
161. SRI B.N. RAJAPPA
S/O SRI LINGAIAH
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AGE 57 YEARS
R/AT BEERAGOWDANAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
162. SMT. B.P. SUMA
D/O SRI PUTTALINGAIAH
AGE 58 YEARS
R/AT BEERAGOWDANAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
163. SRI B.P. SHIVALINGAIAH
S/O SRI PUTTALINGAIH
AGE 38 YEARS
R/AT BEERAGOWDANAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
164. SRI B.C. CHIKKEGOWDA
S/O SRI CHIKKAIAH
AGE 43 YEARS
R/AT BEERAGOWDANAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
165. SRI B.M. MAHADEVAPPA
S/O SRI MADAIAH
AGE 54 YEARS
R/AT BEERAGOWDANAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
166. SMT. BHARATHI
W/O SRI B.C. JAYASWAMY
AGE 58 YEARS
R/AT BEERAGOWDANAHALLI VILLAGE
DUDDA HOBLI, MANDYA TALUK AND DIST - 571 402
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167. SRI B.M. KUMAR
S/O SRI MUDDEGOWDA
AGE 52 YEARS
R/AT BEERAGOWDANAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
168. SRI B.S. KRISHNEGOWDA
S/O SRI SHIVALINGAIAH
AGE 60 YEARS
R/AT BEERAGOWDANAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
169. SRI B.P.LINGAPPA
S/O SRI PUTTALINGAIAH
AGE 58 YEARS
R/AT BEERAGOWDANAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
170. SRI B.C. PUTTASWAMY
S/O SRI CHIKKAGADDEGOWDA
AGE 49 YEARS
R/AT BEERAGOWDANAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
171. SMT. DIVYA
W/O SRI PRASANNA .B.C
AGE 47 YEARS
R/AT BEERAGOWDANAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
172. SRI YOGESH .B.K
S/O SRI KEMPEGOWDA
AGE 46 YEARS
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R/AT BEERAGOWDANAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
173. SRI B.L. SUNIL
S/O SRI B.K. LAKSHMANGOWDA
AGE 45 YEARS
R/AT BEERAGOWDANAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
174. SMT. RENUKA
W/O SRI B.L. JAYASWAMY
AGE 43 YEARS
R/AT BEERAGOWDANAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
175. SMT. PREMA
W/O SRI LAKSHMANA
AGE 52 YEARS
R/AT BEERAGOWDANAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
176. SRI JAVAREGOWDA
S/O SRI YALAKKIGOWDA
AGE 54 YEARS
R/AT B. HOSAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
177. SRI H.M. MANJU
S/O SRI NINGEGOWDA
AGE 48 YEARS
R/AT B. HOSAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
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178. SRI H.D. RAMAKRISHNA
S/O SRI DODDATHAMMAIH
AGE 37 YEARS
R/AT B. HOSAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
179. SRI B.T. SRINIVAS
S/O SRI THIMMEGOWDA
AGE 45 YEARS
R/AT B. HOSAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
180. SRI ANAND
S/O SRI NINGAIAH
AGE 60 YEARS
R/AT B. HOSAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
181. SMT. CHIKKATHAYAMMA
W/O SRI JAYARAM
AGE 48 YEARS
R/AT B. HOSAHALLIVILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
182. SMT. G.H. SHAILAJA
W/O SRI CHIKKAHALLIGOWDA
AGE 50 YEARS
R/AT B. HOSAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
183. SMT. SAVITHRI
W/O LATE. MARIGOWDA
AGE 45 YEARS
R/AT B. HOSAHALLI VILLAGE,
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DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
184. SMT. H.S. JAYALAKSHMAMMA
W/O SRI T. NARAYANASWAMY
AGE 48 YEARS
R/A B. HOSAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
185. SMT. KEMPAMMA
W/O SRI GIRIGOWDA
AGE 45 YEARS
R/AT B. HOSAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
186. SMT. KEMPAMMA
W/O SRI NINGAPPA
AGE 40 YEARS
R/AT B. HOSAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
187. SMT. GAYATHRI
W/O SRI CHIKKADASAIAH
AGE 51 YEARS
R/AT B. HOSAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
188. SMT. CHIKKALINGAMMA
W/O SRI NAGANNA
AGE 37 YEARS
R/AT B. HOSAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
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189. SRI ANIL KUMAR
S/O SRI KENCHEGOWDA
AGE 42 YEARS
R/AT B. HOSAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
190. SMT. B. MANGALA
W/O SRI H.S. RAJU
AGE 48 YEARS
R/AT B. HOSAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
191. SMT. H.K. VINUTHA
W/O SRI H.K. VISHWANATH
AGE 40 YEARS
R/AT B. HOSAHALLI VILLAGE
DUDDA HOBLI
MANDYA TALUK AND DIST - 571 402
...RESPONDENTS
(BY SMT. NAMITHA MAHESH B.G., AGA FOR R-1, 3 TO 5,
SRI A. DEVARAJA, ADVOCATE FOR R-4,
SRI RAMESH H.E., ADVOCATE FOR R-6 &
SRI M.R. RAJAGOPAL, SENIOR ADVOCATE A/W
SRI THILAKRAJ S.V., ADVOCATE FOR R-7 TO 9)
THIS WRIT APPEAL FILED UNDER SECTION 4 OF THE
KARNATAKA HIGH COURT ACT PRAYING TO SET ASIDE THE
ORDER DATED 25/11/2025 PASSED BY THE LEARNED SINGLE
JUDGE IN WP NO.8434/2025 AND FURTHER ALLOW THE SAID
WRIT PETITION.
THIS APPEAL, COMING ON FOR PRELIMINARY
HEARING, THIS DAY, JUDGMENT WAS DELIVERED THEREIN
AS UNDER:
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CORAM: HON'BLE MR. VIBHU BAKHRU, CHIEF JUSTICE
and
HON'BLE MR. JUSTICE C.M. POONACHA
ORAL JUDGMENT
(PER: HON'BLE MR. VIBHU BAKHRU, CHIEF JUSTICE)
1. The appellants have filed the present appeal impugning an
order dated 25.11.2025 passed by the learned Single Judge of this
Court in W.P.No.8434/2025 (CS-EL/M).
2. The appellants were amongst the writ petitioners who had
filed the said petition, impugning the list of eligible voters for
election of office bearers of Respondent No.6 - H. Malligere
Primary Agricultural Co-operative Society Ltd. [hereafter the
Society]. The learned Single Judge had declined to entertain the
petition on the ground that the writ petitioners had an equally
efficacious remedy under Section 70(2) of the Karnataka Co-
operative Societies Act, 1959.
3. There is no cavil with the decision of the learned Single
Judge declining to entertain the writ petition. The controversy in
the present appeal is confined to the interim arrangement made
pursuant to the interim orders passed by the learned Single Judge.
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During the course of the proceedings in the writ petition, an interim
order dated 21.03.2025 was passed, whereby the writ petitioners
(including the appellants) were permitted to cast their votes with a
direction that the same be retained in a separate box. The results
were announced by excluding the votes cast by the writ petitioners
in WP.No.8434/2025.
4. The appellants state that the order to exclude the votes cast
by them is inconsistent with the orders passed by this court in
WP.No.8173/2025 and W.P.No.8417/2025. The said writ petitions
were also preferred by persons whose names had been excluded
from the list of eligible voters. While the said writ petitions were
pending consideration, the petitioners in those petitions were also
permitted to cast their votes. These votes were directed to be kept
in a separate box. These petitions were also not entertained and
were disposed of by directing the writ petitioners to avail their
remedies under Section 70(2) of the Karnataka Co-operative
Societies Act, 1959. However, the Court directed that their votes
be counted. Resultantly, the office bearers who have been elected
are also on the basis of the votes cast by petitioners in
WP.No.8173/2025 and WP.No.8417/2025. However, the votes cast
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by the writ petitioners in WP.No.8434/2025 have not been
considered.
5. Undoubtedly, there is inconsistency in the orders passed.
However, we are unable to accept that the present appeal must
succeed on this ground alone. The question that arises is whether
the votes cast by persons who were not in the list of eligible voters,
are required to be counted for the purpose of election pending the
adjudication of their disputes. We note from the impugned order
that the learned Single Judge has not expressed any view as to the
merits of the challenge laid by the writ petitioners. In the absence
of any prima facie finding that the appellants' names are required to
be included in the list of eligible voters, the question of permitting
their votes to be counted does not arise. In this view, we find no
error in the impugned order. The decision of the learned Single
Judge to include the votes cast by the writ petitioners in the other
writ petitions, is not a subject matter of examination in the present
appeal.
6. As stated above, we are of the view that absent any prima
facie opinion, such votes could not be directed to be counted.
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However, since orders passed are not subject matter of present
appeal, no directions in this regard can be issued.
7. Since there is inconsistency in the orders passed by the
learned Single Judge and it is apposite that the matters are finally
settled, in the interim arrangement, we request the concerned
Registrar of Co-operative Societies to decide the petitions filed
under Section 70(2) of the Karnataka Co-operative Society Act, as
expeditiously as possible and preferably within a period of eight
(08) weeks from date. The Registrar is also not precluded from
making any interim order or interim arrangement as it considers
apposite. The appeal is disposed with the aforesaid observations.
8. Pending applications stand disposed of.
Sd/-
(VIBHU BAKHRU)
CHIEF JUSTICE
Sd/-
(C.M. POONACHA)
JUDGE
SD, List No.: 2 Sl No.: 25
