[Cites 1, Cited by 0]
Karnataka High Court
Legal Manager vs Mohammad Yakub on 10 February, 2026
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NC: 2026:KHC-D:1963
WP No. 109026 of 2025
C/W WP No. 108475 of 2025
WP No. 109027 of 2025
HC-KAR
IN THE HIGH COURT OF KARNATAKA AT DHARWAD
DATED THIS THE 10TH DAY OF FEBRUARY, 2026
BEFORE
THE HON'BLE SMT. JUSTICE LALITHA KANNEGANTI
WRIT PETITION NO.109026 OF 2025 (GM-AC)
C/W
WRIT PETITION NO.108475 OF 2025 (GM-AC)
WRIT PETITION NO.109027 OF 2025 (GM-AC)
IN WP NO.109026/2025
BETWEEN:
LEGAL MANAGER,
IFFCO-TOKIO GENERAL INSURANCE CO LTD.,
3RD FLOOR, SUDEV PLAZA, DAJIBANPET,
OPP. LAXMI TEMPLE, HUBBALLI - 580 020.
NOW REPRESENTED BY
THE AUTHORIZED SIGNATORY
...PETITIONER
(BY SRI. SUBHASH J.BADDI, ADVOCATE)
Digitally signed by
CHANDRASHEKAR
LAXMAN KATTIMANI AND:
Location: HIGH
COURT OF
KARNATAKA 1. MOHAMMAD YAKUB S/O. AMEERSAB
@ AMIRSAB SHAIKH,
AGE. 52 YEARS, OC. TENDER COCONUT BUSINESS,
R/O. LIG-498A, MASJID AREA, DAVALIUM,
SALCETE, SOUTH GOA, GOA - 403 707,
NOW AT PRESENT RESIDING AT
C/O. S.A. SHAIK, JANNAT NAGAR,
TOLL NAKA, DHARWAD - 580 001.
2. IRAPPA S/O. SOMAPPA METI,
AGE. 50 YEARS, OCC. BUSINESS,
R/O. SIGIKERI, BAGALKOT - 587 111.
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NC: 2026:KHC-D:1963
WP No. 109026 of 2025
C/W WP No. 108475 of 2025
WP No. 109027 of 2025
HC-KAR
3. RAFIK AMINSAB NADAF,
AGE. 42 YEAS, OCC. OWNER OF INNOVA
VEHICLE NO.GA-08K0020,
R/O. H.NO.56, TALSANZOR, MARGAO,
SALCETE, SOUTH GOA, GOA - 403 601.
4. LEGAL MANAGER,
IFFCO-TOKIO GENERAL INSURANCE CO LTD.,
3RD FLOOR, SUDEV PLAZA, DAJIBANPET,
OPP. LAXMI TEMPLE, HUBBALLI - 580 020.
...RESPONDENTS
THIS WRIT PETITION IS FILED UNDER ARTICLE 227 OF
CONSTITUTION OF INDIA, PRAYING TO ISSUE WRIT OF
CERTIORARI OR ANY SUCH WRIT OR DIRECTION TO I. QUASH
THE IMPUGNED ORDER PASSED BY THE LEARNED I ADDL.
SENIOR CIVIL JUDGE AND ADDL. MACT, DHARWAD, DATED
09.07.2025 IN MVC NO.758/2023 VIDE ANNEXURE-'D', BY
REJECTING THE APPLICATION I.E., I.A.NO.1 FILED BY THE
CLAIMANT, IN THE INTEREST OF JUSTICE AND EQUITY AND
ETC.,.
IN WP NO.108475/2025
BETWEEN:
LEGAL MANAGER,
IFFCO-TOKIO GENERAL INSURANCE CO. LTD.,
3RD FLOOR, SUDEV PLAZA, DAJIBANPET,
OPP. LAXMI TEMPLE, HUBBALLI - 580 020.
NOW REPRESENTED BY THE AUTHORIZED SIGNATORY
...PETITIONER
(BY SRI. SUBHASH J.BADDI, ADVOCATE)
AND:
1. KUSHNUDA BANU KHAND AND,
AGE. 58 YEARS, OCC. HOUSEHOLD,
R/O. LIG-498A, MASJID AREA, DAVALIUM,
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NC: 2026:KHC-D:1963
WP No. 109026 of 2025
C/W WP No. 108475 of 2025
WP No. 109027 of 2025
HC-KAR
SALCETE, SOUTH GOA, GOA- 403 707,
NOW AT PRESENT RESIDING AT C/O. S.A. SHAIK,
JANNAT NAGAR, TOLL NAKA, DHARWAD - 580 001.
2. IRAPPA S/O. SOMAPPA METI,
AGE. 50 YEARS, OCC. BUSINESS,
R/O. SIGIKERI, BAGALKOT - 587 111.
3. RAFIK AMINSAB NADAF,
AGE. 42 YEARS, OCC. OWNER OF INNOVA
VEHICLE NO.GA-08K0020,
R/O. H.NO.56, TALSANZOR, MARGAO,
SALCETE, SOUTH GOA, GOA - 403 601.
4. LEGAL MANAGER,
IFFCO - TOKIO GENERAL INSURANCE CO. LTD.,
3RD FLOOR, SUDEV PLAZA, DAJIBANPET,
OPP. LAXMI TEMPLE, HUBBALLI - 580 020.
...RESPONDENTS
(NOTICE TO R2 TO R4 ARE SERVED)
THIS WRIT PETITION IS FILED UNDER ARTICLE 227
OF CONSTITUTION OF INDIA, PRAYING TO ISSUE WRIT OF
CERTIORARI OR ANY SUCH WRIT OR DIRECTION TO
QUASH THE IMPUGNED ORDER PASSED BY THE LEARNED I
ADDL. SENIOR CIVIL JUDGE AND ADDL. MACT, DHARWAD,
DATED 09.07.2025 IN MVC NO.761/2023 VIDE ANNEXURE-
'D' BY REJECTING THE APPLICATION I.E., I.A.NO.1 FILED
BY THE CLAIMANT, IN THE INTEREST OF JUSTICE AND
EQUITY AND ETC.,.
IN WP NO.109027/2025
BETWEEN:
LEGAL MANAGER,
IFFCO-TOKIO GENERAL INSURANCE CO. LTD.,
3RD FLOOR, SUDEV PLAZA, DAJIBANPET,
OPP. LAXMI TEMPLE, HUBBALLI - 580 020.
NOW REPRESENTED BY THE AUTHORISED SIGNATORY
...PETITIONER
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NC: 2026:KHC-D:1963
WP No. 109026 of 2025
C/W WP No. 108475 of 2025
WP No. 109027 of 2025
HC-KAR
(BY SRI. SUBHASH J.BADDI, ADVOCATE)
AND:
1. MOHAMMAD MOOSA S/O. AMIRSAB SHAIKH,
AGE. 67 YEARS, OCC. BUSINESS,
R/O. LIG-498A, MASJID AREA,
DAVALIUM, SALCETE, SOUTH GOA,
GOA - 403 707, NOW AT PRESENT RESIDING AT
C/O. S.A. SHAIK, JANNAT NAGAR,
TOLL NAKA, DHARWAD - 580 001.
2. IRAPPA S/O. SOMAPPA METI,
AGE. 50 YEARS, OCC. BUSINESS,
R/O. SIGIKERI, BAGALKOT - 587 111.
3. RAFIK AMINSAB NADAF,
AGE. 42 YEARS, OCC. OWNER OF
INNOVA VEHICLE NO.GA-08K00020,
R/O. H.NO.56, TALSANZOR, MARGAO,
SALCETE, SOUTH GOA, GOA - 403 601.
4. LEGAL MANAGER,
IFFCO-TOKIO GENERAL INSURANCE CO. LTD.,
3RD FLOOR, SUDEV PLAZA, DAJIBANPET,
OPP. LAXMI TEMPLE, HUBBALLI - 580 020.
...RESPONDENTS
THIS WRIT PETITION IS FILED UNDER ARTICLE 227
OF CONSTITUTION OF INDIA, PRAYING TO ISSUE WRIT OF
CERTIORARI OR ANY SUCH WRIT OR DIRECTION TO
QUASH THE IMPUGNED ORDER PASSED BY THE LEARNED I
ADDL. SENIOR CIVIL JUDGE AND ADDL. MACT, DHARWAD,
DATED 09.07.2025 IN MVC NO.759/2023 VIDE ANNEXURE-
'D' BY REJECTING THE APPLICATION I.E., I.A.NO.1 FILED
BY THE CLAIMANT, IN THE INTEREST OF JUSTICE AND
EQUITY AND ETC.,.
THESE WRIT PETITIONS, COMING ON FOR PRELIMINARY
HEARING, THIS DAY, ORDER WAS MADE THEREIN AS UNDER:
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NC: 2026:KHC-D:1963
WP No. 109026 of 2025
C/W WP No. 108475 of 2025
WP No. 109027 of 2025
HC-KAR
CORAM: HON'BLE SMT. JUSTICE LALITHA KANNEGANTI
ORAL ORDER
A memo is filed by the learned counsel for the petitioner
seeking permission to withdraw the writ petitions.
2. The memo is taken on record.
3. Accordingly, the writ petitions are dismissed as
withdrawn.
i. All I.As. in this writ petition shall stand closed.
Sd/-
JUSTICE LALITHA KANNEGANTI
YAN
CT: UMD
List No.: 1 Sl No.: 14
