[Cites 2, Cited by 0]
Karnataka High Court
Nagesh Konnur vs The State Of Karnataka on 7 April, 2026
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NC: 2026:KHC-D:5154
WP No. 148792 of 2020
HC-KAR
IN THE HIGH COURT OF KARNATAKA, AT DHARWAD
DATED THIS THE 7TH DAY OF APRIL, 2026
BEFORE
THE HON'BLE MS. JUSTICE JYOTI M
WRIT PETITION NO. 148792 OF 2020 (LB-RES)
BETWEEN:
1. NAGESH KONNUR,
AGE: 32 YEARS, OCC: PAURKARMIK,
R/O. GOLLAR COLONY, SAUDATTI ROAD,
DHARWAD-580 007.
2. SHIVA Y. GOLLAR,
AGE: 30 YEARS, OCC: PAURKARMIK,
R/O. GOLLAR COLONY, SAUDATTI ROAD,
DHARWAD-580 007.
3. RAJU N. MADAR,
AGE: 24 YEARS, OCC: PAURKARMIK,
R/O. HEBBALLI ROAD, GOPANAKAOPPA,
Digitally signed by
SAMREEN AYUB
DESHNUR
Location: HIGH
HARIJANKERI, DHARWAD-580 007.
COURT OF
KARNATAKA
4. DURGAPPA N. GOLLAR,
AGE: 28 YEARS, OCC: PAURKARMIK,
R/O. GOLLAR COLONY, SAUDATTI ROAD,
DHARWAD-580 007.
5. SANTHOSH SHETTAPPA NEELANNAVAR,
AGE: 27 YEARS, OCC: PAURKARMIK,
R/O. YALAKKI SHATTAR COLONY,
AMBEDKAR NAGAR, DHARWAD-580 007.
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HC-KAR
6. KAREVVA B. GOLLAR,
AGE: 32 YEARS, OCC: PAURKARMIK,
R/O. GOLLAR COLONY, SAUDATTI ROAD,
DHARWAD-580 007.
7. TULASAVVA NARAYAN SAKIN,
AGE: 50 YEARS, OCC: PAURKARMIK,
R/O. MADARMADDI, HDMC COLONY,
DHARWAD-580 007.
8. JYOTHI NABI KADEMANI,
AGE: 32 YEARS, OCC: PAURKARMIK,
R/O. GOLLAR COLONY, 2ND CROSS,
DHARWAD-580 007.
9. ANAND YALLAPPA GOLLAR,
AGE: 30 YEARS, OCC: PAURKARMIK,
R/O. GOLLAR COLONY, 2ND CROSS,
DHARWAD-580 007.
10. MANJUNATH HANAMANTAPPA MELINAMANI,
AGE: 40 YEARS, OCC: PAURKARMIK,
R/O. MADARMADDI, 6T NO. SCHOOL,
MADAR ONI, DHARWAD-580 007.
11. PULLAYYA CHANNAVARADI CHINCHUGOLLA,
AGE: 43 YEARS, OCC: PAURKARMIK,
R/O. JAMBAVANT NAGAR, HATTIKOLLA,
DHARWAD-580 007.
12. NARSIMAH KARIYAPPA MADAR,
AGE: 35 YEARS, OCC: PAURKARMIK,
R/O. JAMBAVANT NAGAR, HATTIKOLLA,
DHARWAD-580 007.
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HC-KAR
13. SMT. HULAGEMMA DURGAPPA KABBINAVAR,
AGE: 42 YEARS, OCC: PAURKARMIK,
R/O. GOLLAR COLONY, 3RD CROSS,
DHARWAD-580 007.
14. SUNIL MAHADEV GOLLAR,
AGE: 30 YEARS, OCC: PAURKARMIK,
R/O. GOLLAR COLONY, 4TH CROSS,
DHARWAD-580 007.
15. MANJULA @ MANJU GURAPPA GOLLAR,
AGE: 40 YEARS, OCC: PAURKARMIK,
R/O. GOLLAR COLONY, 4TH CROSS,
DHARWAD-580 007.
16. RENAKAVVA @ RENUKA VENKOBA BHAJANTRI,
AGE: 35 YEARS, OCC: PAURKARMIK,
R/O. GOLLAR COLONY, 2ND CROSS,
DHARWAD-580 007.
17. BASAPPA M. HARIJAN,
AGE: 44 YEARS, OCC: PAURKARMIK,
R/O. MADARMADDI, MADAR ONI,
DHARWAD-580 007.
18. SHANKAR BANGALURI,
AGE: 26 YEARS, OCC: PAURKARMIK,
R/O. MADARMADDI, HDMC COLONY,
DHARWAD-580 007.
19. ARJUN G. MADAR,
AGE: 47 YEARS, OCC: PAURKARMIK,
R/O. HARIJAN ONI, KAMALAPUR,
DHARWAD-580 007.
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20. GANESH V. PUJAR,
AGE: 27 YEARS, OCC: PAURKARMIK,
R/O. JAI BHEEM NAGAR, 2ND CROSS,
P.K. COLONY, MADARMADDI,
DHARWAD-580 007.
21. BHIMARAJ KULIYAPPA SAGABAL,
AGE: 32 YEARS, OCC: PAURKARMIK,
R/O. JAMBUVANT NAGAR, HATTIKOLLA,
DHARWAD-580 007.
22. NAGARAJ FAKKIRAPPA MADAR,
AGE: 28 YEARS, OCC: PAURKARMIK,
R/O. MADARMADDI, MADAR ONI,
DHARWAD-580 007.
23. PRADEEN P. HALAGI,
AGE: 27 YEARS, OCC: PAURKARMIK,
R/O. MADARMADDI, MADAR ONI,
DHARWAD-580 007.
24. GANESH K. MADAR,
AGE: 27 YEARS, OCC: PAURKARMIK,
R/O. MADARMADDI, MADAR ONI,
DHARWAD-580 007.
25. RAMALAKSHMI SURESH MADAR,
AGE: 30 YEARS, OCC: PAURKARMIK,
R/O. JAMBUVANT NAGAR, HATTIKOLLA,
DHARWAD-580 007.
26. GOVINDRAJ CHINTANNA SAGABAL,
AGE: 27 YEARS, OCC: PAURKARMIK,
R/O. JAMBUVANT NAGAR, HATTIKOLLA,
DHARWAD-580 007.
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27. HANUMAVVA DURGAPPA GOLLAR,
AGE: 32 YEARS, OCC: PAURKARMIK,
R/O. GOLLAR COLONY, DHARWAD-580 007.
28. GURAPPA GURGAPPA GOLLAR,
AGE: 35 YEARS, OCC: PAURKARMIK,
R/O. GOLLAR COLONY, DHARWAD-580 007.
29. NAGARAJUN G. MADAR,
AGE: 29 YEARS, OCC: PAURKARMIK,
R/O. JANNAT NAGAR, DHARWAD-580 007.
30. MARUTI M. LAKAMANAHALLI,
AGE: 38 YEARS, OCC: PAURKARMIK,
R/O. MADARMADDI, DHARWAD-580 007.
31. RAGHU BASAPPA MADAR,
AGE: 37 YEARS, OCC: PAURKARMIK,
R/O. NAVALUR, DHARWAD-580 007.
32. LAKSHMI B. RAMANAKOPPA,
AGE: 41 YEARS, OCC: PAURKARMIK,
R/O. PREM NAGAR, DHARWAD-580 007.
33. BASAVVA S. KALUNA,
AGE: 31 YEARS, OCC: PAURKARMIK,
R/O. PREM NAGAR, DHARWAD-580 007.
34. PREMA G. MADAR,
AGE: 31 YEARS, OCC: PAURKARMIK,
R/O. JAI BHEEM NAGAR, HOSAYALLAPUR,
DHARWAD-580 007.
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WP No. 148792 of 2020
HC-KAR
35. GANGAMMA YALLAPUR,
AGE: 37 YEARS, OCC: PAURKARMIK,
R/O. GOLLAR COLONY, DHARWAD-580 007.
36. NAGAMMA ANGADI,
AGE: 38 YEARS, OCC: PAURKARMIK,
R/O. GOLLAR COLONY, DHARWAD-580 007.
37. PRIYANKA HOSPET,
AGE: 22 YEARS, OCC: PAURKARMIK,
R/O. MADARMADDI, DHARWAD-580 007.
38. NEELA KADAM,
AGE: 45 YEARS, OCC: PAURKARMIK,
R/O. JANNAT NAGAR, DHARWAD-580 007.
39. RAMASULOCHANA PASUPULU,
AGE: 35 YEARS, OCC: PAURKARMIK,
R/O. JAMBAVANT NAGAR, DHARWAD-580 017.
40. HULIGEMMA SAKANNANAVAR,
AGE: 49 YEARS, OCC: PAURKARMIK,
R/O. JANNAT NAGAR, DHARWAD-580 007.
41. NEELAVVA NEELANNANAVAR,
AGE: 43 YEARS, OCC: PAURKARMIK,
R/O. NEHARU NAGAR, DHARWAD-580 007.
42. RATNA KATTIMANI,
AGE: 38 YEARS, OCC: PAURKARMIK,
R/O. GOLLAR COLONY, DHARWAD-580 007.
... PETITIONERS
(BY SRI. F.V. PATIL, ADVOCATE)
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WP No. 148792 of 2020
HC-KAR
AND:
1. THE STATE OF KARNATAKA,
CHIEF SECRETARY,
URBAN DEVELOPMENT AUTHORITY,
BENGALURU-560 001.
2. THE DIRECTOR OF MUNICIPAL ADMINISTRATION,
9TH FLOOR, VISHWESHWARAYYA TOWERS,
DR. AMBEDKAR VEDHI, BENGALURU-560 001.
3. THE HUBLI-DHARWAD MUNICIPAL CORPORATION,
SIR SIDDAPPA KAMBLI ROAD, HUBBALLI,
R/BY ITS COMMISSIONER.
4. EXECUTIVE ENGINEER,
THE HUBLI-DHARWAD MUNICIPAL CORPORATION,
REPRESENTED BY ITS COMMISSIONER.
... RESPONDENTS
(BY SRI. P.N. HATTI, HCGP FOR R1 TO R2
SRI. G.I. GACHCHINAMATH, ADVOCATE FOR R3 TO R4)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA, SEEKING CERTAIN
RELIEFS.
THIS WRIT PETITION IS LISTED FOR ORDERS, THIS DAY,
AN ORDER IS MADE AS UNDER:
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HC-KAR
ORAL ORDER
Sri.F.V.Patil., counsel for the petitioners, Sri.P.N.Hatti.,
HCGP for respondents 1 and 2 and Sri.G.I.Gachchinamath.,
counsel for respondents 3 and 4 have appeared in person.
Counsel for the petitioners submits that the petition may
be dismissed as having become infructuous. When queried,
counsel submits that a conscious decision is taken about
infructuous of the petition.
The oral submission is placed on record.
The Writ Petition is dismissed as having become
infructuous.
Because of dismissal of the petition, interim order granted
if any stands discharged and pending interlocutory applications if
any are disposed of.
Sd/-
(JYOTI M)
JUDGE
MRP
List No.: 1 Sl No.: 54
