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The Manager, Cholamandalam Ms Gic Ltd vs Raghavendra
2025 Latest Caselaw 8742 Kant

Citation : 2025 Latest Caselaw 8742 Kant
Judgement Date : 23 September, 2025

Karnataka High Court

The Manager, Cholamandalam Ms Gic Ltd vs Raghavendra on 23 September, 2025

                                              -1-
                                                      NC: 2025:KHC:38240
                                                    MFA No. 4876 of 2024


                  HC-KAR




                   IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                      DATED THIS THE 23RD DAY OF SEPTEMBER, 2025

                                        BEFORE
                    THE HON'BLE DR. JUSTICE CHILLAKUR SUMALATHA
                 MISCELLANEOUS FIRST APPEAL NO.4876 OF 2024(MV-I)


                 BETWEEN:

                 THE MANAGER,
                 CHOLAMANDALAM MS GIC LTD.,
                 GOLDEN HEIGHTS COMPLEX,
                 59TH C CROSS, INDUSTRIAL SUPERB,
                 4TH M BLOCK, RAJAJINAGAR,
                 BANGALORE - 10.
                                                            ...APPELLANT
                 (BY SRI. MALLIKARJUN REDDY N.A., ADVOCATE FOR
                 SRI. B. PRADEEP, ADVOCATE)

Digitally signed by
AASEEFA PARVEEN AND:
Location: HIGH
COURT OF
KARNATAKA           1. RAGHAVENDRA,
                     S/O YOGANARASIMHA,
                     AGED ABOUT 44 YEARS,
                     WARD NO.23, MEGALAKERI,
                     RENUKMBAS ROAD,
                     CHANNARAYAPATNA TOWN AND TALUK
                     HASSAN DISTRICT.
                               -2-
                                         NC: 2025:KHC:38240
                                      MFA No. 4876 of 2024


HC-KAR




2.   MANIKANTA C. M.,
     S/O. MANJUNATHA K. N.,
     R/O. MANIKANTA DISH,
     GAYATHRI EXTENSION,
     CHANNARAYAPATNA TOWN,
     HASSAN DISTRICT.
                                            ...RESPONDENTS


      THIS MFA FILED U/S.173(1) OF MV ACT, AGAINST THE

JUDGMENT    AND     AWARD   DATED   29.02.2024   PASSED   IN

MVC NO.77/2023 ON THE FILE OF THE IV DISTRICT AND

SESSIONS JUDGE, HASSAN SITTING AT CHANNARAYPATNA,

HASSAN, AWARDING COMPENSATION OF RS.2,21,500/- WITH

INTEREST AT 6 PERCENT P.A. FROM THE DATE OF PETITION

TILL REALIZATION.


      THIS APPEAL, COMING ON FOR ORDERS, THIS DAY,

JUDGMENT WAS DELIVERED THEREIN AS UNDER:




CORAM:    HON'BLE DR. JUSTICE CHILLAKUR SUMALATHA
                                     -3-
                                                  NC: 2025:KHC:38240
                                               MFA No. 4876 of 2024


 HC-KAR




                           ORAL JUDGMENT

Sri.Mallikarjun Reddy.N.A representing Sri.Pradeep.B

learned counsel on record for the appellant files memo seeking

permission to withdraw the appeal.

Permission as prayed for is accorded.

The appeal is dismissed as withdrawn.

Amount, if any, in deposit be transmitted to the

concerned Tribunal immediately.

Sd/-

(DR.CHILLAKUR SUMALATHA) JUDGE

DS CT:TSM

 
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