Citation : 2025 Latest Caselaw 8724 Kant
Judgement Date : 23 September, 2025
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IN THE HIGH COURT OF KARNATAKA, AT DHARWAD
DATED THIS THE 23RD DAY OF SEPTEMBER, 2025
PRESENT
THE HON'BLE MR. JUSTICE S.SUNIL DUTT YADAV
AND
THE HON'BLE MR. JUSTICE VIJAYKUMAR A.PATIL
WRIT APPEAL NO.100473 OF 2025 (CS-EL/M)
C/W
WRIT APPEAL NO.100474 OF 2025 (CS-RES)
IN WRIT APPEAL NO.100473/2025:
BETWEEN:
1. SHRI. ARJUN GYANAPPA DHAVALI
AGE: 56 YRS., OCC. PRESIDENT OF THE
RESPONDENT NO.5 SOCIETY,
R/O: DEWANG MAIN ROAD, LAXMI NAGAR, VADAGAON.
2. SHRI. SURESH KRISHNA DHOTRE
AGE: 60 YEARS, OCC. DIRECTOR OF THE RESPONDENT
NO.5 SOCIETY, R/O: MARUTI GALLI, KHASBAG, BELAGAVI.
...APPELLANTS
(BY SRI. GAUTAM BHARADWAJ, ADVOCATE FOR
SRI. ANAND KUMAR ASTEKAR, ADVOCATE)
Digitally AND:
signed by
VINAYAKA B V
Location: High
Court of
Karnataka, 1. THE STATE OF KARNATAKA
Dharwad
Bench
R/BY ITS PRINCIPAL SECRETARY,
DEPARTMENT OF CO-OPERATION,
M.S. BUILDING, DR. AMBEDKAR VEEDHI,
BENGALURU - 560001.
2. CO-OPERATIVE ELECTION COMMISSION
R/BY ITS COMMISSIONER,
3RD FLOOR, SHANTI NAGAR, TTMC A
BLOCK, BENGALURU - 560027.
3. DISTRICT CO-OPERATIVE ELECTION OFFICER
& THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES,
OPP. KHB HERITAGE, JAKKERIHONDA,
NEAR RAILWAY STATION, BELAGAVI - 590001.
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4. THE RETURNING OFFICER & ASSISTANT
REGISTRAR OF CO-OPERATIVE SOCIETIES,
SAHAKARA ADALITA BHAVANA, JAKKERI HONDA,
NEAR RAILWAY OVER BRIDGE, BELAGAVI - 590001.
5. THE BELGAUM INDUSTRIAL CO-OPERATIVE BANK,
R/BY ITS CHIEF EXECUTIVE OFFICER,
DR. S.P.M. ROAD, BELAGAVI - 590001.
6. THE ADDITIONAL REGISTRAR OF CO-OPERATIVE SOCIETIES,
U/R 441, KARNATAKA STATE CO-OPERATIVE URBAN
BANKS FEDERATION, REGIONAL OFFICE,
DOLLARS COLONY, GOKUL ROAD, HUBLI - 580030.
7. YALLUR OMKAR MALLIKARJUN
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 444, TEGGIN GALLI,
VADAGAON, BELGAUM 590005.
8. DHAVALI SHANTA IRAPPA
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 59, MALAPRABHA NAGAR,
VADAGAON, BELGAUM 590005.
9. SONTAKKI TANUJA VIJAYKUMAR
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 28/3 GURUDEV GALLI, 1ST CROSS,
VADAGAON, BELGAUM 590005.
10. SONTAKKI VIJAYAKUMAR BASAVARAJ
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 28/3, LAXMI NAGAR, 1ST CROSS,
VADAGAON, BELGAUM 590005.
11. BHANDARI OMKAR SADANAND
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 145, DHAMNE ROAD,
VADAGAON, BELGAUM 590005.
12. BHANDARI SAHANA OMKAR
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 145, BRAHMADEV NAGAR,
VADAGAON, BELGAUM 590005.
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13. SATPUTE SHANTA KRISHNA
AGE: MAJOR, OCC.: BUSINESS
R/O: 27 BHUVANESHWARI GALLI,
SHAHAPUR, BELGAUM 590003.
14. DHAVALI MEGHAMALA SHANKAR
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 59, MALAPRABHA NAGAR,
VADAGAON, BELGAUM 590005.
15. DHAVALI SHANKAR IRAPPA
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 59, MALAPRABHA NAGAR,
VADAGAON, BELGAUM 590005.
16. BEVINAGIDAD MANJUNATH VITHAL
AGE: MAJOR, OCC.: BUSINESS
R/O: 92/3 VADDAR CHAVANI, SAMBHAJI NAGAR,
VADAGAON, BELGAUM 590005.
17. CHADICHAL SUJATA MOHAN
AGE: MAJOR, OCC.: BUSINESS
R/O: PLOT NO 22, LAXMI NAGAR,
SHAHAPUR, BELGAUM 590003.
18. CHADICHAL SUDEEP MOHAN
AGE: MAJOR, OCC.: BUSINESS
R/O: PLOT NO 22, KAXMI NAGAR,
KASBAG, BELGAUM 590003.
19. CHADICHAL PRASHANT BASAVARAJ
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 499, KADAKOL GALLI, BELGAUM.
20. SONTAKKI SANJEEV ASHOK
AGE: MAJOR, OCC.: BUSINESS
R/O: WARD NO 12, RENUKADEVI NAGAR,
SHAHAPUR, BELGAUM 590003.
21. SONTAKKI KASTURI ASHOK
AGE: MAJOR, OCC.: BUSINESS
R/O: RENUKADEVI NAGAR, VADAGAON,
BELGAUM 590003.
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22. SONTAKKI MANJUNATH ASHOK
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 51, DEVANG MAIN ROAD,
VADAGAON, BELGAUM 590005.
23. UPARI HANAMANT MAHADEV
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 328, BASAVAN GALLI,
SHAHAPUR, BELGAUM 590003.
24. BHASKAR HARSHITA Y L
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 473, SHAHAPUR MAIN ROAD,
SUTAR CHAWAL, BELGAUM 590005.
25. UPARI MANJUNATH NIVRUTTI
AGE: MAJOR, OCC.: BUSINESS
R/O: CTS NO 1265, GROUND FLOOR,
VADAGAON, BELGAUM 590005.
26. KAMBLE ROHIT LAXMAN
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 40, ANAND MARG,
VADAGAON, BELGAUM 590005.
27. KAMBLE RAHUL LAXMAN
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 40, ANAND MARG,
VADAGAON, BELGAUM 590005.
28. SHINAGARI JYOTIBA VITTHAL
AGE: MAJOR, OCC.: BUSINESS
R/O: MARKET ROAD, UPPINBETAGEI,
DHARWAD 581206.
29. UPARI ROHINI MANJUNATH
AGE: MAJOR, OCC.: BUSINESS
R/O: 103/1A, SAMBHAJI NAGAR,
VADAGAON YALLUR 590005.
30. MAGADUM SANJEEV BASAVANNI
AGE: MAJOR, OCC.: BUSINESS
R/O: PO AKKIWAT 591225, VADAGAON, BELGAUM.
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31. KAMKAR MANJULA JAGADISH
AGE: MAJOR, OCC.: BUSINESS
R/O: 54/A, MALAPRABHA NAGAR,
VADAGAON, BELGAUM 590005.
32. SONTAKKI MAHADEVI NARAYAN
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 458, TEGGIN GALLI,
VADAGAON, BELGAUM 590005.
33. BHASKAR VIDYA L
AGE: MAJOR, OCC.: BUSINESS
R/O: 473 SHAHAPUR MAIN ROAD,
SUTAR CHAWAL, BELGAUM 590005.
34. BHASKAR DARSHAN L
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 473, SHAHAPUR MAIN ROAD,
SUTAR CHAWAL, BELGAUM 590005.
35. SONTAKKI SAVITA SATISH
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 458, TEGGIN GALLI BACKSIDE,
VADAGAON, BELGAUM 590005.
36. SONTAKKI SHARADA RAGHAVENDR
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 458, TEGGIN GALLI,
VADAGAON, BELGAUM 590005.
37. SONTAKKI SHOBHA RAVINDR
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 458, TEGGIN GALLI BACKSIDE,
VADAGAON, BELGAUM 590005.
38. SONTAKKI VIJAYLAXMI KASHINATH
AGE: MAJOR, OCC.: BUSINESS
R/O: 458, TEGGINGALLI, VADAGAON,
BELGAUM 590005.
39. SONTAKKI RAVINDRA PANDURANG
AGE: MAJOR, OCC.: BUSINESS
R/O: 458, TEGGIN GALLI, VADAGAON,
BELGAUM 590005.
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40. SATPUTE SAVITA SANTOSH
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 8, BANASHANKARI NAGAR,
SHAHAPUR, BELGAUM 590003.
41. SANGOLLI KRISHNA MAHADEV
AGE: MAJOR, OCC.: BUSINESS
R/O: MALAPRABHA NAGAR, VADAGAON,
BELGAUM 590005.
42. SANGOLLI RUKMINI KRISHAN
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 57, MALAPRABHA NAGAR,
VADAGAON, BELGAUM 590005.
43. SANGOLLI REVATI BALARAM
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 57, MALAPRABHA NAGAR,
VADAGAON, BELGAUM 590005.
44. SANGOLLI ANNAPURNA NIVRUTTI
AGE: MAJOR, OCC.: BUSINESS
R/O: WARD NO 12, MANGAI NAGAR,
4TH CROSS, VADAGAON, BELGAUM 590005.
45. SANGOLLI BASAVVA ARUN
AGE: MAJOR, OCC.: BUSINESS
R/O: S NO 97/2, PLOT NO 45,
VADAGAON, BELGAUM 590005.
46. SANGOLLI BALARAM MAHADEV
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 57, MALAPRABHA NAGAR,
VADAGAON, BELGAUM 590005.
47. SANGOLLI BALARAM MAHADEV
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 57, MALAPRABHA NAGAR,
VADAGAON, BELGAUM 590005.
48. SANGOLLI DEEPAK KRSISHNA
AGE: MAJOR, OCC.: BUSINESS
R/O: 57, MALAPRABHA NAGAR.
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49. SANGOLLI VINAYAK ARUN
AGE: MAJOR, OCC.: BUSINESS
R/O: 57, MALAPRABHA NAGAR,
VADAGAON, BELGAUM 590005.
50. SANGOLLI VINAYAK ARUN
AGE: MAJOR, OCC.: BUSINESS
R/O: 57 MALAPRABHA NAGAR,
VADAGAON, BELGAUM 590005.
51. PATALI ARCHANA BASAVARAJ
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 24/3 LAXMI NAGAR,
DEVANG MAIN, VADAGAON, BELGAUM-590005.
52. PATALI GAYATRI BASAVARAJ
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 24/3 LAXMI NAGAR,
DEVANG MAIN, VADAGAON, BELGAUM-590005.
53. PATALI RAHUL BASAVARAJ
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 24/3N LAXMI NAGAR.
54. PATALI MAHADEVI BASAVARAJ
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 24/3 LAXMI NAGAR,
VADAGAON, BELGAUM 590005.
55. PATALI NAGARATNA MALLIKARJUN
AGE: MAJOR, OCC.: BUSINESS
R/O: LAXMI NAGAR, VADAGAON, BELGAUM 590005.
56. SONTAKKI MANJUNATH NARAYAN
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 458 TEGGIN GALLI,
VADAGAON, BELGAUM 590005.
57. KICHARI SHRIDEVI KADAPPA
AGE: MAJOR, OCC.: BUSINESS
R/O: ADARSH NAGAR, GOKAK ROAD,
HUKKERI 591309.
58. DAUKA SHASHANK LAXMINARAYAN
AGE: MAJOR, OCC.: BUSINESS
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R/O: H NO 3730 GANGA NAGAR,
GENESHPUR, BELGAUM 591108.
59. KUNCHEM BABU YOHAN
AGE: MAJOR, OCC.: BUSINESS
R/O: PLOT NO 29 YOHAN VILLA,
GENASHPUR, BELGAUM 591108.
60. KUNCHEM SUNNY YOHAN
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 29 SAMBHAJI NAGAR,
HINDALGA, BELGAUM 591108.
61. KUNCHEM SAMUEL YOHAN
AGE: MAJOR, OCC.: BUSINESS
R/O: CONTONMENT CAMP, BELGAUM-590001.
62. KUNCHEM DAISEY YEJRA
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 25 AMBOJI NAGAR,
BELGAUM HINDALGA 591108.
63. CHATREKAR ABHISHEK YESAYYA
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 5 NEW CONTONMENT
QUARTERS, CAMP, BELGAUM 590001.
64. CHATREKAR SOUMYA ABHISHEK
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 5 CONTONMENT QUARTERS,
HUKKERI, BELGAUM 590001.
65. KHANDALI PRAKASH BUDAPPA
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 46 RUKMINI NAGAR, ASHRAY COLONY,
BELGAUM 590001.
66. KANDALI MINAXI PRAKASH
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 46 RUKMINI NAGAR,
BELGAUM 590016.
67. DALMET GREGORY MARIAN
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 42/A MAIN GANESHPUR ROAD,
DEFENCE COLONY, HINDALAGA-591108.
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68. DAMUKA PRIYA SHASHANK
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 3730 1ST FLOOR,
GANESHPUR, HINDALGA, BELGAUM-591108.
69. RAJAPUT SUJATA SOMU
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 35 BEHIND KAPILESHWAR
TEMPLE, SHAHAPUR 590003.
70. DHAMANNAVAR ANIL PANDIT
AGE: MAJOR, OCC.: BUSINESS
R/O: PLOT NO 1973 SECTOR NO 9,
MARUTI EXTENSION, ANJANEY NAGAR,
BELGAUM 590001.
71. HANABAR PARASHURAM MARUTI
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 23 GALAGINMAD.
72. MAGADUM SOMANATH SHETTEPPA
AGE: MAJOR, OCC.: BUSINESS
R/O: GALAGINMAD KULAVALI, BELGAUM-591115.
73. MAGADUM BASAVARAJ GOUDAPPA
AGE: MAJOR, OCC.: BUSINESS
R/O: GALAGINMAD KULAVALI, BELGAUM-591115.
74. MAGADUM MANJUNATH SANNAPPA
AGE: MAJOR, OCC.: BUSINESS
R/O: DINDALKOPPA KULAVALI, BELGAUM-591115.
75. MUDAKANNAVAR AJJAPPA BARAMAPPA
AGE: MAJOR, OCC.: BUSINESS
R/O: GALADINMADAD KESTI, HUKKERI,
BELGAUM 591236.
76. RAMAKI PARVATI SURESH
AGE: MAJOR, OCC.: BUSINESS
R/O: ALNAVAR ROAD, DINDALKOP,
KULAVALLI 591115.
77. MAGADUM VIJAY BASAVARAJ
AGE: MAJOR, OCC.: BUSINESS
R/O: DINDALKOP KULAVALI, BELGAUM-591115.
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78. ASALANNAVAR YALLAVVA RAYAPPA
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 1234 HANUMAN DEVAR
GUDI, ONI DINDALKOP KULAVALI 591115.
79. ASALANNAVAR GOURAMMA NAGAPPA
AGE: MAJOR, OCC.: BUSINESS
R/O: AT KULAVALLI, DINDALAKOPP,
KULAVALI, BELGAUM 591115.
80. KAREPPANAVAR RAVI MAREPPA
AGE: MAJOR, OCC.: BUSINESS
R/O: HANUMAN DEVAR GUDI ONI
DINDALKOP KULAVALI 591115.
81. KAREPPANNAVAR SUHASINI RAVI
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 259 HANUMAN DEVAR
GUDI, ONI YAMAKANAMARDI, KADKOL
GALLI, DESANUR 591147.
82. MALAYANNAVAR IRAPPA ARJUN
AGE: MAJOR, OCC.: BUSINESS
R/O: AT DINDALKOPP KULAVALLI,
BELGAUM 591115.
83. KADDENNAVAR MANJUNATH NIGAPPA
AGE: MAJOR, OCC.: BUSINESS
R/O: AT ALNAVAR ROAD, DINDALKOPP
KULAVALI, BELGAUM 591115.
84. KADDENNAVAR MALAPRABHA MANJUNATH
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 441 DINDALKOP KULAVALI,
BELGAUM 591115.
85. NESARAGI SHIVAJI DURGAPPA
AGE: MAJOR, OCC.: BUSINESS
R/O: 251 SOMAWAR PETH, KITTURA,
BELGAUM 591115.
86. SONTAKKI RAGHAVENDR PANDURANG
AGE: MAJOR, OCC.: BUSINESS
R/O: 458 TEGGINGALLI, VADAGAON,
BELGAUM 590005.
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87. RAJAPUT SUJATA SOMU
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 35 BEHIND KAPILESHWAR
TEMPLE, SHAHAPUR 590003.
88. DHAMANNAVAR ANIL PANDIT
AGE: MAJOR, OCC.: BUSINESS
R/O: PLOT NO 1973 SECTOR NO 9,
MARUTI EXTENSION, ANJANEY NAGAR,
BELGAUM 590001.
89. HANABAR PARASHURAM MARUTI
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 23 GALAGINMAD.
90. MAGADUM SOMANATH SHETTEPPA
AGE: MAJOR, OCC.: BUSINESS
R/O: GALAGINMAD KULAVALI, BELGAUM-591115.
91. MAGADUM BASAVARAJ GOUDAPPA
AGE: MAJOR, OCC.: BUSINESS
R/O: GALAGINMAD KULAVALI, BELGAUM-591115.
92. MAGADUM MANJUNATH SANNAPPA
AGE: MAJOR, OCC.: BUSINESS
R/O: DINDALKOPPA KULAVALI, BELGAUM-591115.
93. MUDAKANNAVAR AJJAPPA BARAMAPPA
AGE: MAJOR, OCC.: BUSINESS
R/O: GALADINMADAD KESTI, HUKKERI,
BELGAUM 591236.
94. RAMAKI PARVATI SURESH
AGE: MAJOR, OCC.: BUSINESS
R/O: ALNAVAR ROAD, DINDALKOP,
KULAVALLI 591115.
95. MAGADUM VIJAY BASAVARAJ
AGE: MAJOR, OCC.: BUSINESS
R/O: DINDALKOP KULAVALI, BELGAUM-591115.
96. ASALANNAVAR YALLAVVA RAYAPPA
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 1234 HANUMAN DEVAR
GUDI, ONI DINDALKOP KULAVALI 591115.
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97. ASALANNAVAR GOURAMMA NAGAPPA
AGE: MAJOR, OCC.: BUSINESS
R/O: AT KULAVALLI, DINDALAKOPP,
KULAVALI, BELGAUM 591115.
98. KAREPPANAVAR RAVI MAREPPA
AGE: MAJOR, OCC.: BUSINESS
R/O: HANUMAN DEVAR GUDI, ONI
DINDALKOP KULAVALI 591115.
99. KAREPPANNAVAR SUHASINI RAVI
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 259 HANUMAN DEVAR
GUDI, ONI YAMAKANAMARDI, KADKOL
GALLI, DESANUR 591147.
100. MALAYANNAVAR IRAPPA ARJUN
AGE: MAJOR, OCC.: BUSINESS
R/O: AT DINDALKOPP KULAVALLI,
BELGAUM 591115.
101. KADDENNAVAR MANJUNATH NIGAPPA
AGE: MAJOR, OCC.: BUSINESS
R/O: AT ALNAVAR ROAD, DINDALKOPP
KULAVALI, BELGAUM 591115.
102. KADDENNAVAR MALAPRABHA MANJUNATH
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 441 DINDALKOP KULAVALI,
BELGAUM 591115.
103. NESARAGI SHIVAJI DURGAPPA
AGE: MAJOR, OCC.: BUSINESS
R/O: 251 SOMAWAR PETH, KITTURA,
BELGAUM 591115.
104. SONTAKKI RAGHAVENDR PANDURANG
AGE: MAJOR, OCC.: BUSINESS
R/O: 458 TEGGINGALLI, VADAGAON,
BELGAUM 590005.
105. SONTAKKI RENUKA PANDURANG
AGE: MAJOR, OCC.: BUSINESS
R/O: 458 TEGGINGALLI, VADAGAON,
BELGAUM 590005.
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106. KOCHARI AKKAMAHADEVI KADDAPPA
AGE: MAJOR, OCC.: BUSINESS
R/O: GOKAK ROAD, ADARSH NAGAR,
GOKAK ROAD, HUKKERI 591309.
107. WARAKARI SHANTA YALLAPPA
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 340 AMBEDKAR BEEDI,
CHIKKALGUDDA TAL, HUKKERI 591221.
108. NAIDU MEENA SHRIHARI
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 17 KAPILESHWAR COLONY,
BELGAUM 590001.
109. NAIK BHARATI RAJU
AGE: MAJOR, OCC.: BUSINESS
R/O: PLOT NO 15 SAMARTH NAGAR,
VADAGAON, BELGAUM 590016.
110. NAIK GOURI NINGAPPA
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 15 FULBHAG GALLI, HUKKERI,
BELGAUM 590001.
111. PATIL POOJA MANJUNATH
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 416/11 SAMARTH NAGAR,
BELGAUM, SHIVAJI NAGAR 590016.
112. PATIL RUKMINI RAKESH
AGE: MAJOR, OCC.: BUSINESS
R/O: 4TH CROSS SAMARTH NAGAR,
BELGAUM 590001.
113. PATIL MANJUNATH DURGAPPA
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 416/11 SAMARTH NAGAR,
BELGAUM 590001.
114. PATIL RAKESH DURGAPPA
AGE: MAJOR, OCC.: BUSINESS
R/O: 4TH CROSS SAMARTH NAGAR,
BELGAUM 590001.
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115. PATIL PARVATI DURGAPPA
AGE: MAJOR, OCC.: BUSINESS
R/O: SAMARTH NAGAR, BELGAUM-590001.
116. HATTI VINAYAK RACHAPPA
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 732 PETE ONI MK, HUBLI
BELGAUM 591118.
117. HATTI RACHAPPA RUDRAPPA
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 732 PETE ONI PETE ONI M K
HUBLI BELGAUM 591118.
118. HATTI SAVITRI RACHAPPA
AGE: MAJOR, OCC.: BUSINESS
R/O: PETE ONI PETE ONI M K HUBLI
BELGAUM 591118.
119. SONTAKKI SARASWATI VENKATESH
AGE: MAJOR, OCC.: BUSINESS
R/O: 458 TEGGIN GALLI, VADAGAON
BELGAUM 590005.
120. DHAVALI NILESH UDAY
AGE: MAJOR, OCC.: BUSINESS
R/O: S NO 24/1 DEVANG MAIN ROAD,
VADAGAON BELGAUM 590005.
121. HIREMATH NEHA ANAND
AGE: MAJOR, OCC.: BUSINESS
R/O: 438/3 TEGGIN GALLI CORNER,
VADAGAON BELGAUM 590005.
122. DHAVALI KALPANA UDAY
AGE: MAJOR, OCC.: BUSINESS
R/O: S NO 24/1 DEVANG MAIN ROAD,
VADAGAON BELGAUM 590005.
123. DHAVALI BASAVARAJ UDAY
AGE: MAJOR, OCC.: BUSINESS
R/O: DEVANG MAIN ROAD, VADAGAON
BELGAUM 590005.
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124. DHAVALI UDAY BHAIRAPPA
AGE: MAJOR, OCC.: BUSINESS
R/O: S NO 24/1 DEVANG MAIN ROAD,
VADAGAON BELGAUM 590005.
125. KARAGI SAGAR SURESH
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 25 DEVANG MAIN ROAD 2ND CROSS,
VADAGAON BELGAUM 590005.
126. KARAGI GOURAVVA SURESH
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 25 DEVANG MAIN ROAD 2ND CROSS,
VADAGAON BELGAUM 590005.
127. KARAGI JYOTI SAGAR
AGE: MAJOR, OCC.: BUSINESS
R/O: S NO 25 DEVANG MAIN ROAD 2ND CROSS,
VADAGAON BELGAUM.
128. KARAGI GOPAL SURESH
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 51 DEVANG MAIN ROAD
VADAGAON BELGAUM.
129. HAJERI TEJASWINI MAHADEVI
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 25 DEVANG MAIN ROAD
2ND CROSS, VADAGAON.
130. HAJERI LAXMI MAHADEV
AGE: MAJOR, OCC.: BUSINESS
R/O: LAXMI NAGAR VADAGAON.
131. KARAGI NARAYAN RAMACHANDR
AGE: MAJOR, OCC.: BUSINESS
R/O: S NO 25 3RD CROSS LAXMI NAGAR
VADAGAON BELGAUM.
132. KARAGI GAYATRI GOPAL
AGE: MAJOR, OCC.: BUSINESS
R/O: PLOT NO 10 S NO 25 DEVAG MAIN
ROAD VADAGAON BELGAUM.
133. KAMKAR SARITA SHIVANAND
AGE: MAJOR, OCC.: BUSINESS
R/O: PLOT NO 33/1 MARAGAI VADAGAON
BELGAUM.
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134. KAMKAR LAXMI MANJUNATH
AGE: MAJOR, OCC.: BUSINESS
R/O: PLOT NO 51 15TH CROSS SHANTI
BADAVAN VADAGAON BELGAUM.
135. HIREMATH SHEETAL ANAND
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 389/2 BAZAR GALLI SAPAR GALLI.
136. HIREMATH RAJANI ASHOK
AGE: MAJOR, OCC.: BUSINESS
R/O: TEGGINGALLI VADAGAON BELGAUM.
137. UPARI RAJU VITHAL
AGE: MAJOR, OCC.: BUSINESS
R/O: PLOT NO 150/1 HOSKERI GALLI,
SULEBHAVI HUKKERI.
138. UPARI UDAY VITHAL
AGE: MAJOR, OCC.: BUSINESS
R/O: AT PO SULEBHAVI SULEBHAVI, HUKKERI.
139. UPARI LAXMI MARUTI
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 1587 DEVANG NAGAR,
SULEBHAVI BELGAUM.
140. DHAVALI KAVERI SURESH
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 1111 DEVANG NAGAR,
SULEBHAVI BELGAUM.
141. UDDANNAVAR BASAVANNEVVA LAGAMAPPA
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 74 YADDALBHAVI HATTI
SULEBHAVI BELGAUM.
142. UPARI PRAJWAL MARUTI
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 1587 DEVANG NAGAR
SULEBHAVI BELGAUM.
143. UPARI VITHAL LAXMAN
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 1479 HOSKERI ONI
SULEBHAVI HUKKERI.
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144. DHAVALI SUNIL SURESH
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 1111 DEVANG NAGAR,
SULEBHAVI BELGAUM.
145. LOLI REKHA KALLAPPA
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 391 HALAKERI GALLI,
SULEBHAVI BELGAUM.
146. UDDANNAVAR LAGAMAPPA NINGAPPA
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 74 YADDALBHAVI SULEBHAVI,
BELGAUM.
147. UPARI MARUTI LAXMAN
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 1587 DEVANG NAGAR,
SULEBHAVI HUKKERI.
148. LOKARE SUVARNA DATTA
AGE: MAJOR, OCC.: BUSINESS
R/O: 1083 KALMESHWAR NAGAR,
SULEBHAVI BELGAUM.
149. BHANDARI RENUKA RAGHAVENDR
AGE: MAJOR, OCC.: BUSINESS
R/O: 802 DEVANG NAGAR 2ND CROSS,
SULEBHAVI BELGAUM.
150. LOKARI TARA VITHAL
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 1083 KALMESHWAR NAGAR
SULEBHAVI HUKKERI.
151. WARAKARI CHANDRAKANT YALLAPPA
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 340 AMBEDKAR BEEDI,
CHIKKALGUDDA TAL HUKKERI.
152. BAGALAKOTI LAXMI NAGAPPA
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 50 MARATHA ONI TIGADI, BELGAUM.
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153. TALAWAR IRANNA FAKIRAPPA
AGE: MAJOR, OCC.: BUSINESS
R/O: AT PO TIGADI 591125 BELGAUM
H.NO. 50 MARATHA ONI.
154. TALAWAR JAGADISH FAKIRAPPA
AGE: MAJOR, OCC.: BUSINESS
R/O: AT PO TIGADI 591125 TIGADI
BELGAUM.
155. BAGALAKOTI BASAVANNEVVA OBALEPPA
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 92 CHIKKALADINNIYAVAR
TIGADI BELGAUM.
156. CHIKKALADINNI HOLEPPA SIDDAPPA
AGE: MAJOR, OCC.: BUSINESS
R/O: AT PO TIGADI 591125 TIGADI
BELGAUM.
157. TALAWAR BASAVVA JAGADISH
AGE: MAJOR, OCC.: BUSINESS
R/O: AT PO TIGADI 591125 KOLLAVALLI
BELGAUM.
158. BAGALAKOTI NAGAPPA OBALEPPA
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 50 MARATHA ONI TIGADI, BELGAUM.
159. WARAKARI SAMPATA CHANDRAKANT
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 340 AMBEDKAR BEEDI,
CHIKKALGUDDA TAL HUKKERI.
160. KANKANAWADI ISHWAR SHANKAR
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 228 NEAR RENUKADEVI
TEMPLE KESTI HUKKERI.
161. PATIL MANJUNATH RAJENDR
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 228 KANKANAWADI GALLI
SAMARTH NAGAR BELGAUM.
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162. SURYAVANSI MAHAVEER CHANDRAKANT
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 305 NEAR RENUKADEVI
TEMPLE KESTI HUKKERI.
163. BADAKAR RAMAPPA LAGAMANNA
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 60 KESTI HUKKERI BELGAUM.
164. MADIGAR MARUTI IRAPPA
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 147/A KESTI BELGAUM.
165. MUKKALAKI KALAVATI REVANASIDD
AGE: MAJOR, OCC.: BUSINESS
R/O: NEAR BIRAPPA TEMPLE KEST
HUKKERI BELGAUM.
166. MEKKALAKI AKASH REVANASIDD
AGE: MAJOR, OCC.: BUSINESS
R/O: NEAR BIRAPPA TEMPLE KESTI
HUKKERI BELGAUM.
167. MEKKALAKI AKASH REVANASIDD
AGE: MAJOR, OCC.: BUSINESS
R/O: NEAR BIRAPPA TEMPLE KESTI
HUKKERI BELGAUM 591236.
168. MEKKALAKI PRIYA REVANASIDD
AGE: MAJOR, OCC.: BUSINESS
R/O: NEAR BIRAPPA TEMPLE KESTI
HUKKERI BELGAUM 591236.
169. MEKKALAKI KAVERI SADASHIV
AGE: MAJOR, OCC.: BUSINESS
R/O: AT PO KESTI 591236 KESTI, BELGAUM 591236.
170. MEKKALAKI CHANDRAKALA SADASHIV
AGE: MAJOR, OCC.: BUSINESS
R/O: AT PO KESTI BELGAUM 591236.
171. POTADAR SUNIL MADHUKAR
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 444 KESTI HUKKERI
BELGAUM 591236.
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172. POTADAR POOJA SUNIL
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 444 KESTI HUKKERI
BELGAUM 591236.
173. MEKKALAKI BHARATI NINGAPPA
AGE: MAJOR, OCC.: BUSINESS
R/O: RENUKA TEMPLE KESTI HUKKERI
BELGAUM 591236.
174. KANKANAWADI GANGADHAR SARJAPPA
AGE: MAJOR, OCC.: BUSINESS
R/O: AT KESTI BELGAUM 591236.
175. MEKKALAKI NINGAPPA VITHALAPPA
AGE: MAJOR, OCC.: BUSINESS
R/O: AT PO KESTI HUKKERI 591236.
176. MEKKALAKI SEEMA DUNDAPPA
AGE: MAJOR, OCC.: BUSINESS
R/O: NEAR BIRAPPA TEMPLE KESTI
BELGAUM 591236.
177. MEKKALAKI MANJUNATH VITHAL
AGE: MAJOR, OCC.: BUSINESS
R/O: AT PO KESTI HUKKERI 591236.
178. SHELAR SUJATA RAMESH
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 933 SHELAR GALLI SOLAPUR
HUKKERI 591313.
179. SHELAR RAMESH TUKARAM
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 933 SHELAR GALLI SOLAPUR
HUKKERI 591313.
180. MUSAI BIRASIDDA BALAPPA
AGE: 32 YEAR, OCC.: BUSINESS
R/O: SANSUDDI GALLI SANKESHWAR
HUKKERI 591313.
181. MUSAI MAHESHWARI BIRASIDDA
AGE: 32 YEAR, OCC.: HOUSEWIFE
R/O: SANSUDDI GALLI SANKESHWAR
HUKKERI 591313.
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182. PARIT SANTOSH MALLAPPA
AGE: MAJOR, OCC.: BUSINESS
R/O: 4148/5 HOUSING COLONY
SANKESHWAR HUKKERI 591313.
183. KWALLI PUSHPA ANIL
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 2036 HEBBALI GALLI
SANKESHWAR HUKKERI 591313.
184. KWALLI MEENAXI MAHESH
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 2096 HEBBALI GALLI
SANKESHWAR HUKKERI 591313.
185. KERIMANI RITESH SHANKAR
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 2045 SANSUDDI GALLI
SANKESHWAR HUKKERI 591313.
186. PUJARI AJIT SIDDAGOUDA
AGE: MAJOR, OCC.: BUSINESS
R/O: BEERESHWAR NAGAR SANKESHWAR
HUKKERI 591313.
187. SHELAR KALLAPPA SHANKAR
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 933 SOLAPUR HUKKERI-591313.
188. SHELAR MALLESH SAKARAM
AGE: MAJOR, OCC.: BUSINESS
R/O: TUKAIWADI SOLAPUR BELGAUM-591313.
189. KERIMANI ARCHANA SHANKAR
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 2045 SANSUDDI GALLI
SANKESHWAR HUKKERI 591313.
190. KERIMANI NIKHIL SHANKAR
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 2045 SANSUDDI GALLI
SANKESHWAR HUKKERI 591313.
191. SHELAR ANANDI MALLESH
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 315 AT SOLLAPUR HUKKERI-591313.
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192. KWALLI INDRAKUMAR SHANKAR
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 2096 HEBBALI GALLI
SANKESHWAR HUKKERI 591313.
193. BHARAMANNAVAR KALLAPPA SHIVAPPA
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 1634/1 SANKESHWAR-591313.
194. GOUDAR SHANKAR SUBRAMANI
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 4291 GORAKSHAN MAL
SANKESHWAR HUKKERI 591313.
195. NAIKMANI GANGADHAR BHIMGOUDA
AGE: MAJOR, OCC.: BUSINESS
R/O: GORAKSHAN MAL SANKESHWAR-591313.
196. NAIKMANI AISHWARYA GANGADHAR
AGE: MAJOR, OCC.: BUSINESS
R/O: GORAKSHAN MAL SANKESHWAR-591313.
197. NAIKMANI BHIMGOUDA SHANKAR
AGE: MAJOR, OCC.: BUSINESS
R/O: GORAKSHAN MAL SANKESHWAR-591313.
198. PATIL SHRISHAIL ANNAPPA
AGE: MAJOR, OCC.: BUSINESS
R/O: AT PO DIGGEWADI OLD RAIBAG-DIGGEWADI.
199. KARI SIDDAGOUNDA BALAPPA
AGE: MAJOR, OCC.: BUSINESS
R/O: AT PO HOSUR BELGAUM 591221.
200. GOUDAR PRASANNA SHANKAR
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 4291 GORAKSHAN MAL.
201. SHINDE BABU SUBHASH
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 2464 MALI GALLI, SANKESHWAR 591313.
202. KARI POOJA SIDDAGOUDA
AGE: MAJOR, OCC.: BUSINESS
R/O: AT PO HOSUR 591313.
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203. KUMBAR BASAVARAJ GANAPATI
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 446 KUMBAR GALLI,
SANKESHWAR 591313.
204. LATTI DAYANAND SHANKAR
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 3219 ADARSH NAGAR.
205. LATTI BAHADDUR SHIVANAND
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 4141/A NIDASOSHI ROAD.
206. LATTI ANIL BALAPPA
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 4866/1 ADARSH NAGAR,
SANKESHWAR 591313.
207. LATTI SHAKUNTALA CHIDANAND
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 4353 ADARSH NAGAR,
SANKESHWAR BELGAUM 591313.
208. LATTI CHIDANAND SHANKAR
AGE: MAJOR, OCC.: BUSINESS
R/O: ADARSH NAGAR.
209. LATTI RASHMI DAYANAND
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 3819 ADARSH NAGAR
SANKESHWAR 591313.
210. LATTI KASTURI SHIVAPPA
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 4141/A ADARSH NAGAR,
SANKESHWAR 591313.
211. MULLA SALEEM HASAN
AGE: MAJOR, OCC.: BUSINESS
R/O: AT PO AMINBHAVI 591236, HUKKERI.
212. LATTI SHIVAPPA DUNDAPPA
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 4141/A ADARSH NAGAR,
SANKESHWAR 591313.
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213. KULLOLI LAXMI NAGESH
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 3629/30, SANGOLLI
RAYANNA NAGAR, SANKESHWAR HUKKERI-591313.
214. KULLOLI PRUTHVIRAJ NAGESH
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 3629/1, SANGOLLI RAYANN
NAGAR, SANKESHWAR HUKKERI 591313.
215. CHUNAMARE SADASHIV SHIVAMURTHY
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 1559 SUBHASH ROAD,
SANKESHWAR BELGAUM 591313.
216. BHOSALE APPA TUKARAM
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 376 HARAGAPUR GAD,
SANKESHWAR HUKKERI 591313.
217. BHOSALE NANDA APPA
AGE: MAJOR, OCC.: BUSINESS
R/O: HARAGAPUR GAD.
218. KWALLI KANCHAN INDRAKUMAR
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 2096 HEBBALLI LANE,
SANKESHWAR HUKKERI 591313.
219. SUNDALE SACHIN SIDDANNA
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 3538 ANKALI ROAD,
SANKESHWAR HUKKERI 591313.
220. SAMMANNAVAR MADHU MAHANTESH
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 233 SUTAR GALLI.
221. MORE SHIVANAND BHIMSEN
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 2287 BELAVI GALLI,
SANKESHWAR HUKKERI 591313.
222. KAMMAR ARUN MARUTI
AGE: MAJOR, OCC.: BUSINESS
R/O: AT PO NIDASOSI 591236, BELGAUM.
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223. KAMMAR MANGAL ARUN
AGE: MAJOR, OCC.: BUSINESS
R/O: AT PO NIDASOSI 591236, HUKKERI, BELGAUM.
224. PUNDE MARUTI ISHWAR
AGE: MAJOR, OCC.: BUSINESS
R/O: MASTI GALLI ANKALE, BELGAUM-591313.
225. HEBBALE SANKET JAYAVANT
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 2182 HEBBALE GALLI,
SANKESHWAR HUKKERI 591313.
226. HEBBALI ADARSH JAYAWANT
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 2182 HEBBALI GALLI,
SANKESHWAR HUKKERI 591313.
227. MALHAROGOL AMAR BHIMAPPA
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 1242 KOLEKAR GALLI,
SANKESHWAR HUKKERI 591313.
228. KURBAR RESHMA SIDRAI
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 72 BHAVKAI GALLI, KAKTKI
BELGAUM 591113.
229. KURABAR SIDRAI KAREPPA
AGE: MAJOR, OCC.: BUSINESS
R/O: 61 BHAVAKAI GALLI, BELGAUM
KAKATI 591113.
230. KHANAGAONKAR KRANTISUDHIR
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 1183 CROSS NO 1, LAXMI
NAGAR BELGAUM 591113.
231. KULLOLI BHOOMI VIJAY
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 3629/1 NINGAPPANA KWALLI
NAGAR, SANKESHWAR BELGAUM 591313.
232. KWALLI MADHUSHREE GAJANAN
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 3629/1 NINGAPPAN AKWALLI
NAGAR, SANKESHWAR HUKKERI 591313.
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233. KWALLI BHAGYASHREE GAJANAN
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 3629/1 NINGAPPAN AKWALLI
NAGAR, SANKESHWAR HUKKERI 591313.
234. KWALLI SAGAR GAJANAN
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 3629/1 NINGAPPAN AKWALLI
NAGAR, SANKESHWAR HUKKERI 591313.
235. KULLOLI SAVITA VIJAY
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 3629/1 NINGAPPAN AKWALLI
NAGAR, SANKESHWAR HUKKERI 591313.
236. KWALLI AMITA SAGAR
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 3629/1 RAYANNA NAGAR,
SANKESHWAR HUKKERI 591313.
237. HEGADE GANESH APPASAHEB
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 2056 SANSUDDI GALLI,
SANKESHWAR HUKKERI 591313.
238. PATIL DARSHAN BASAGOUDA
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 3525 HANUMAN NAGAR,
SANKESHWAR HUKKERI 591313.
239. PATIL DEEPTHI BASAGOUDA
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 3818/A SATISH NAGAR,
SANKESHWAR BELGAUM 591313.
240. PATIL SURESH RAOSAHEB
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 4121 A/358 ANKALI ROAD,
SANKESHWAR HUKKERI BELGAUM-591313.
241. PATIL KIRAN SURESH
AGE: MAJOR, OCC.: BUSINESS
R/O: ANKALI ROAD, SANKESHWAR
HUKKERI 591313.
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HC-KAR
242. PATIL GOURI KIRAN
AGE: MAJOR, OCC.: BUSINESS
R/O: ANKALI ROAD, SANKESHWAR
HUKKERI 591313.
243. MUDASHI SHIVARANJAN SHIVANAND
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 1991 CHANAGOUDA GALLI,
SANKESHWAR HUKKERI 591313.
244. MUDASHI SHANKAR SHIVANAND
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 1791 CHANAGOUDA GALLI,
SANKESHWAR HUKKERI 591313.
245. NESARI RAVINDRA BASETTEPPE
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 281/P1 HOUSING COLONY,
SANKESHWAR HUKKERI 591313.
246. DHAVALESHWAR RUSHIRAJ SIDDAGOUDA
AGE: 32 YEAR, OCC.: BUSINESS
R/O: H NO 3629/107 SANGOLLI RAYANA
NAG, SANKESHWAR BELGAUM 591313.
247. PATIL SANGEETA SATISH
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 2100 DURDUNDESHWAR
GALLI SANKESHWAR HUKKERI 591313.
248. PATIL SATISH IRAGOUDA
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 2014 SANSUDDI GALLI
SANKESHWAR BELAGAVI 591313.
249. LABBI SOMANATH BASAVARAJ
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 2045 DURADUDESHWAR
GALLI SANKESHWAR HUKKERI 591313.
250. MUNAGARI SHARAD SURESH
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 2172 SANSUDDI GALLI
SANKESHWAR HUKKERI 591313.
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251. MUNAGARI SHARADA SURESH
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 2172 SANSUDDI GALLI
SANKESHWAR HUKKERI 591313.
252. MUNAGARI SURESH BASAVANI
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 2172 SANSUDDI GALLI
SANKESHWAR HUKKERI 591313.
253. MUNAGARI NARMADA SURESH
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 2100 HEBBALE ONI
SANKESHWAR HUKKERI 591313.
254. KURBAR YALLAPPA ITTAPPA
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 3629/56 SANGOLLI RAYANA
NAGAR SANKESHWAR BELGAUM 591313.
255. KURABAR SHOBHA YALLAPPA
AGE: MAJOR, OCC.: BUSINESS
R/O: SANGOLLI RAYANNA NAGAR
SANKESHWAR HUKKERI 591313.
256. KURABAR VITTHAPPA YALLAPPA
AGE: MAJOR, OCC.: BUSINESS
R/O: SANGOLLI RAYANNA NAGAR
SANKESHWAR HUKKERI 591313.
257. KURABAR PUNDALIK YALLAPPA
AGE: MAJOR, OCC.: BUSINESS
R/O: SANGOLLI RAYANNA NAGAR
SANKESHWAR HUKKERI 591313.
258. BELAVI ABHISHEK VIRUPAXI
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 2644 OLD PB ROAD
SANKESHWAR BELGAUM 591313.
259. SANSUDDI AMBIKA DUNDAPPA
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 1256 KOLEKAR GALLI.
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260. ARABALLI BHARATI BABU
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 296 HARAGAPUR GALLI
SANKESHWAR HUKKERI 591313.
261. CHOUGULE VIJAYALAXMI RAJU
AGE: MAJOR, OCC.: BUSINESS
R/O: ANKALI ROAD SANKESHWAR
HUKKERI 591313.
262. BAGEWADI SHARADA SHANKAR
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 480 NAVI GALLI
SANKESHWAR 591313.
263. KOLEKAR RADHIKA URF NEETA MUKUND
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 3835 GORAKSHAN MAL
SANKESHWAR HUKKERI 591313.
264. SANSUDDI MANOJ DUNDAPPA
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 1256 KOLEKAR GALLI
SANKESHWAR HUKKERI 591313.
265. KOLAKI SHIVAYOGI NIJAPPA
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 1360 DHANG GALLI
SANKESHWAR BELGAUM 591313.
266. KOLAKI MAHANTESH NIJAPPA
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 1360 DHANG GALLI
SANKESHWAR HUKKERI 591313.
267. GURAV MANOJKUMAR MALLAPPA
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 156 GURAV GALLI
SANKESHWAR HUKKERI 591313.
268. BASETTI MANOJ SADASHIV
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 3227 PADAGURI
SANKESHWAR HUKKERI 591313.
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269. BHARAMANNAVAR VENKATESH KALLAPPA
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 1634 J/1 SANKESHWAR
HUKKERI 591313.
270. BHARAMANNAVAR JAYASHRI KALLAPPA
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 1634 J/1 SANKESHWAR
HUKKERI 591313.
271. SANSUDDI AVINASH SADASHIV
AGE: MAJOR, OCC.: BUSINESS
R/O: PURASABHE SANKESHWAR
BELGAUM 591313.
272. SANSUDDI ROOPA AVINASH
AGE: MAJOR, OCC.: BUSINESS
R/O: PURASABHE SANKESHWAR HUKKERI-591313.
273. KAMANURI SANTOSH RUDRAPPA
AGE: MAJOR, OCC.: BUSINESS
R/O: SANGOLLI RAYANNA NAGAR
SANKESHWAR BELGAUM 591313.
274. KAMANURI ROOPA SANTOSH
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 2124 SANSUDDI GALLI
SANKESHWAR HUKKERI 591313.
275. KERIMANI SANTOSH RAMAPPA
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 2119 MALI GALLI
SANKESHWAR HUKKERI BELGAUM-591313.
276. KERIMANI VINOD RAMAPPA
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 2119 MALI GALLI
SANKESHWAR HUKKERI BELGAUM-591313.
277. KERIMANI SAROJA RAMAPPA
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 2119 MALI GALLI
SANKESHWAR HUKKERI BELGAUM-591313.
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278. KERIMANI RADHIKA VINOD
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 2119 MALI GALLI
SANKESHWAR HUKKERI BELGAUM-591313.
279. KERIMANI KALPANA PRAKASH
AGE: MAJOR, OCC.: BUSINESS
R/O: MALI GALLI SANKESHWAR HUKKERI-591313.
280. KERIMANI PRAKASH RAMAPPA
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 2119 MALI GALLI
SANKESHWAR HUKKERI 591313.
281. KALABHAVI BHAGYALAXMI MAHESH
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 795 NIDASOSI ROAD
ANAKALI HUKKERI 591313.
282. KAKOLI VIRUPAXI SHIVAPPA
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 2041 SANSUDDI GALLI
SANKESHWAR BELGAUM 591313.
283. PATIL ABHIJIT SUBHASH
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 695 KAMATNUR GATE
HUKKERI 591340.
284. BELAVI SHIVANAND RAMU
AGE: MAJOR, OCC.: BUSINESS
R/O: BELAVI GALLI SANKESHWAR
BELGAUM 591313.
285. SUNDALE SIDDANNA SHANKAR
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 3538 ANKALI ROAD
SANKESHWAR HUKKERI 591313.
286. SUNADALE CHETAN SIDDANNA
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 3538 ANKALE ROAD
SANKESHWAR HUKKERI 591313.
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287. CHUNAMARI JAYANAND VIJAY
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 3629/22 SR NAGAR
SANKESHWAR HUKKERI 591313.
288. CHUNAMARI ANAND VIJAY
AGE: MAJOR, OCC.: BUSINESS
R/O: S R NAGAR KWALLI PLOT
SANKESHWAR HUKKERI 591313.
289. CHUNAMARI JYOTI ANAND
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 3629/22 S R NAGAR
SANKESHWAR HUKKERI 591313.
290. CHUNAMARI MAHANANDA VIJAY
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 3629/22 SR NAGAR
SANKESHWAR HUKKERI 591313.
291. CHUNAMARI MADHUSHREE JAYANAND
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 3629/22 SANGOLLI RAYANNA
NAGAR SANKESHWAR HUKKERI 591313.
292. ALLAN ABDULREHMAN SALIM
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 2102 HEBBALE GALLI
SANKESHWAR BELGAUM 591313.
293. ALLAN ALIAS MOMIN NYAMATABI SALIM
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 2102 HEBBALE GALLI
SANKESHWAR HUKKERI 591313.
294. ALLAN ADIL JAVED
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 2102 HEBBALE GALLI
SANKESHWAR HUKKERI 591313.
295. ALLAN JAVED ABDULREHMAN
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 2102 HEBBALE GALLI
SANKESHWAR HUKKERI 591313.
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296. BELAVI ANJANA VIRUPAXI
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 2644 OLD PB ROAD
SANKESHWAR BELGAUM 591313.
297. GOTURI SUVARNA HALAPPA
AGE: MAJOR, OCC.: BUSINESS
R/O: KWALLI PLOT SANKESHWAR
BELGAUM 591313.
298. RACHANNAVAR SHIVANAND DUNDAPPA
AGE: MAJOR, OCC.: BUSINESS
R/O: AT PO YALIMUNAVALLI HUKKERI
BELGAUM 591309.
299. KAKOLI MANJUNATH SURESH
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 1937 SANSUDDI GALLI
SANKESHWAR HUKKERI 591313.
300. PATTANASHETTI SHOBHA SATISH
AGE: MAJOR, OCC.: BUSINESS
R/O: SUBHASH ROAD SANKESHWAR,
HUKKERI 591313.
301. DEVAGAOUD BASAVARAJ KADAPPA
AGE: MAJOR, OCC.: BUSINESS
R/O: SATISH NAGAR SANKESHWAR, HUKKERI 591313.
302. DEVAGOUDA ASHWINI BASAVARAJ
AGE: MAJOR, OCC.: BUSINESS
R/O: SATISH NAGAR SANKESHWAR
BELGAUM 591313.
303. PATTANASHETTI SATISH BASAVARAJ
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 1572 SUBHASH ROAD
SANKESHWAR BELGAUM 591313.
304. KAMKAR JAGADISH SHANKAR
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 54/A MALAPRABHA NAGAR,
VADAGAON BELGAUM 590004.
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305. ASALANNAVAR NAGAPPA KAREPPA
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 132/A HANUMAN TEMPLE
ON DINDALKOP KITTUR BELGAUM 591115.
306. SAPATE SACHIN BABURAO
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 2218 BURUD GALLI
SANKESHWAR HUKKERI 591313.
307. MULLA SHAHANAJABI KALIMULLA
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 1264 ADARSH NAGAR
SANKESHWAR HUKKERI 591313.
308. MULLA KOUSAR SALEEM
AGE: MAJOR, OCC.: BUSINESS
R/O: NEAR BUS STAND AMMINBAVI
BELGAUM 591236.
309. MULLA YASMIN MOHAMMAD
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 195/B AT AMINBHAVI
BELGAUM 591236.
310. MULLA MOHAMMAD HASSAN
AGE: MAJOR, OCC.: BUSINESS
R/O: AT PO AMINBHAVI HUKKERI
BELGAUM 591236.
311. JAKATI USHA FIROZ
AGE: MAJOR, OCC.: BUSINESS
R/O: AT PO AMMANAGI SANKESHWAR
HUKKERI BELGAUM.
312. JAKATI HASSANSAB FIROZ
AGE: MAJOR, OCC.: BUSINESS
R/O: AT PO AMMANAGI HUKKERI, BELGAUM.
313. SAPATE ROHINI SACHIN
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 2218 BURUD GALLI
SANKESHWAR HUKKERI 591313.
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314. MORE GAJANAN BHIMSEN
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 2284 BELAVI GALLI
SANKESHWAR HUKKERI 591313.
315. NESARI AMRUTRAJ SHIVANAND
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 1586 SUBHASH ROAD
SANKESHWAR HUKKERI 591313.
316. NESARI AMRUTA VIKRANT
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 1586 SUBHASH ROAD
SANKESHWAR HUKKERI 591313.
317. NESARI SAMATA AMRUTRAJ
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 1586 SUBHASH ROAD
SANKESHWAR HUKKERI 591313.
318. NESARI VIKRANT SHIVANAND
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 1576 SUBHASH ROAD
SANKESHWAR HUKKERI 591313.
319. MUDASHI SHIVANAND SHIVAPUTRA
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 1891 CHANAGOUDA GALLI
SANKESHWAR BELGAUM 591313.
320. MULLA KALIMULLA DASTAGIRSAB
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 1264 OLD BCM HOSTEL
SANKESHWAR HUKKERI 591313.
321. JAKATE SAGAR NINGAPPA
AGE: MAJOR, OCC.: BUSINESS
R/O: SHIRKOLI PLOT HANUMAN NAGAR
SANKESHWAR BELGAUM 591313.
322. SANSUDDI ANAND SHANKAR
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 2008 SANSUDDI GALLI
SANKESHWAR 591313.
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323. HEBBALE LATA JAYAVANT
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 2111 HEBBALE GALLI
SANKESHWAR HUKKERI 591313.
324. PUJERI SUVARNA SIDDAPPA
AGE: MAJOR, OCC.: BUSINESS
R/O: BEERESHWAR NAGAR SANKESHWAR
HUKKERI 591313.
325. HEBBALE RAJU APPAYYA
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 2183 HEBBALE GALLI
SANKESHWAR HUKKERI 591313.
326. HEBBALE SHOBHA RAJU
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 2183 HEBBALE GALLI
SANKESHWAR HUKKERI 591313.
327. KOTRI ANAND PUNDALIK
AGE: MAJOR, OCC.: BUSINESS
R/O: CHANAGOUDA GALLI, SANKESHWAR,
BELGAUM 591313.
328. SANSUDDI PRAKASH DUNDAPPA
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 2044 SANSUDDI GALLI,
SANKESHWAR 591313.
329. SANSUDDI ANJANA PRAKASH
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 2044 SANSUDDI GALLI,
SANKESHWAR, BELGAUM 591313.
330. SANSUDDI RAVINDR PRAKASH
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 1492 SANSUDDI GALLI,
SANKESHWAR 591313.
331. KAKADE ANJANA NAMADEV
AGE: MAJOR, OCC.: BUSINESS
R/O: SANSUDDI GALLI, SANKESHWAR,
BELGAUM 591313.
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332. THORAVAT KALPANA LAXMAN
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 2031 SANSUDDI GALLI,
SANKESHWAR 591313.
333. THORAVAT MADHUMATI NAGESH
AGE: MAJOR, OCC.: BUSINESS
R/O: SANSUDDI GALLI, SANKESHWAR,
BELGAUM 591313.
334. SANSUDDI SUJATA ANAND
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 2008 SANSUDDI GALLI,
SANKESHWAR 591313.
335. SANSUDDI MANAS ANAND
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 2008 SANSUDDI GALLI,
SANKESHWAR 591313.
336. SANSUDDI SUREKHA ASHOK
AGE: MAJOR, OCC.: BUSINESS
R/O: SANSUDDI GALLI, SANKESHWAR-591313.
337. ALLAN SHAHABAJ SALIM
AGE: MAJOR, OCC.: BUSINESS
R/O: H NO 2102 HEBBALE GALLI,
SANKESHWAR, HUKKERI 591313.
...RESPONDENTS
(BY SRI. V.S. KALASURMATH, AGA FOR R1,R3,R6;
NOTICE TO R2 IS SERVED;
SRI. G.B. BHARAMAGOUDAR, ADVOCATE FOR R4;
SRI. PRUTHVI K.S., ADVOCATE FOR R5;
SRI. HARIPRASAD M.B., ADVOCATE FOR R7 TO R149;
SRI. SHRIPRASAD JOSHI, ADVOCATE FOR R150 TO R337)
THIS WRIT APPEAL IS FILED UNDER SECTION 4 OF THE
KARNATAKA HIGH COURT ACT, 1961 PRAYING TO SET ASIDE THE
ORDER DATED 04.08.2025 PASSED BY THE LEARNED SINGLE JUDGE
IN WP NO.107753/2024 (CS-EL/M) AND THEREBY DISMISS THE
PETITION, TO MEET THE ENDS OF JUSTICE & ETC.
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IN WRIT APPEAL NO.100474/2025:
BETWEEN:
SHRI. ARJUN GYANAPPA DHAVALI
AGE: 56 YRS., OCC.: PRESIDENT OF THE
RESPONDENT NO. 3 SOCIETY,
R/O: DEWANG MAIN ROAD, LAXMI NAGAR,
VADAGAON, BELAGAVI - 590 005.
...APPELLANT
(BY SRI. GAUTAM BHARADWAJ, ADVOCATE FOR
SRI. ANAND KUMAR ASTEKAR, ADVOCATE)
AND:
1. MR. JAGADISH S/O SHANKAR KAMKAR
AGE: MAJOR, OCC.: CHARTERED ACCOUNTANT,
R/O: H. NO. 54/A, MALAPRABHA NAGAR,
M/ VADAGAON, BELAGAVI - 590 005.
2. SHRI. NAGAPPA S/O KAREPPA ASLANNAVAR
AGED: MAJOR, OCC.: BUSINESSMAN
R/O: H. NO. 132, HANAMANT DEVAR ONI,
DINDALKOPPA, POST. KULAVALLI,
TAL. KITTUR, DIST. BELAGAVI - 591 115.
3. THE BELGAUM INDUSTRIAL CO-OPERATIVE BANK LTD.,
R/BY THE CHIEF EXECUTIVE OFFICER,
OFFICE AT: NO. 5, 'UDAY', DR. SPM ROAD,
BELAGAVI - 590 001.
4. SHRI. SHANKARRAO VITHOBA HEGADE
AGE: MAJOR, OCC.: VICE PRESIDENT,
R/O: NEAR CIVIL COURT, KWALLI COLONY,
POST. SANKESHWAR, TAL. HUKKERI,
DIST. BELAGAVI - 591113.
5. SHRI. NAMDEV S/O MAHARUDDRAPPA DHAVALI
AGE: MAJOR, OCC.: DIRECTOR,
R/O: SAPAR GALLI, M. VADAGAON,
TAL. & DIST. BELAGAVI - 590 005.
6. SHRI. GURUSIDDAPPA S/O SOMAPPA TIGADI
AGE: MAJOR, OCC.: DIRECTOR,
R/O: GANESH PETH GALLI, M. VADAGON,
TAL. & DIST. BELAGAVI - 590 005.
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7. SHRI. SHRIDHAR SRIKANT SATAPUTE
AGE: MAJOR, OCC.: DIRECTOR,
R/O: 3RD CROSS, BHARAT NAGAR,
SHAHPUR, TAL. & DIST. BELAGAVI -590003.
8. SHRI. GYANABA G. VAGUKAR
AGE: MAJOR, OCC.: DIRECTOR,
R/O: II CROSS, DEWANG NAGAR, M. VADAGAON,
TAL. & DIST. BELAGAVI - 590 005.
9. SHRI. SURESH S/O KRISHNA DHOTRE
AGE: MAJOR, OCC.: DIRECTOR,
R/O: MARUTI GALLI, KHASBAG,
TAL. & DIST. BELAGAVI - 590 003.
10. SHRI. ISHWAR CHANNAPPA GUMATI
AGE: MAJOR, OCC.: DIRECTOR,
R/O: GURUWAR PETH, KELAGINA PETE,
TAL. GOKAK, DIST. BELAGAVI - 591 307.
11. SHRI. VENKATESH NARAYAN SONTAKKI
AGE: MAJOR, OCC.: DIRECTOR,
R/O: 458, TEGGIN GALLI, VADAGAON,
TAL. & DIST. BELAGAVI - 590 005.
12. SHRI. BHIMASHI S/O APPAJAPPA PATALI
AGE: MAJOR, OCC.: DIRECTOR,
R/O: OLD BELGAUM ROAD, LAXMI NAGAR,
VADAGAON, DIST. BELAGAVI - 590 005.
13. SHRI. YALLAPPA S. MORKAR
AGE: MAJOR, OCC.: DIRECTOR,
HALLIKERI GALLI, POST: SULEBHAVI,
TAL. & DIST. BELAGAVI - 591103.
14. SHRI. RAJESH JAYAWANT BUCHADE
AGE: MAJOR, OCC.: DIRECTOR,
R/O: PETH GALLI, M. VADAGAON,
TAL. & DIST. BELAGAVI - 590 005.
15. SHRI. GANGARAM KESHAV DIWATE
AGE: MAJOR, OCC.: DIRECTOR,
BHUWANESHWARI GALLI, LAXMI NAGAR,
TAL. & DIST. BELAGAVI - 590 005.
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16. SHRI. SHRIKANT S. SONTAKKI
AGE: MAJOR, OCC.: DIRECTOR,
R/O: II CROSS, DEWANG NAGAR, M. VADAGAON,
TAL. & DIST. BELAGAVI - 590 005.
17. SHRI. PRAKASH HANAMANT TALWAR
AGE: MAJOR, OCC.: DIRECTOR,
R/O: NEAR LAXMI TEMPLE, POST. SULEBHAVI,
TAL. & DIST. BELAGAVI - 591 103.
18. SMT. SUNITA KALLAPPA HOSMANI
AGE: MAJOR, OCC.: DIRECTOR
R/O: KAILAS NAGAR, POST. SULEBHAVI,
TAL. & DIST. BELAGAVI - 591 103.
19. SMT. CHINNA SUBHASH MALLOLLI
AGE: MAJOR, OCC.: DIRECTOR,
R/O: HATTARAGI, TAL. HUKKERI,
DIST. BELAGAVI - 591 243.
20. THE RETURNING OFFICER,
THE BELGAUM INDUSTRIAL
CO-OPERATIVE SOCIETY, BELAGAUM,
NEAR RAILWAY BRIDGE, BELAGAVI- 590001.
21. THE ADDL. REGISTRAR OF CO-OPERATIVE SOCIETIES
NO. A,9/10, DOLLARS COLONY,
GOKUL ROAD, HUBBALLI - 580 030.
22. THE BELGAUM INDUSTRIAL CO-OPERATIVE BANK LTD.,
R/BY THE ADMINISTRATOR,
SHRI. SAMEER MIRAJKAR
AGED: __ YRS., SUPERINTENDENT,
OFFICE OF ASSISTANT REGISTRAR
OF CO-OPERATIVE SOCIETIES, BELAGAVI.
...REPONDNETS
(BY SRI. BRIJESH KALAPPA, ADVOCATE FOR R1 & R2;
SRI. SHRIPRASAD JOSHI, ADVOCATE FOR R3,R4,R7 TO R10,
R18 AND R19;
SRI. ANIL KALE & SRI. PRASAD K.K., ADVOCATES FOR R5,R6,
R11 TO R17;
SRI. G.B. BHARAMAGOUDAR, ADVOCATE FOR R20;
SRI. V.S. KALASURMATH, AGA FOR R21;
SRI. PRUTHVI K.S., ADVOCATE FOR R22)
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THIS WRIT APPEAL IS FILED UNDER SECTION 4 OF THE
KARNATAKA HIGH COURT ACT 1961, PRAYING TO SET ASIDE THE
ORDER DATED 04.08.2025 PASSED BY THE LEARNED SINGLE JUDGE
IN WP NO.100397/2025(CS-RES) AND THEREBY DISMISS THE
PEITITION TO MEET THE ENDS OF JUSTICE & ETC.
THESE WRIT APPEALS HAVING BEEN HEARD AND RESERVED
ON 15.09.2025 AND COMING ON FOR PRONOUNCEMENT OF
JUDGMENT, THIS DAY, THE COURT PRONOUNCED THE FOLLOWING:
CORAM: THE HON'BLE MR. JUSTICE S.SUNIL DUTT YADAV
AND
THE HON'BLE MR. JUSTICE VIJAYKUMAR A.PATIL
CAV JUDGMENT
(PER: HON'BLE MR. JUSTICE S.SUNIL DUTT YADAV)
The dispute relates to election to be held to the
Belgaum Industrial Co-operative Bank Ltd. ['Bank' for
short]. In light of overlap between the subject matter of
dispute and to avoid contradictory orders while noticing
common arguments advanced, both the Writ Appeals are
disposed off as infra.
IN RE.: WRIT APPEAL NO.100474/2025
2. Writ Appeal No.100474/2025 has been filed by
the President of the respondent Bank calling in question
the order dated 04.08.2025 passed in W.P.
No.100397/2025. The said Writ Petition was filed seeking
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to set aside the order dated 16.12.2024 passed by the
Karnataka Appellate Tribunal [KAT], Bengaluru which had
allowed Interim Application No.1 staying the order dated
02.12.2024.
3. The Members of the Bank claim that their right
to vote had been infringed by virtue of resolution in the
Annual General Meeting held on 22.09.2024. Further, in
terms of the said resolution, it was resolved that the
inclusion of 570 new Members to 'B-Class' category was
not in accordance with law and accordingly, it was
resolved to cancel the list of such Members.
4. The Members were also aggrieved by the
resolution of the Board dated 24.10.2024 reiterating the
stand taken in the Annual General Meeting.
5. A dispute came to be raised under Section 70 of
the Karnataka Co-operative Societies Act, 1959 ['the Act'
for short] before the Additional Registrar of Co-operative
Societies by the Members seeking to -
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(a) Declare the resolution dated 22.09.2024 of the Annual General Body Meeting as illegal;
(b) Declare the resolution dated 24.10.2024 of the Board of Directors as being illegal and to set aside the same.
6. The Additional Registrar of Co-operative
Societies while considering the interlocutory application
seeking an ex-parte order of stay of the abovementioned
resolutions, by order dated 12.11.2024, had stayed the
resolutions pending consideration of the dispute.
7. An application for vacating stay was filed by the
respondents in the dispute, which came to be allowed by
order dated 02.12.2024. Aggrieved by such order, the
Members approached the Karnataka Appellate Tribunal
(KAT) by filing Revision Petition No.68/2024. In such
proceedings, an application was filed under Regulation 13
of the Karnataka Appellate Tribunal Regulations, 1979
which came to be allowed and the order of Additional
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Registrar of Co-operative Societies dated 02.12.2024
came to be stayed. In effect, the stay of the order dated
02.12.2024 vacating the interim order earlier granted
resulted in revival of the ex-parte interim order granted,
whereby the resolution passed de-recognizing the
Membership granted came to be stayed.
8. It is this order of the KAT dated 16.12.2024
that was challenged before the learned Single Judge, who
by his order, dated 04.08.2025 disposed off Writ Petition
No.100397/2025 declining to grant any relief to the Bank
observing that the permission was granted in
W.P.No.107753/2024 to vote at the election and further,
that the Court in W.P.No.107753/2024 had by order dated
04.08.2025 directed counting of votes and announcing of
results. The Court held that in case of any grievance as
regards such permission to vote, recourse to proceedings
under Section 70 of the Act could be taken and liberty to
such effect was reserved.
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9. It is to be noticed that the learned counsel
appearing for the President of the Bank has raised various
contentions, viz., that the induction of 570 Members to the
Bank was illegal, that the learned Single Judge ought to
have adjudicated the matter on merits and only thereafter
ought to have considered passing of any orders in Writ
Petition No.107753/2024 filed by the Members, that the
eligibility and disputes relating to Electoral List could be
considered only in a dispute under Section 70(2) of the
Act, that the relief before the Additional Registrar is only
by two individuals who have raised the dispute and that
the other Members could not take shelter under the said
proceedings.
10. The learned counsel representing the Members
of the Bank would contend that the order regarding
Membership was already passed in the meeting held on
25.04.2024, that such Membership has been acted upon
and the loan in a sum of Rs.71,82,000/- was granted to
the Members collectively and that such order admitting
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them to Membership was subsisting as on the date of
promulgation of Calendar of Events on 19.10.2024, that
the proceedings under the Statutory Grievance Redressal
Authorities with respect to the Membership was ceased of
by the Authority and in light of the order passed by the
KAT, the order staying the resolution of the Bank which
had resolved to cancel their Membership, conferred upon
them rights including voting rights which ought not to be
disturbed till the decision of the Authorities attained
finality under the Act.
11. At the outset, it must be noticed that Writ
Petition No.100397/2025 was filed on 16.01.2025. The
entirety of the proceedings relates to the dispute raised by
the Members calling in question the correctness of
resolution by Annual General Body Meeting dated
22.09.2024, whereby declaring the Membership of the
petitioners as invalid. The same was followed up by
another resolution by the Board on 24.10.2024 which
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reiterated the resolution of the Annual General Body
Meeting.
12. The Calendar of Events was announced on
19.10.2024. The resolution admitting the petitioners as
Members was on 25.04.2024. In terms of Bye-law
No.17, it is the Board that has the power to accept or
reject the applications which decision was already taken as
on 25.04.2024. The said status of Membership is also
stated to have been acted upon by disbursing the loans.
No doubt, it is contended that the resolution passed on
25.04.2024 is stated to be relating to only about 60
Members in 'B-Class', however, various contentions have
been raised relating to Section 16(4) of the Act,
contending that, if no communication of admission is
received before the expiry of two months, the application
shall be deemed to have been accepted. Various other
contentions raised are still pending consideration before
the Additional Registrar of Co-operative Societies in the
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dispute that has been raised and no final decision has
been taken in the dispute thus far.
13. Admittedly, the order of stay of the resolution
of Annual General Body Meeting as well as the Board
impugned in the dispute has been stayed. Though the
said order was vacated, KAT has restored the order of
stay. The Writ Petition filed assailing such order of KAT is
only as regards the interim order of stay of resolution of
the Bank. By virtue of stay of the resolution which had
annulled their Membership, the Members are entitled to
exercise their right to vote. The right to vote is incidental
to their Membership rights, which is pending adjudication
in the dispute before the Additional Registrar of
Co-operative Societies in the petition under Section 70 of
the Act.
14. In fact, it is pointed out that in the meeting
dated 25.04.2024 of the Managing Committee of the Bank,
there is reference to the appropriation of share amount as
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regards 570 Members which would prima facie throw light
on the right of Members as regards their Membership. All
these questions cannot be conclusively decided, as the
matter is still pending adjudication in the dispute
proceedings.
15. The order of KAT on I.A.No.1 filed under
Regulation No.13 while considering the attack to the order
vacating ex-parte order of stay has taken note of approval
of Audit Report which refers to the appropriation of share
amount as also Bye-law No.21 which relates to cessation
of Membership. The Tribunal had observed that the
Members who were conferred with certain rights could
have been removed only after due notice.
16. In the present case, the contention that the
Members were not heard before resolution was passed
cancelling their Membership appears to be a genuine
grievance which has been taken note of.
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17. Accordingly, we find that non-interference in
the order of KAT is justified and agree with the conclusion
of learned Single Judge insofar as liberty is reserved to the
aggrieved to raise a dispute regarding election in terms of
Section 70 of the Act.
18. However, the finding of the learned Single
Judge regarding the dispute raised and pending before
"the ARCS has been rendered academic" is set aside. The
dispute pending in No.878/2024-25 requires to be
proceeded as per law, as it is a statutory remedy. The
present proceedings are only as regards interim relief in
the dispute that has come up to this Court and orders on
such proceedings cannot have the effect of rendering
infructuous the pending dispute. Subject to further
observation, the other conclusion in paras-4 and 5 of the
order of the learned Single Judge dated 04.08.2025 in
W.P.No.100397/2025 are upheld and Writ Appeal
No.100474/2025 is disposed off accordingly.
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19. For completeness, the observation and findings
recorded in W.A.No.100473/2025 may be read in
conjunction. The observations made are only for the
adjudication of the present proceedings.
IN RE.: WRIT APPEAL NO.100473/2025
20. Writ Appeal No.100473/2025 has been filed by
the President and Director of the respondent Society
calling in question the correctness of the order dated
04.08.2025 passed in W.P.No.107753/2024. The said Writ
Petition was filed by the Members seeking for a direction
to the respondent, i.e. the Officers In-charge with the
election process to incorporate the names of the
petitioners in the final eligible Voters' List and permit them
to cast their votes in the election for the Society. Further
direction was sought to permit the petitioners to contest
the elections to be held on 22.12.2024.
21. The learned Single Judge, by order dated
04.08.2025 in W.P.No.107753/2024 noticed that the
permission was granted by interim orders to the
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petitioners to cast their votes in the election which
direction was ordered to be subject to the result of the
Writ Petition.
22. The learned Single Judge also noticed the order
of the Co-ordinate Bench dated 07.06.2022 in H.S.Raju v.
State of Karnataka and Others1 and has held that any
dispute relating to eligibility or ineligibility of voters as well
as any defect in the finalisation of the Voters' List is
required to be considered in a dispute raised under Section
70(2) of the Act.
23. Taking note of the petitioners' having exercised
their right to vote, the Returning Officer was directed to
announce the result, while all contentions were kept open
to be raised in the proceedings that may be filed by way of
dispute under Section 70(2) of the Act.
24. W.P.No.107753/2024 was filed by 331 Members
calling in question the correctness of the action of
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excluding them from the list of eligible Voters as was
resolved in the resolution of 24.10.2024.
25. It must be noticed that several contentions
have been raised by the petitioners including that the
resolution of 24.10.2024 of the Managing
Committee/Board of the Bank annulling the Membership
which was the subject matter of challenge in Dispute
No.878/2024-2025 filed before the Additional Registrar of
Co-operative Societies is still pending adjudication and in
the interregnum of such pendency of dispute, the interim
order of stay granted to the resolution of the Annual
General Body Meeting dated 22.09.2024 and of the Board
of Directors of the Society dated 24.10.2024 continues in
operation by virtue of the order of the KAT, Bengaluru.
26. Accordingly, it is submitted that the validity of
the resolution which relates to entirety of 570 Members
including the petitioners still being a subject matter of
dispute, the petitioners ought to be extended the benefit
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of right to vote. It is contended that though the dispute
was raised by two of the Members, the subject matter of
dispute covered the resolution including as regards the
petitioners.
27. It is further contended on behalf of petitioners
that they have a right under Section 16(4) of being
deemed to have their Membership accepted.
28. It is further contended that in the audited
accounts, the share amount pertaining to 570 Members
has been shown as being part of Share Capital as is
evidenced from the proceedings of the Board in Meeting
No.01/2024-25 held on 25.04.2024 in which meeting the
President was present and who is also representing the
President in the present proceedings.
29. It is further contended on behalf of the
petitioners that right to vote having been exercised and
any question relating to the validity of the Voters' List and
inclusion of the petitioners in such list, is a matter which
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constitutes an intermediate stage in the process of election
and there should not be stay of the election process even
if there is any illegality or breach of the Rules and the only
remedy available to the aggrieved is to challenge the
results in terms of Section 70(2) of the Act.
30. The respondent Bank on the other hand has
raised various contentions assailing the order of the
learned Single Judge contending that there are defects in
the applications of the petitioners, that mere application
would not confer them the rights of deemed Membership,
that petitioners ought to have been driven to avail of the
remedy under Section 70(2) of the Act by raising a
dispute.
31. At the outset, it must be noticed that the
resolution of the Annual General Body Meeting cancelling
the Membership dated 22.09.2024 as well as the
resolution dated 25.10.2024 of the Board of Directors
reiterating the resolution in the Annual General Body
Meeting was stayed by the proceedings in the dispute
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which was in operation by virtue of the order of the KAT.
Admittedly, the dispute is not decided till date. Though the
dispute was raised only by two Members, the challenge
was to the resolution of cancellation that related to the
entirety of the body of Members including the petitioners.
If that were to be so, the outcome of the dispute would
have the effect of adjudication on the validity of the
resolution annulling the Membership of 570 Members.
What is good for two Members would hold good for the
entirety of the body of Members. The resolution being
common to 570 Members cannot be construed to be
separate resolutions for each of them.
32. The voting rights are incidental to the right of
Membership. Once the Members have been permitted to
exercise their right by virtue of interim order passed in the
writ proceedings considering that the challenge relates to
allowing the Members to exercise right to vote which is an
intermediate stage in the election process, it would not be
appropriate to stay the election process, while reserving
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liberty to the aggrieved to raise a dispute in terms of
Section 70(2) of the Act after announcement of results, if
so aggrieved. This would also be in tune with the law laid
down by the Apex Court in Shri Sant Sadguru Janardan
Swami (Moingiri Maharaj) Sahakari Dugdha Utpadak
Sanstha and Another v. State of Maharashtra and
Others2. Para-12 of the said decision reads as follows:-
"12. In view of our finding that preparation of the electoral roll being an intermediate stage in the process of election of the Managing Committee of a specified society and the election process having been set in motion, it is well settled that the High Court should not stay the continuation of the election process even though there may be some alleged illegality or breach of rules while preparing the electoral roll. It is not disputed that the election in question has already been held and the result thereof has been stayed by an order of this Court, and once the result of the election is declared, it would be open to the appellants to challenge the election of the returned candidate, if aggrieved, by means of an election petition before the Election Tribunal."
33. Taking note of the above legal position, it would
not be appropriate to pre-judge the right of Membership,
(2001) 8 SCC 509
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which is an aspect to be decided in the appropriate
proceedings.
34. Accordingly, Writ Appeal No.100473/2025 is
rejected and the order of the learned Single Judge dated
04.08.2025 passed in W.P.No.107753/2024 is upheld,
while supporting the conclusion of the learned Single
Judge by additional reasoning as made in the present
order.
35. The observations and findings made in Writ
Appeal No.100474/2025 must be read in conjunction for
completeness. The observations made are limited to the
present proceedings. The directions of the learned Single
stand affirmed and results are to be announced forthwith.
Sd/-
(S.SUNIL DUTT YADAV) JUDGE
Sd/-
(VIJAYKUMAR A.PATIL) JUDGE
VGR, CT:VP
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