Karnataka High Court
Madivalappa S/O Somappa Shirannavar vs Mahadevappa on 11 September, 2025
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NC: 2025:KHC-D:11865
RSA No. 5127 of 2010
HC-KAR
IN THE HIGH COURT OF KARNATAKA,AT DHARWAD
DATED THIS THE 11TH DAY OF SEPTEMBER, 2025
BEFORE
THE HON'BLE MR. JUSTICE G BASAVARAJA
REGULAR SECOND APPEAL NO. 5127 OF 2010 (DEC/INJ)
BETWEEN:
MADIVALAPPA S/O. SOMAPPA SHIRANNAVAR
AGE: YEARS, OCC: AGRICULTURE,
R/O: HIRUR, TQ. SOUNDATTI,
DIST. BELGAUM-590009.
...APPELLANT
(BY SRI. MANJUNATH A KARIGANNAVAR, ADVOCATE)
AND:
1. MAHADEVAPPA A/F. GURAPPA PUJAR,
AGE: 40 YEARS, OCC. AGRICULTURE,
R/O. HIRUR, TQ. SOUNDATTI,
Digitally signed
by MALLIKARJUN
DIST. BELGAUM-590009.
RUDRAYYA
KALMATH
Location: HIGH
COURT OF
KARNATAKA
DHARWAD
BENCH
2. SMT. REVAKKA W/O. NINGAPPA PUJAR @ PATIL
Date: 2025.09.17
12:57:37 +0530 AGE: MAJOR OCC. AGRICULTURE AND HOUSEHOLD
R/O. BHANDIWAD, TQ. RAIBAG
DIST. BELGAUM-590009.
3. SMT. NANDIBASI INDRAWWA
MADIWALAPPA PUJARI @ PATIL
AGE: 75 YEARS, OCC. AGRICULTURE AND
HOUSEHOLD
R/O. BHANDIWAD, TQ.RAIBAG,
DIST.BELGAUM-590009.
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HC-KAR
4. SMT. SAKKREWWA KALLAPPA PUJAR @ PATIL
AGE: 75 YEARS,
OCC. AGRICULTURE AND HOUSEHOLD
R/O. BHANDIWAD, TQ. RAIBAG,
DIST. BELGAUM-590009.
5. SMT. SHEKAWWA GADIGEPPA PUJAR @ PATIL
AGE: MAJOR OCC. HOUSEHOLD,
R/O. BHANDIWAD, TQ. RAIBAG,
DIST. BELGAUM-590009.
6. SMT. SAVAKKA D/O. GADIGEPPA PUJAR @ PATIL
AGE: MAJOR OCC. HOUSEHOLD,
R/O: BHANDIWAD, TQ. RAIBAG,
DIST. BELGAUM-590009.
7. SMT. TIPPAWWA D/O. GADIGEPPA PUJAR @ PATIL
AGE: MAJOR OCC. HOUSEHOLD,
R/O: BHANDIWAD, TQ. RAIBAG,
DIST. BELGAUM-590009.
8. IRAPPA S/O. GADIGEPPA PUJAR @ PATIL
AGE: MAJOR OCC. CONDUCTOR,
R/O: CHIKODI KSRTC DEPOT,
DIST. BELGAUM-590009.
9. GADIGEPPA PAWADEPPA PUJAR @ PATIL
AGE: MAJOR OCC. AGRICULTURE,
R/O: BHANDIWAD, TQ. RAIBAG,
DIST. BELGAUM-590009.
10. MUTEPPA GADIGEPPA PUJAR @ PATIL
AGE: MAJOR OCC. AGRICULTURE,
R/O: BHANDIWAD, TQ. RAIBAG,
DIST. BELGAUM-590009.
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RSA No. 5127 of 2010
HC-KAR
11. FAKIRAPPA RAYAPPA PUJAR
AGE: MAJOR OCC. AGRICULTURE,
R/O: HIRUR, TQ. SOUNDATTI,
DIST. BELGAUM-590009.
12. SMT. BASAWWA BASAPPA PUJAR
AGE: MAJOR
OCC. AGRICULTURE AND HOUSEHOLD,
R/O: HIRUR, TQ. SOUNDATTI,
DIST. BELGAUM-590009.
13. SHARANAPPA GURULINGAPPA TONSHIHAL
AGE: MAJOR OCC. AGRICULTURE,
R/O: HIRUR, TQ. SOUNDATTI,
DIST. BELGAUM-590009.
14. REVAPPA BASAPPA PUJAR
AGE: MAJOR OCC. AGRICULTURE,
R/O: HIRUR, TQ. SOUNDATTI,
DIST. BELGAUM-590009.
15. FAKIRAPPA BHIMAPPA PUJAR
AGE: MAJOR OCC. AGRICULTURE,
R/O: HIRUR, TQ. SOUNDATTI,
DIST. BELGAUM-590009.
16. KALLAPPA NINGAPPA PUJAR
AGE: MAJOR OCC. AGRICULTURE,
R/O: HIRUR, TQ. SOUNDATTI,
DIST. BELGAUM-590009.
17. BHIMAPPA SIDDAPPA UMRANI
AGE: MAJOR OCC. AGRICULTURE,
R/O: HIRUR, TQ. SOUNDATTI,
DIST. BELGAUM-590009.
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18. MUTTEPPA BATREPPA TONASHIHAL
AGE: MAJOR OCC. AGRICULTURE,
R/O: HIRUR, TQ. SOUNDATTI,
DIST. BELGAUM-590009.
19. CHANAMALAPPA NINGAPPA PUJAR
AGE: MAJOR OCC. AGRICULTURE,
R/O: HIRUR, TQ. SOUNDATTI,
DIST. BELGAUM-590009.
DHARMAPPA BASAPPA PUJAR
SINCE DECEASED BY HIS L.RS
20. BASAPPA DHARMAPPA PUJAR
AGE: MAJOR OCC. AGRICULTURE,
R/O: HIRUR, TQ. SOUNDATTI,
DIST. BELGAUM-590009.
21. SIDDAPPA DHARMAPPA PUJAR
AGE: MAJOR OCC. AGRICULTURE,
R/O: HIRUR, TQ. SOUNDATTI,
DIST. BELGAUM-590009.
22. DHAREAPPA DHARMAPPA PUJAR
AGE: MAJOR OCC. AGRICULTURE,
R/O: HIRUR, TQ. SOUNDATTI,
DIST. BELGAUM-590009.
SOMALINGAPPA SIDDAPPA PUJAR
SINCE DECEASED BY HIS L.RS.
23. PANCHAPPA SOMANINGAPPA PUJAR
AGE: MAJOR OCC. AGRICULTURE,
R/O: HIRUR, TQ. SOUNDATTI,
DIST. BELGAUM-590009.
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RSA No. 5127 of 2010
HC-KAR
ISHWARAPPA NINGAPPA PUJAR
SINCE DECEASED BY HIS L.RS.
24. BASAPPA ISHWAR PUJAR
AGE: MAJOR OCC. AGRICULTURE,
R/O: HIRUR, TQ. SOUNDATTI,
DIST. BELGAUM-590009.
25. NINGAPPA ISHWAR PUJAR
AGE: MAJOR OCC. AGRICULTURE,
R/O: HIRUR, TQ. SOUNDATTI,
DIST. BELGAUM-590009.
26. KALLAPPA ISHWAR PUJAR
AGE: MAJOR OCC. AGRICULTURE,
R/O: HIRUR, TQ. SOUNDATTI,
DIST. BELGAUM-590009.
27. MALLAPPA BHIMAPPA PUJAR
AGE: MAJOR OCC. AGRICULTURE,
R/O: HIRUR, TQ. SOUNDATTI,
DIST. BELGAUM-590009.
28. SHIVAPPA BHIMAPPA PUJAR
AGE: MAJOR OCC. AGRICULTURE AND HOUSEHOLD,
R/O: HIRUR, TQ. SOUNDATTI,
DIST. BELGAUM-590009.
29. IRAPPA BHIMAPPA PUJAR
AGE: MAJOR OCC. AGRICULTURE,
R/O: HIRUR, TQ. SOUNDATTI,
DIST. BELGAUM-590009.
30. DHAREPPA BHIMAPPA PUJAR
AGE: MAJOR OCC. AGRICULTURE,
R/O: HIRUR, TQ. SOUNDATTI,
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RSA No. 5127 of 2010
HC-KAR
DIST. BELGAUM-590009.
31. PANCHAPPA ALLAPPA HANASHI
AGE: MAJOR OCC. AGRICULTURE,
R/O: HIRUR, TQ. SOUNDATTI,
DIST. BELGAUM-590009.
32. MANIKACHARYA LAXMANCHARYA
S/O. CHANDRASHEKHAR DAIVAGNYAR
AGE: MAJOR OCC. AGRICULTURE,
R/O: HIRUR, TQ. SOUNDATTI,
DIST. BELGAUM-590009.
...RESPONDENTS
(BY SRI. RAVI S. BALIKAI, ADVOCATE;
R2, R7, R31-SERVICE HELD SUFFICIENT;
NOTICE SERVED TO R3, R4, R6, R11, R13, R16, R18, R20,
R21, R22, R23, R24, R26, R28, R29, R30, R32;
R5, R8, R9, R10, R12, R14, R15, R17, R19, R25 AND R27-
DISPENSED WITH;
R8 AND R10 DISMISSED AS ABATED)
THIS RSA FILED U/S. 100 CPC., PRAYING TO SET ASIDE
THE JUDGMENT & DECREE DATED:31-10-2009 PASSED IN
R.A.NO.44/2003 ON THE FILE OF THE IV-ADDL. DISTRICT
JUDGE, BELGAUM, ALLOWING THE APPEAL, FILED AGAINST THE
JUDGMENT DATED:10-09-2003 AND THE DECREE PASSED IN
O.S.NO.120/1996 ON THE FILE OF THE CIVIL JUDGE (SR.DN)
SAUNDATTI, DISMISSING THE SUIT FILED FOR DECLARATION
AND CONSEQUENTIAL INJUNCTION.
THIS APPEAL, COMING ON FOR FINAL HEARING, THIS
DAY, JUDGMENT WAS DELIVERED THEREIN AS UNDER:
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RSA No. 5127 of 2010
HC-KAR
ORAL JUDGMENT
(PER: THE HON'BLE MR. JUSTICE G BASAVARAJA)
As per the cause list, service of notice to respondent
No.2 - Revakka - is held sufficient, and notice to
respondent No.9 is dispensed with. However, in the absence
of the legal representatives of respondents Nos.8 and 10,
the appeal is not maintainable. Hence, the appeal is
dismissed.
Sd/-
(G BASAVARAJA)
JUDGE
CKK,AC
CT-CMU
