Smt. Rudravva W/O Hanumanthappa Eli vs Chandrashekhar S/O Basavanneppa ...
2025 Latest Caselaw 7997 Kant

Karnataka High Court

Smt. Rudravva W/O Hanumanthappa Eli vs Chandrashekhar S/O Basavanneppa ... on 3 September, 2025

                                                 -1-
                                                           NC: 2025:KHC-D:11259
                                                        RSA No. 100559 of 2024


                      HC-KAR




                               IN THE HIGH COURT OF KARNATAKA
                                           AT DHARWAD
                           DATED THIS THE 3RD DAY OF SEPTEMBER, 2025
                                              BEFORE
                             THE HON'BLE MR. JUSTICE G BASAVARAJA
                            REGULAR SECOND APPEAL NO.100559/2024
                                         (DEC/INJ)

                      BETWEEN:

                      SMT. RUDRAVVA W/O. HANUMANTHAPPA ELI
                      AGE: 60 YEARS,
                      OCC: AGRICULTURE AND HOUSEHOLD WORK,
                      R/O: BYADGI,
                      TQ: BYADGI, DIST: HAVERI 581106.
                                                                    ...APPELLANT

                      (BY SRI SHIVRAJ S. BALLOLI, ADVOCATE.)


                      AND:

                      1.    CHANDRASHEKHAR S/O. BASAVANNEPPA KUPPELUR
Digitally signed by
MALLIKARJUN
RUDRAYYA
                            SO CALLED S/O. ISHWARAPPA ELI
KALMATH
Location: HIGH              AGE: 59 YEARS, OCC: BUSINESS
COURT OF
KARNATAKA
DHARWAD
                            R/O: BYADGI, DIST: HAVERI 581106.
BENCH
Date: 2025.09.04
12:47:34 +0530
                      2.    SMT. CHANDRAKALA W/O. PRABHUGOUDA
                            TEMBADAMANI
                            SO CALLED SMT. CHANDRAKALA D/O. ISHWARAPPA
                            ELI
                            AGE: 60 YEARS, OCC: SERVICE,
                            R/O: NAVANAGAR, SHIGGAON,
                            DIST: HAVERI 581205.

                      3.    SMT. MANGALA W/O. RAMANJANAPPA KARNUL
                            @ BHAJANTRI
                             -2-
                                     NC: 2025:KHC-D:11259
                                  RSA No. 100559 of 2024


HC-KAR




     SO CALLED MANGALA D/O. ISHWARAPPA ELI
     AGE: 48 YEARS, OCC: GOVERNMENT EMPLOYEE,
     TQ. BYADGI, DIST: HAVERI-581106.

4.   BASAVARAJA S/O. MALLAPPA HOSAMANI
     AGE: 61 YEARS, OCC: BUSINESS,
     R/O: OPP. DISTRICT COURT, M.G. ROAD,
     TQ. AND DIST. HAVERI 581110.

5.   SURESH S/O. MALLAPPA HOSAMANI
     AGE: 56 YEARS, OCC: BUSINESS,
     R/O: OPP. DISTRICT COURT, M.G. ROAD,
     TQ. AND DIST. HAVERI 581110.

6.   BHASHASAB S/O. HUSSAINSAB DODDAMANI
     AGE: 45 YEARS, OCC: AGRICULTURE AND BUSINESS
     R/O: KHURDAKODIHALLI,
     TQ. BYADGI, DIST: HAVERI 581106.
                                          ...RESPONDENTS

(BY SRI AVINASH BANAKAR, ADVOCATE.)


      THIS REGULAR SECOND APPEAL IS FILED UNDER SECTION
100 OF THE CIVIL PROCEDURE CODE, 1908, PRAYING TO SET
ASIDE THE JUDGMENT AND DECREE DATED 26.04.2024 IN
R.A.NO.15/2022 PASSED BY THE LEARNED SENIOR CIVIL JUDGE
AND JMFC, BYADGI AND THE JUDGMENT AND DECREE DATED
28.02.2022 PASSED IN O.S.NO.62/2009, ON THE FILE OF CIVIL
JUDGE AND JMFC, BYADGI, TO MEET THE ENDS OF JUSTICE AND
EQUITY.

      THIS APPEAL COMING ON FOR ORDERS THIS DAY, ORDER
IS MADE THEREIN AS UNDER:
                              -3-
                                        NC: 2025:KHC-D:11259
                                     RSA No. 100559 of 2024


 HC-KAR




                         ORAL ORDER

(PER: THE HON'BLE MR. JUSTICE G BASAVARAJA)

It is submitted by the learned counsel for respondent

that the sole appellant died on 11.08.2024. Till this date

steps are not taken. Hence, appeal is dismissed as abated.

Sd/-

(G BASAVARAJA) JUDGE

MRK CT-CMU