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Smt A Gowramma vs Ravikumar S
2025 Latest Caselaw 9553 Kant

Citation : 2025 Latest Caselaw 9553 Kant
Judgement Date : 29 October, 2025

Karnataka High Court

Smt A Gowramma vs Ravikumar S on 29 October, 2025

Author: Hanchate Sanjeevkumar
Bench: Hanchate Sanjeevkumar
                                         -1-
                                                 NC: 2025:KHC:43308
                                               MFA No. 6755 of 2025


            HC-KAR




                 IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                   DATED THIS THE 29TH DAY OF OCTOBER, 2025

                                    BEFORE
             THE HON'BLE MR. JUSTICE HANCHATE SANJEEVKUMAR
            MISCELLANEOUS FIRST APPEAL NO.6755 OF 2025 (CPC-)
            BETWEEN:

            1.    SMT A GOWRAMMA
                  W/O LATE RAMAIAH P
                  AGED ABOUT 73 YEARS,

            2.    R MANJULA
                  D/O LATE P RAMAIAH
                  AGED ABOUT 51 YEARS,

            3.    SRINIVAS
                  S/O LATE P RAMAIAH
                  AGED ABOUT 45 YEARS,

            4.    MASTER ABILASH
                  S/O R SRINIVAS
                  AGED ABOUT 21 YEARS,

Digitally   5.    KUMARI SWETHA
signed by
RAMYA D           S/O SRINIVAS
Location:         AGED ABOUT 18 YEARS
HIGH
COURT OF
KARNATAKA   6.    R SOMASHEKAR
                  S/O LATE P RAMAIAH
                  AGED ABOUT 41 YEARS

            7.    MASTER SUJAN
                  S/O SOMASHEKAR
                  AGED ABOUT 17 YEARS

            8.    KUMARI CHAYTHANYA
                  D/O R SOMASHEKAR
                  AGED ABOUT 13 YEARS
                           -2-
                                     NC: 2025:KHC:43308
                                  MFA No. 6755 of 2025


HC-KAR




     APPELLANTS NO.7 AND 8 ARE
     MINORS REPRESENTED BY
     THEIR FATHER AND NATURAL
     GUARDIAN APPELLANT NO.6.

     APPELLANTS 1 TO 8 ARE
     RESIDING AT THIRUMALA SHETTAHALLI VILLAGE
     ANUGONDANAHALLI HOBLI, HOSKOTE TALUK
     BANGALORE-560 067

9.   B N SUMANAGALA
     S/O K RAJESH
     AGED ABOUT 37 YEARS
     R/AT DODDAGATTIGANABBI
     KASABA HOBLI HOSKOTE TALUK
     BENGALURU-562114
                                          ...APPELLANTS
(BY SRI. DEVARAJ N., ADVOCATE)
AND:

1.   RAVIKUMAR S
     S/O SHAMANNA
     AGED ABOUT 32 YEARS
     R/A NO.105, 2ND CROSS
     MEDAHALLI NEAR GANESHA TEMPLE
     BENGALURU 560049

2.   AKKAYAMMA
     W/O LATE CHIKKA APPAYYA
     AGED ABOUT 73 YEARS,

3.   T C MUNIRAJU
     S/O LATE CHIKKA APPAYYA
     AGED ABOUT 46 YEARS,

4.   T C VENKATESH
     S/O LATE CHIKKA APPAYYA
     AGED ABOUT 48 YEARS,
                            -3-
                                     NC: 2025:KHC:43308
                                   MFA No. 6755 of 2025


HC-KAR




5.   CHANDRAPPA
     S/O LATE VENKATAPPA
     AGED ABOUT 69 YEARS

6.   C RAMA MURTHY
     S/O CHANDRAPPA
     AGED ABOUT 39 YEARS

7.   SUDHA N
     W/O C RAMA MURTHY
     AGED ABOUT 31 YEARS

8.   KUM KUSHI
     D/O C RAMA MURTHY
     AGED ABOUT 5 YEARS,
     SINCE MINOR REPRESENTED
     BY HER FATHER AND NATURAL
     GUARDIAN APPELLANT NO.5

9.   NARAYANAPPA
     S/O LATE VENKATAPPA
     AGED ABOUT 61 YEARS

     RESPONDENTS NO.1 TO 8 ARE
     RESIDING AT THIRUMALA SHETTAHALLI VILLAGE,
     ANUGONDANAHALLI HOBLI, HOSKOTE TALUK
     BENGALURU - 560067

10. V NAGAPPA
    S/O LATE VENKATAPPA
    AGED ABOUT 58 YEARS

11. MANJULA
    W/O V NAGAPPA
    AGED ABOUT 51 YEARS

12. VENU
    S/O V NAGAPPA
    AGED ABOUT 32 YEARS
                           -4-
                                   NC: 2025:KHC:43308
                                 MFA No. 6755 of 2025


HC-KAR




13. VEDHA
    D/O V NAGAPPA
    AGED ABOUT 29 YEARS

    APPELLANTS NO.10 TO 13 ARE
    RESIDING AT CHIMASANDRA VILLAGE,
    BIDHARAHALLI HOBLI, VIRGONAGAR POST
    BENGALURU DISTRICT - 560049

14. G RAJIN
    W/O RAMALINGAM
    AGED ABOUT 64 YEARS
    R/AT #C-1, HOUSING BOARD QUARTERS
    2ND MAIN ROAD, KAVALBYRASANDRA
    R.T.NAGAR
    BENGALURU - 560032

15. GOWRAMMA
    W/O V RAMACHANDRAPPA
    AGED ABOUT 58 YEARS
    R/A SAMETHANAHALLI VILLAGE
    ANUGONDANAHALLI HOBLI
    HOSKOTE TALUK - 560067

16. R SHANTHA KUMARI
    W/O C R NARAYANA REDDY
    AGED ABOUT 63 YEARS
    R/O CHANNASANDRA VILLAGE
    BIDHARAHALLI HOBLI
    BENGALURU - 560067

17. DEVAPPA
    S/O MUNIYAPPA
    AGED ABOUT 55 YEARS

18. HARISHA
    S/O DEVAPPA
    AGED 26 YEARS
                           -5-
                                      NC: 2025:KHC:43308
                                 MFA No. 6755 of 2025


HC-KAR




    RESPONDENTS NO.17 AND 18 ARE
    RESIDING AT NO.88
    THIRUMALA SHETTAHALLI VILLAGE,
    ANUGONDANAHALLI HOBLI,
    HOSKOTE TALUK
    BENGALURU DISTRUCT - 560067

19. R. SRINIVAS
    S/O RAMAIAH
    AGED ABOUT 45 YEARS
    R/AT HETTHAKODI VILLAGE
    LOKUR HOBLI, MALUR TALUK
    KOLAR DISTRICT - 563130.

20. GOWRAMMA
    W/O LATE RAMESH B
    AGED ABOUT 44 YEARS

21. MANJUNATA R
    S/O LATE RAMESH B
    AGED ABOUT 26 YEARS

    RESPONDENTS NO.20 AND 21 ARE
    RESIDING AT THIRUMALA SHETTAHALLI VILLAGE
    ANUGONDANAHALLI HOBLI
    HOSKOTE TALUK
    BENGALURU DISTRICT - 560067

22. BIDAM DEVI
    W/O LATE CHANGALAL LALVANI JAIN
    AGED ABOUT 79 YEARS

23. VERACHAD @ VEERACHAND LALVANI
    S/O LATE CHANGALAL LALVANI JAIN
    AGED ABOUT 62 YEARS

24. SARALA DEVI
    W/O LATE UTHAM KUMAR ALIAS
    UTHAM CHAND LALVANI
    AGED ABOUT 58 YEARS
                           -6-
                                      NC: 2025:KHC:43308
                                   MFA No. 6755 of 2025


HC-KAR




25. RAJA KUMAR
    S/O LATE CHANGALAL LALVANI JAIN
    AGED ABOUT 58 YEARS

26. KOMAL
    D/O LATE UTHAM KUMAR ALIAS
    UTHAM CHAND LALVANI
    AGED ABOUT 33 YEARS

27. SONAL
    S/O LATE UTHAM KUMAR ALIAS
    UTHAM CHAND LALVANI
    AGED ABOUT 30 YEARS

    RESPONDENTS NO.22 TO 27 ARE
    RESIDING AT 122, 2ND FLOOR 1ST BLOCK,
    RANK PARK APARTMENT, LALBAG ROAD
    BENGALURU - 560027

28. N KRISHNAPPA
    S/O LATE NARAYANAPPA
    AGED ABOUT 43 YEARS
    R/O THIRUMALA SHETTAHALLI VILLAGE
    ANUGONDANAHALLI HOBLI
    HOSKOTE TALUK
    BENGALURU - 560067

29. GOWRAMMA
    W/O H LAKSHMINARAYANA
    D/O VENKATAPPA
    AGED ABOUT 65 YEARS
    R/AT NO.99, CHAMUNDINAGAR
    R T NAGAR POST
    BENGALURU - 560032
                                            ...RESPONDENTS

     THIS MFA IS FILED U/O.43 RULE 1(r) OF THE CPC,
AGAINST THE ORDER DT.04.01.2022 PASSED ON IA NO. 1 IN
O.S.NO.1700/2019  ON THE FILE OF THE II ADDITIONAL
                                  -7-
                                                NC: 2025:KHC:43308
                                            MFA No. 6755 of 2025


HC-KAR




SENIOR CIVIL JUDGE BENGALURU RURAL DISTRICT,
BENGALURU, ALLOWING THE IA.NO. 1 FILED U/O.39 RULE 1
AND 2 R/W SEC.151 OF CPC, 1908.

    THIS APPEAL, COMING ON FOR ORDERS, THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:
CORAM: HON'BLE MR. JUSTICE HANCHATE SANJEEVKUMAR

                         ORAL JUDGMENT

Learned counsel for the appellants has filed a memo

seeking permission to withdraw the appeal with liberty to file

appeal before the appropriate Court.

2. The memo is taken on record.

3. Accordingly, the appeal is dismissed as

withdrawn with liberty as prayed for.

4. The time spent for prosecuting the appeal before

this Court is excluded for the purpose of limitation as per

Section 14 of the Limitation Act, 1963.

5. Registry is directed to return all the original copies

to the appellants/counsel for the appellants.

SD/-

(HANCHATE SANJEEVKUMAR) JUDGE

KA

 
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