Citation : 2025 Latest Caselaw 9480 Kant
Judgement Date : 28 October, 2025
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IN THE HIGH COURT OF KARNATAKA,AT DHARWAD
DATED THIS THE 28TH DAY OF OCTOBER, 2025
BEFORE
THE HON'BLE MR. JUSTICE M.NAGAPRASANNA
WRIT PETITION NO. 107862 OF 2025 (CS-EL/M)
BETWEEN:
1. NINBAVVA SURESH SHINGE
AGE:54 OCC: AGRICULTURE & MEMBER
R/O: HALYAL, TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 2454.
2. LAKSHMIBAI RAMAPPA AMBI
AGE:54 OCC: AGRICULTURE & MEMBER
R/O: HALYAL, TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 2453.
3. KASTURI SHIVAPPA PATTANASHETTI
Digitally signed by AGE:52 OCC: AGRICULTURE & MEMBER
RAKESH S
HARIHAR R/O: HALYAL, TQ: ATHANI
Location: High DIST: BELAGAVI - 591304
Court of
Karnataka, S.I NO.: 2460.
Dharwad Bench,
Dharwad
4. NILAVVA BAGI
AGE:43 OCC: AGRICULTURE & MEMBER
R/O: HALYAL, TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 2481.
5. RAMAPPA HULYAL
AGE:49 OCC: AGRICULTURE & MEMBER
R/O: GANESH NAGAR,BIJAPUR, TQ: ATHANI
DIST: BIJAPUR- 586109
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S.I NO.: 2462.
6. PADMAVATI ADINATH NANDAGAON
AGE:53 OCC: AGRICULTURE & MEMBER
R/O: MAHISHWADGI, TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 1708.
7. SHREESHAIL BHIMAGOUDA PATIL
AGE:51 OCC: AGRICULTURE & MEMBER
R/O: SATTI, TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 2219.
8. VIJAYAKUMAR BALASAB PATIL
AGE:76 OCC: AGRICULTURE & MEMBER
R/O: SATTI, TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 2189,
9. SHANKARGOUDA MUDAGOUDA PATIL
AGE:58 OCC: AGRICULTURE & MEMBER
R/O:SATTI, TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 2185.
10. SHREESHAIL ANNASAB PATIL
AGE:53 OCC: AGRICULTURE & MEMBER
R/O: SATTI, TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 2174.
11. RAMESH ANNASAB PATIL
AGE:54 OCC: AGRICULTURE & MEMBER
R/O: SATTI, TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 2168.
12. DUNDAPPA CHANNAPPA MUDASHI
AGE:54 OCC: AGRICULTURE & MEMBER
R/O: SATTI, TQ: ATHANI
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DIST: BELAGAVI - 591304
S.I NO.: 2200.
13. PARAMAGOUDA PATIL
AGE:53 OCC: AGRICULTURE & MEMBER
R/O: SATTI, TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 2186.
14. VARSHA RAVASAB PATIL
AGE: 43 OCC: AGRICULTURE & MEMBER
R/O: SATTI ,TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 2171.
15.BASAPPA PARAPPA RUDRAGOUDA
AGE:47 OCC: AGRICULTURE & MEMBER
R/O: SATTI L, TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 2164.
16. SUKHADEV TUKARAM PATIL
AGE:43 OCC: AGRICULTURE & MEMBER
R/O: SATTI, TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 6470.
17.SURESH SHANMUKH MOPAGAR
AGE:62 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ:ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 48.
18. PRAVEEN ANNASAB PATIL
AGE:27 OCC: AGRICULTURE & MEMBER
R/O: SATTI, TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 2257.
19. GIRIJA BABASAHEB PATIL
AGE:75 OCC: AGRICULTURE & MEMBER
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R/O: SATTI, TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 2213.
20. SHIVAGOUDA MURAGOUDA PATIL
AGE: 45 OCC: AGRICULTURE & MEMBER
R/O: SATTI, TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 2184.
21. SURESH SANAGOUD PATIL
AGE:43 OCC: AGRICULTURE & MEMBER
R/O: SATTI, TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 2220.
22. SHIVANAND GOLAPPA PATIL
AGE:35 OCC: AGRICULTURE & MEMBER
R/O: SATTI, TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 2221.
23. NILAVVA ANNASAB PATIL
AGE:70 OCC: AGRICULTURE & MEMBER
R/O: SATTI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 2175.
24. VIMALAVVA TATYASAB PASANI
AGE:65 OCC: AGRICULTURE & MEMBER
R/O: SATTI, TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 1702.
25.BAHUBALI T PASANI
AGE:45 OCC: AGRICULTURE & MEMBER
R/O: SATTI, TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.:1703.
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26. SHOBHA NEMINATH NANDAGAON
AGE:51 OCC: AGRICULTURE & MEMBER
R/O:MAHISHWADGI, TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 1707.
27. RAJESHRI MAHAVEER MORAB
AGE:56 OCC: AGRICULTURE & MEMBER
R/O:MAHISHWADGI, TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 1667.
28. SHAKUNTALA BHUPAL MUGGANAVAR
AGE:72 OCC: AGRICULTURE & MEMBER
R/O:MAHISHWADGI, TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 1668.
29. RATNAKKA BHIMAPPA HALINGALI
AGE:61 OCC: AGRICULTURE & MEMBER
R/O:MAHISHWADGI, TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 1623.
30. SUNANDA NEMANNA MUGGANAVAR
AGE:57 OCC: AGRICULTURE & MEMBER
R/O:MAHISHWADGI, TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 1669.
31. KUSUMAVVA SHRIMANT PATTAN
AGE:71 OCC: AGRICULTURE & MEMBER
R/O:MAHISHWADGI, TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 1709.
32. SHANTAVVA BABU KUSHAPPANAVAR
AGE:73 OCC: AGRICULTURE & MEMBER
R/O:MAHISHWADGI, TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 1619.
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33. KASTURI BASAPPA MUGGANAVAR
AGE:66 OCC: AGRICULTURE & MEMBER
R/O:MAHISHWADGI, TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 1647.
34. SUJATA DHANAPPA MORAB
AGE:46 OCC: AGRICULTURE & MEMBER
R/O:MAHISHWADGI, TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 1668.
35. RAJMATI SIDDAPPA NANDAGAON
AGE:50 OCC: AGRICULTURE & MEMBER
R/O:MAHISHWADGI, TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 1655.
36. MUTTAVVA ANNAPPA MUGGANAVAR
AGE:51 OCC: AGRICULTURE & MEMBER
R/O:MAHISHWADGI, TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 1707.
37. BHUPAL BHUJABALLI HIPPARGI
AGE:56 OCC: AGRICULTURE & MEMBER
R/O:MAHISHWADGI, TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 1794.
38. SURESH GUNDAPPA WAGARI
AGE:66 OCC: AGRICULTURE & MEMBER
R/O:KURABAR GALLI, ATHANI, TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 526.
39. SHIVANAND K TERADAL
AGE:54 OCC: AGRICULTURE & MEMBER
R/O:ATHANI, TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 514.
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40. SHEKAR KEDARI TERADAL
AGE:71 OCC: AGRICULTURE & MEMBER
R/O: ATHANI, TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 515.
41. APPASAB SIDRAY APARAJ
AGE:71 OCC: AGRICULTURE & MEMBER
R/O: ATHANI, TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 542.
42. GHULAPPA KEDARAPPA BAKARI
AGE:33 OCC: AGRICULTURE & MEMBER
R/O: ATHANI, TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 546.
43. GOURAVVA@GANGAVVA GIRAMALLAPPA HALLADAMAL
AGE:69 OCC: AGRICULTURE & MEMBER
R/O: ATHANI, TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.:557.
44. MALLIKARJUN SADASHIV BUTALI
AGE:39 OCC: AGRICULTURE & MEMBER
R/O: ATHANI, TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 551.
45. SAYAVVA SADASHIV HALLADAMAL
AGE:71 OCC: AGRICULTURE & MEMBER
R/O: ATHANI, TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 588.
46. SUSHILA NINGAPPA HALLADAMAL
AGE:69 OCC: AGRICULTURE & MEMBER
R/O: ATHANI, TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 594.
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47. NIMBEVVA MAHADEV HALLADAMAL
AGE:54 OCC: AGRICULTURE & MEMBER
R/O: ATHANI, TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 595.
48. KANTAVVA HALLADAMAL
AGE:60 OCC: AGRICULTURE & MEMBER
R/O: ATHANI, TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 596.
49. BHIMAPPA VASANT MORE
AGE:69 OCC: AGRICULTURE & MEMBER
R/O: ATHANI, TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 510.
50. BASAPPA SATYAPPA BAKARI
AGE:70 OCC: AGRICULTURE & MEMBER
R/O: ATHANI, TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 45.
51. RAJASHEKAR MURAGEPPA SAVADATTI
AGE: OCC: AGRICULTURE & MEMBER
R/O: ATHANI, TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 296.
52. MAHADEVI KEDARI HALLADAMAL
AGE:57 OCC: AGRICULTURE & MEMBER
R/O: ATHANI, TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.:259.
53. NILAKANTH BHIMAPPA BAKARI
AGE:55 OCC: AGRICULTURE & MEMBER
R/O: ATHANI, TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 497.
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54. REKHA GURALINGAPPA BUTALI
AGE:36 OCC: AGRICULTURE & MEMBER
R/O: ATHANI, TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 490
55. RAJU KEDARI TERADAL
AGE:59 OCC: AGRICULTURE & MEMBER
R/O: ATHANI, TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 67
56. MANJULA VIJAYAKUMAR SHETTI
AGE:65 OCC: AGRICULTURE & MEMBER
R/O: ATHANI, TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 395
57. PRAKASH KAMBLE
AGE:66 OCC: AGRICULTURE & MEMBER
R/O: ATHANI, TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 872
58. APPASAB SAVADI
AGE:70 OCC: AGRICULTURE & MEMBER
R/O: ATHANI, TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 861
59. INDUMATI SHIVAGOUDA TELASANG
AGE:60 OCC: AGRICULTURE & MEMBER
R/O: ATHANI, TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 857
60. SHIVANAND SINDHUR
AGE:59 OCC: AGRICULTURE & MEMBER
R/O: ATHANI, TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 869
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61. RUPALI PATIL
AGE:49 OCC: AGRICULTURE & MEMBER
R/O: SHIRHATTI, TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 4112
62. MILINDKUMAR PATIL
AGE:54 OCC: AGRICULTURE & MEMBER
R/O: SHIRHATTI, TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 1831
63. TAVANAPPA BHUJAPPA SADALAGI
AGE:31 OCC: AGRICULTURE & MEMBER
R/O:JUNJARWAD, TQ: ATHANI
DIST: BELAGAVI - 591230
S.I NO.: 1101
64. ADINATH DADU NEMGOUD
AGE:39 OCC: AGRICULTURE & MEMBER
R/O: JUNJARWAD, TQ: ATHANI
DIST: BELAGAVI -591230
S.I NO.: 1181
65. SHITAL PATIL
AGE:33 OCC: AGRICULTURE & MEMBER
R/O: JUNJARWAD, TQ: ATHANI
DIST: BELAGAVI - 591230
S.I NO.:1207
66. KALLAPPA PATIL
AGE:36 OCC: AGRICULTURE & MEMBER
R/O: JUNJARWAD, TQ: ATHANI
DIST: BELAGAVI -591230
S.I NO.:1208
67. ENAKKA JINAGOUD SAVADTTI
AGE:65 OCC: AGRICULTURE & MEMBER
R/O: JUNJARWAD, TQ: ATHANI
DIST: BELAGAVI - 591230
S.I NO.: 1135
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68. ANNASAHEB PATIL
AGE:35 OCC: AGRICULTURE & MEMBER
R/O: JUNJARWAD, TQ: ATHANI
DIST: BELAGAVI - 591230
S.I NO.: 1211
69. PRAVEEN MAHAVEER SAVADATTI
AGE:29 OCC: AGRICULTURE & MEMBER
R/O: JUNJARWAD, TQ: ATHANI
DIST: BELAGAVI - 591230
S.I NO.: 1219
70. PRASHANT SAVADATTI
AGE:20 OCC: AGRICULTURE & MEMBER
R/O: JUNJARWAD, TQ: ATHANI
DIST: BELAGAVI - 591230
S.I NO.: 1220
71. PRATAP MAHAVEER SAVADATTI
AGE:27 OCC: AGRICULTURE & MEMBER
R/O: JUNJARWAD, TQ: ATHANI
DIST: BELAGAVI - 591230
S.I NO.:1221
72. KUMAR ANNAPPA KAGAWAD
AGE:54 OCC: AGRICULTURE & MEMBER
R/O: JUNJARWAD, TQ: ATHANI
DIST: BELAGAVI - 591230
S.I NO.: 1128
73. APPASAB DUNDAPPA HALALLI
AGE:46 OCC: AGRICULTURE & MEMBER
R/O: JUNJARWAD, TQ: ATHANI
DIST: BELAGAVI - 591230
S.I NO.: 1158
74. BISMILA HIPPARAGI
AGE:45 OCC: AGRICULTURE & MEMBER
R/O: JUNJARWAD, TQ: ATHANI
DIST: BELAGAVI - 591230
S.I NO.: 1120
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75. BIBIJAN RAMJAN HIPPARAGI
AGE:43 OCC: AGRICULTURE & MEMBER
R/O: JUNJARWAD, TQ: ATHANI
DIST: BELAGAVI - 591230
S.I NO.: 1121
76. ANNASAB DADDI
AGE:39 OCC: AGRICULTURE & MEMBER
R/O: JUNJARWAD, TQ: ATHANI
DIST: BELAGAVI - 591230
S.I NO.: 1147
77. DHAREPPA SURESH SIDAGOUD
AGE:34 OCC: AGRICULTURE & MEMBER
R/O: JUNJARWAD, TQ: ATHANI
DIST: BELAGAVI - 591230
S.I NO.: 1170
78. MAHADEV SIDDAPPA SANADI
AGE:40 OCC: AGRICULTURE & MEMBER
R/O: JUNJARWAD, TQ: ATHANI
DIST: BELAGAVI - 591230
S.I NO.: 1193
79. MUTTAVVA SIDDAPPA SANADI
AGE:60 OCC: AGRICULTURE & MEMBER
R/O: JUNJARWAD, TQ: ATHANI
DIST: BELAGAVI - 591230
S.I NO.: 1210
80. BASAPPA NYAMGOUD
AGE:68 OCC: AGRICULTURE & MEMBER
R/O: TUBACHI, TQ: BAGALKOT
DIST: BAGALKOT - 587119
S.I NO.: 1115
81. ANIL VIRUPAXI SUNADHOLI
AGE:51 OCC: AGRICULTURE & MEMBER
R/O: ATHANI, TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 358
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82. ANANTAMATI BALASAHEB PATIL
AGE:77 OCC: AGRICULTURE & MEMBER
R/O: ATHANI, TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.:
83. SANDHYA KHEMALAPURE
AGE:56 OCC: AGRICULTURE & MEMBER
R/O: ATHANI, TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 1326
84. ROOPA MILAND CHOUGULE
AGE:58 OCC: AGRICULTURE & MEMBER
R/O: ATHANI, TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 1327
85. DEEPA PATIL
AGE:56 OCC: AGRICULTURE & MEMBER
R/O: ATHANI, TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.:1328
86. VANITA BALASAHEB PATIL
AGE:33 OCC: AGRICULTURE & MEMBER
R/O: ATHANI, TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 1331
87. VIRAJ PATIL
AGE:27 OCC: AGRICULTURE & MEMBER
R/O: ATHANI, TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 554
88. VANISHREE PATIL
AGE:49 OCC: AGRICULTURE & MEMBER
R/O: ATHANI, TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 655
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89. AVADHOOT LAXMAN JERE
AGE:25 OCC: AGRICULTURE & MEMBER
R/O: ATHANI, TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 707
90. BAHUBALI LOKAPUR
AGE:34 OCC: AGRICULTURE & MEMBER
R/O: ATHANI, TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 1902
91. BAHUBALI PAYANNA SHIDDAVAGOL
AGE:45 OCC: AGRICULTURE & MEMBER
R/O:MAHISHWADGI, TQ: ATHANI
DIST: BELAGAVI - 591240
S.I NO.: 1651
92. RAVINDRA PAYANNA SHIDDAVAGOL
AGE:41 OCC: AGRICULTURE & MEMBER
R/O: MAHISHWADGI, TQ: ATHANI
DIST: BELAGAVI - 591240
S.I NO.:1652
93. KARUNA BASAVARAJ MANGASULI
AGE:60 OCC: AGRICULTURE & MEMBER
R/O: TELASANG, TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 445
94. PRABHAVATI SIDDAPPA PUJARI
AGE:45 OCC: AGRICULTURE & MEMBER
R/O: TELASANG, TQ: ATHANI
DIST: BELAGAVI - 591265
S.I NO.: 1229
95. CHIDANAND ALLAPPA TEVARATTI
AGE:56 OCC: AGRICULTURE & MEMBER
R/O: TELASANG, TQ: ATHANI
DIST: BELAGAVI - 591265
S.I NO.: 59
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96. BHARTESH SHIVAPPAGOL
AGE:56 OCC: AGRICULTURE & MEMBER
R/O: TELASANG, TQ: ATHANI
DIST: BELAGAVI - 591265
S.I NO.: 8763
97. RAJENDRA SHIVAPPAGOL
AGE:52 OCC: AGRICULTURE & MEMBER
R/O: TELASANG, TQ: ATHANI
DIST: BELAGAVI - 591265
S.I NO.: 8761
98. CHANNAPPA LAKKAPPA SHILANAVAR
AGE:50 OCC: AGRICULTURE & MEMBER
R/O: KATEGERI, TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 911
99. MAHADEV MAYAPPA HALLI
AGE:65 OCC: AGRICULTURE & MEMBER
R/O: KATEGERI, TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 912
100. SHRISHAIL TUKKAPPA SONNAD
AGE:65 OCC: AGRICULTURE & MEMBER
R/O: KATEGERI, TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 914
101. MAHADEV SONNAD
AGE:55 OCC: AGRICULTURE & MEMBER
R/O: KATEGERI, TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.:910
102.NINGAVVA SADASHIV PADAMANAVVAR
AGE:54 OCC: AGRICULTURE & MEMBER
R/O: KATEGERI, TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 916
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103. AYAPPA TELAGAR
AGE:65 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 278
104. BASAPPA MOPAGAR
AGE:42 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 187
105. PRAKASH C GASTI
AGE:42 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 184
106. ANIL GASTI
AGE:61 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.:185
107. SHIVANAND GASTI
AGE:62 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 251
108. MAHADEV HANAMAPURE
AGE:58 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 1
109. VITTHAL B LANGOTI
AGE: OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 395
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110. CHAYA PATIL
AGE:48 OCC: AGRICULTURE & MEMBER
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DIST: BELAGAVI - 591304
S.I NO.: 538
111. SHOBHA PATIL
AGE:48 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 538
112. BHASKAR PATIL
AGE:52 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 224
113. MAHADEV PATIL
AGE:56 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 264
114. ASHA VIJAYA KARANI
AGE:46 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 689
115. SHASHIKANT DESHPANDE
AGE:59 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 426
116. SMITA DESHPANDE
AGE:46 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
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S.I NO.: 427
117. MADUKAR N GUNDA
AGE:56 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 314
118. RUDRAPPA KARANI
AGE:56 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 033
119. PRAKASH DESHPANDE
AGE:61 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 378
120. GAJANAN KOBRI
AGE:52 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 626
121. SHRAVANKUMAR KARANI
AGE:48 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 704
122. RAVINDRA DESHPANDE
AGE:56 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 316
123. BASAVARAJ V AWATI
AGE:59 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
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S.I NO.: 321
124. SUBHASH C NAIK
AGE:48 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 2033
125. PARIS N HALINGALI
AGE:35 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 1370
126. BHIMANNA T NIKH
AGE:59 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 1405
127. SHRIMANTI TERADAL
AGE:42 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 1361
128. TATYASAB NANDESHWAR
AGE:48 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 1358
129. ANNASAB NANDESHWAR
AGE:56 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 1357
130. SADASHIV MALI
AGE:42 OCC: AGRICULTURE & MEMBER
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R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 1407
131. PARMAGONDA TERADAL
AGE:48 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 1373
132. SOMMANNA TERADAL
AGE:39 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 1374
133. APPASAB KUSANAL
AGE:52 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 1343
134. SHRIMANT KUDOLLI
AGE:58 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 1339
135. JINAPPA SOLAKAN
AGE:42 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 1334
136. MUTTANNA SHEGUNASHI
AGE:52 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 1351
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137. SHRIMATI BALIKAI
AGE:52 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 1363
138. RAVINDRA KUSUNAL
AGE:56 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 1409
139. JINAPPA KUSUNAL
AGE:42 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 1344
140. SURESH GOURAJ
AGE:58 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 2297
141. BAJAPPA SAVADI
AGE:68 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 2276
142. BABU HAGALAMBI
AGE:52 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 1530
143. PADAMAVATI BILAKAR
AGE:68 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 2309
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144. ANCHINAL BOMMANAVAR
AGE:49 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 2278
145. YAMANAPPA CHUNAR
AGE:62 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 2282
146. LALITA ARABALLI
AGE:48 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 2292
147. ANNASAB KASHAPPA ARAVALI
AGE:47 OCC: AGRICULTURE & MEMBER
R/O:SAPTASAGAR, TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 2279
148.AKAVVA LAXMAN MANG
AGE:48 OCC: AGRICULTURE & MEMBER
R/O:SAPTASAGAR , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 2310
149. ASHOK B KANKANWADI
AGE:53 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 2291
150. MALLIKARJUN KEMPI
AGE:52 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 2514
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151. BAGAWANT KAMBLE
AGE:48 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 2324
152. BASU SASALATTI
AGE:49 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 2299
153. KUMAR KAMBLE
AGE:56 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 2317
154. ASHOK A MOPAGAR
AGE:42 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 261
155. NILAKANT MOPAGAR
AGE:41 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 31
156. SURESH B S
AGE:48 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 926
157. ANNASAHEB CHANNANAVAR
AGE:54 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 2272
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158. SUNANDA CHUNAAR
AGE:54 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 2316
159. MANGAL M DURDUNDI
AGE:61 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 2292
160. MANDAR M SANTI
AGE:56 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 1404
161. SANTOSHKUMAR SANTI
AGE:35 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 1403
162. HANAMANT SANTI
AGE:55 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 1352
163. AMMAVVA A BASANAGOUDAR
AGE:51 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 1347
164. SADASHIV DEVANAL
AGE:51 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 1350
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165. SHANKAR JIBAGOL
AGE:48 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.:1355
166. SHRIDEVI BASANGOUDAR
AGE:56 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 1346
167. SADASHIV PUJARI
AGE:46 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 1354
168. SHANKAR SHEBANI
AGE:52 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 1379
169. DHANAPAL KAGAWAD
AGE:56 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 1386
170. DHAREPPA PATIL
AGE:42 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 1383
171. SHRIMANT PUJARI
AGE:58 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 1397
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172. AKKATAI BALIKAI
AGE:43 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 1364
173. SHANTAWWA KAKAMARI
AGE:38 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 1401
174. PARIS DHUPADAL
AGE:58 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 1376
175. GIRIJA MUDAGOUDAR
AGE:58 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 1408
176. BALASAB PATIL
AGE:59 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 1381
177. RAVASAB KAGAWAD
AGE:53 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 1402
178. MAHADEV DEVANAL
AGE:58 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 1406
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179. RAJESHRI KAGAWAD
AGE:35 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 1378
180. CHANDRAPPA KAGAWAD
AGE:52 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 1377
181. MAHAVEER AKKIWADI
AGE:42 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 1396
182. APPASAB AKKIWADI
AGE:51 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 1392
183. SUJATA TIRTH
AGE:58 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 207
184. ARSHAD H GADYAL
AGE:48 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 353
185. MUNEER TAMBOLI
AGE:42 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 160
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186. SHABBIR SALAGAR
AGE:65 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 293
187. YUSUF MULLA
AGE:56 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 572
188. RAVI BADAKAMBI
AGE:38 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 619
189. MUTAPPA NEMAGOUDAR
AGE:48 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 2173
190. JAHARANUBANU JAMADAR
AGE:56 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 212
191. ABIDHUSSAIN M MANAGULI
AGE:49 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 605
192. MUNEERAHMAD NADAF
AGE:39 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 191
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193. MAHABOOB NALBAND
AGE:58 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 191
194. AKEEB JAARE
AGE:38 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 713
195. SIKANDAR MOMIN
AGE:58 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 126
196. BABU SANADI
AGE:58 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 225
197. ALLABAX ASANGI
AGE:62 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 407
198. UMARFAROOQ MOMIN
AGE:49 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 642
199. JAVEED GADYAL
AGE:34 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 271
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200. RASOOLSAB BIJAPURE
AGE:42 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 736
201. RUPESH KOUSAR
AGE:43 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 116
202. BHARATESH KOUSAR
AGE:47 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 115
203. BHUJABALLI A AKIWADI
AGE:45 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 1393
204. PARIS A AKKIWADI
AGE:48 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 1394
205. PRABHU AKKIWADI
AGE:52 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 1395
206. ASHOK MATHAPATI
AGE:52 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 1400
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207. MAHAVEER NANDAGOAN
AGE:38 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 1382
208. SHIVARAI JIBAGOL
AGE:50 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 1353
209. ASHWINI DHUPADHAL
AGE:35 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 1410
210. RAJKUMAR JAYAGOD
AGE:38 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 1398
211. KUSHILADEVI JAYAGOD
AGE:56 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 1399
212. SHRINIVAS KULKARNI
AGE:45 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 1336
213. PRAVEEN RAJANAVVAR
AGE:38 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 1969
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214. SHRIDEVI SATTIGOUDAR
AGE:45 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 1965
215. RATNAVVA SAVADATTI
AGE:56 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 1149
216. BAHUBALI NEMAGOUDA
AGE:48 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 1108
217. KAMALAVVA NEMAGOUDA
AGE:40 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 1110
218. MUTAPPA NEMAGOUDA
AGE:56 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 1155
219. PANDURANG NEMAGOUDA
AGE:58 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 1154
220. DHANAVANT DADDI
AGE:40 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 1204
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221. APPASAHEB DADDI
AGE:48 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 1203
222. BHUJAPPA DADDI
AGE:38 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.:1205
223. MAHAVEER NEMAGOUDA
AGE:35 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 1118
224.SANYAVVA NEMAGOUDA
AGE:46 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 1183
225. SADASHIV SANADI
AGE:48 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 1192
226. AVVAKKA A TALAWAR
AGE:38 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 1129
227. SAROJINI BHIMASHI TALAWAR
AGE:59 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
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S.I NO.: 1130
228. VIJAYASHREE G TALAWAR
AGE:39 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 1169
229. LAXMIBAI SAVADATTI
AGE:40 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 1137
230. SANGEETHA S SAVADATTI
AGE:45 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 1136
231. MANJULA SAVADATTI
AGE:38 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 1138
232. BASAVARAJ R MANGASULI
AGE:45 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 421
233. RAJU PATIL
AGE:51 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 214
234. RAVI PATIL
AGE:50 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
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DIST: BELAGAVI - 591304
S.I NO.: 215
235. SANTOSH SHIVANAGI
AGE:58 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 637
236. SUNEEL SHIVANAGI
AGE:61 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 635
237. VISHWAJEET SHIVANAGI
AGE:58 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.:636
238. SURYAKANT BABURAO CHAVAN
AGE:50 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 573
239. AKKASO SIDAGOUDA YALIGOUDA PATIL
AGE:60 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 1875
240. SADASHIV RAJU M HIREMATH
AGE:57 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 815
241. RAJASHREE AVINASH PATIL
AGE: OCC: AGRICULTURE & MEMBER
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R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 726
242. GOURISHANKAR N SHETTI
AGE:67 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 348
243. GURUSIDDAPPA SHETTI
AGE:68 OCC: AGRICULTURE & MEMBER
R/O:ATHANI , TQ: ATHANI
DIST: BELAGAVI - 591304
S.I NO.: 408
....PETITIONERS
(BY SRI. JAGADISH PATIL, AND
SRI. SAJID GOODWALA, ADVOCATES)
AND:
5. THE STATE OF KARNATAKA
REPRESENTED BY ITS SECRETARY
DEPARTMENT OF CO-OPERATION
MS BUILDING BENGALURU- 580001.
2. THE STATE CO- OPERATIVE ELECTION AUTHORITY
3RD FLOOR, A BLOCK SHANTI NAGAR,
T T M C BUILDING, BENGALURU - 560002
REPRESENTED BY ITS COMMISSIONER.
3. THE ELECTION OFFICER,
THE JOINT REGISTRAR OF CO-OPERATIVE
SOCIETIES, BELAGAVI
TAL. & DIST:BELAGAVI- 590001.
4. THE RETURNING OFFICER,
KRISHNA CO-OPERATIVE SUGAR FACTORY LTD.,
ATHANI, BELAGAVI,
AND THE ASSISTANT REGISTRAR
OF CO-OPERATIVE SOCIETIES
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ATHANI, TAL: ATHANI,
DIST: BELAGAVI- 590001.
5. KRISHNA CO-OPERATIVE SUGAR FACTORY LTD.,
ATHANI, BELAGAVI,
TAL. ATHANI, DIST: BELAGAVI- 591304
REP. BY ITS MANAGING DIRECTOR.
....RESPONDENTS
(BY SRI. RAMESH CHIGARI, AGA FOR R1, R3 & R4,
SMT. SANJANA S. MUDHOL, ADVOCATE FOR R5,
SRI. G.V. BHARAMAGOUDA, ADVOCATE FOR R2)
THIS WRIT PETITION IS FILED UNDER ARTICLE 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO A) ISSUE A
WRIT OF CERTIORARI QUASHING THE "D" CATEFGORY FINAL
INELIGIBLE VOTERS LIST ISSUED BY RESPONDENT NO.3 TO 5
VIDE ANNEXURE-C, IN SO FAR AS PETITIONERS ARE
CONCERNED IN THE ELECTION TO THE BOARD OF 5TH
RESPONDENT, IN THE INTEREST OF JUSTICE AND EQUITY;
B) ISSUE A WRIT OF MANDAMUS DIRECTING THE
RESPONDENTS NO.3 TO 5 TO INCLUDE THE NAMES OF THE
PETITIONERS IN THE FINAL ELIGIBLE VOTER LIST AND PERMIT
THE PETITIONERS TO CAST THEIR RESPECTIVE VOTE IN THE
ELECTION TO THE COMMITTEE OF THE MANAGEMENT OF THE
5TH RESPONDENT SCHEDULED TO BE HELD ON 26/10/2025 VIDE
ANNEXURE-A IN THE INTEREST OF JUSTICE AND EQUITY;
C) PASS SUCH OTHER ORDERS AS THIS HON'BLE COURT DEEMS
FIT IN THE FACTS AND CIRCUMSTANCES OF THE CASE,
INCLUDING COSTS, IN THE INTEREST OF JUSTICE AND EQUITY.
THIS PETITION, COMING ON FOR PRELIMINARY HEARING,
THIS DAY, ORDER WAS MADE THEREIN AS UNDER:
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ORAL ORDER
(PER: THE HON'BLE MR. JUSTICE M.NAGAPRASANNA)
1. Learned counsel appearing for the parties in unison
would submit that, the issue in the lis stands covered by
judgment rendered by Coordinate Bench of this Court in W.P.
No.8502/2022 C/w. W.P. No.8477/2022, disposed off on 7th June
2022. The Coordinate Bench of this Court held as follows:
"8. In the light of these rival submissions, the question for consideration is:
Whether these writ petitions must be disposed of directing the Returning Officer [the fourth respondent and sixth respondents in the respective petitions to announce the results of the elections held on 23.04.2022 including the votes cast by the petitioners.
9. The provisions of Rule 13-D (2-A) of the Rules read as hereunder:
(3) The Election Officer shall take steps for publication of voters list in the following manner, namely:-
(a) for publication of draft eligible electoral list, a list of defaulters, a list of members whose repayment falls due, before the election date clear fifty days;
(b) for calling objections, if any, calling upon the defaulter members to repay the amounts due to the co-operative societies on or before thirty clear days prior to the date of election;
(c) the scrutiny and verification of the voters list after payment by defaulters etc., clear twenty
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days before the ate of election.
(d) for publication of final eligible voters list before fifteen clear days prior to the date of election.
The underlining is by this Court.
10. These provisions do not leave any room for doubt that an excluded member, with the publication of the Draft Eligible Electoral List, must have an opportunity by way of an individual notice to file objections on exclusion from the Electoral List. It must be shown that the concerned Chief Executive has prepared and sent notice to the affected members. The Public Notice dated 8.11.20211 does not meet these requirements. In fact, it is admitted on behalf of the respondents that there are deficiencies in the preparation of the Final Electoral Roll after the publication of the Draft Eligible Electoral
This Public Notice reads as follows:
¸ÀAWÀzÀ ¨ÉʯÁ wzÀÄÝ¥Àr DzÉñÀ ¸ÀASÉå: r Dgï ªÉÊ: Dgï.J¸ï.Dgï.JA.J.©.¹.Dgï-16/2018- 19 ¢£ÁAPÀ 16.11.2018 gÀAvÉ ¸ÀºÀPÁgÀ ¸ÀAWÀUÀ¼À G¥À¤§AzsÀPÀgÀÄ, ªÀÄAqÀå f¯Éè, ªÀÄAqÀågÀªÀgÄÀ ¨ÉʯÁ wzÀÄݪÀrAiÀÄ£ÀÄß D£ÀÄªÉÆÃ¢¹ £ÉÆAzÁ¬Ä¹gÀÄvÁÛgÉ. CzÀgÀAvÉ '©' vÀgÀUÀw gÉÊvÀ ¸ÀzÀ¸ÀågÀ µÉÃj£À ªÀÄÄR¨É¯É gÀÆ.1000.00 UÀ¼ÀÄ ªÀÄvÀÄÛ µÉÃgÀÄ ±ÀÄ®ÌzÀ ¨Á§Ä gÀÆ.100.00 UÀ¼ÀÄ DVgÀÄvÀÛzÉ.
ªÀiÁ£Àå '©' vÀgÀUÀw ¸ÀzÀ¸ÀågÁzÀ vÀªÀÄä µÉÃgÀÄ ªÉƧ®UÀÄ gÀÆ.500.00UÀ¼ÀÄ EzÀÄÝ ¨ÁQ µÉÃgÀÄ ªÉƧ®UÀÄ gÀÆ.500.00UÀ¼ÀÄ PÀrªÉÄ EgÀÄvÀÛzÉ. EzÀgÀ eÉÆvÉUÉ ¨ÁQ EgÀĪÀ µÉÃgÀÄ ±ÀÄ®Ì gÀÆ.90.00UÀ¼ÄÀ ¸ÉÃj MlÄÖ gÀÆ590,00UÀ¼À£ÀÄß ¥ÁªÀw¸À®Ä ºÁUÀÆ ªÀiÁ£Àå '©' vÀgÀUÀw PÉ®ªÀÅ ¸ÀzÀ¸ÀågÀ µÉÃgÀÄ ªÉƧ®UÀÄ gÀÆ.100.00UÀ¼ÀÄ EzÀÄÝ. ¨ÁQ µÉÃgÀÄ ªÉƧ®UÀÄ gÀÆ900.00UÀ¼ÀÄ PÀrªÉÄ EgÀÄvÀÛzÉ. EzÀgÀ eÉÆvÉUÉ ¨ÁQ EgÀĪÀ µÉÃgÀÄ ¸ÀÄ®Ì gÀÆ 100.00UÀ¼ÀÄ ¸ÉÃj MlÄÖ gÀÆ 1000.00UÀ¼À£ÀÄß ¢£ÁAPÀ:11.12.2021 gÉÆ¼ÀUÉ ¸ÀAWÀPÌÉ ¥ÁªÀw¸ÀĪÀAvÉ F ªÀÄÆ®PÀ vÀªÀÄUÉ w½¹zÉ. ªÀÄÄAzÀĪÀjzÀÄ EzÀ®èzÉ PÀ£ÁðlPÀ ¸ÀºÀPÁgÀ ¸ÀAWÀUÀ¼À C¢ü¤AiÀÄ£ÀÄ 1959gÀ ¥ÀæPÀgÀt 20(2) (J4) ºÁUÀÆ (J5)gÀrAiÀİè£À CªÀPÁ±ÀUÀ¼ÀAvÉAiÀÄÆ CºÀðvÉAiÀÄÆ ºÉÆA¢gÀ¨ÉÃPÁVgÀÄvÀÛzÉ.
vÀ¦àzÀ°è ªÀÄÄAzÉ d£ÀªÀj 2022gÀ ªÀiÁºÉAiÀÄ°è £ÀqÉAiÀİgÀĪÀ DqÀ½vÀ ªÀÄAqÀ° ZÀÄ£ÁªÀuÉAiÀÄ°è ªÀÄvÀ ZÀ¯Á¬Ä¸À®Ä ºÁUÀÆ ¸Àà¢üð¸À®Ä CªÀPÁ±À«gÀĪÀÅ¢®è JA§ «µÀAiÀĪÀ£ÀÄß F ªÀÄÆ®PÀ vÀªÄÀ UÉ w½¸À¯ÁVzÉ.
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List, and the petitioners have not been issued with individual notices.
11. The Hon'ble Supreme Court in Shri Sant Sadguru Janardan Swami (Moingiri Maharaj) Sahakari Dugha Utpadak Sanstha and Another v. State of Maharashtra and Others supra has held as follows:
'7. A perusal of the Rules discloses that the preparation of provisional list of voters, filing of objection against the provisional list of voters, consideration of the objection by the Collector and finalising the list of voters, all occur in the Rules which cover the entire process of the election. The Rules framed for election of specified societies are complete code in itself providing for the entire process of election beginning from the stage of preparation of the provisional voters list, decision on the objection by the Collector, finalisation of electoral rolls, holding of election and declaration of result of the election. In view of the scheme of the Act and Rules, the preparation of voters' list must be held to be part of the election process for constituting managing committee of a specified society.
12. In view of our finding that preparation of the electoral roll is being an intermediate stage in the process of election of the managing committee of a specified society and the election process having been set in motion, it is well settled that the High Court should not stay the continuation of the election process even though there may be some alleged illegality or breach of rules while preparing the electoral roll. It is not disputed that the election in question has already been held and the result thereof has been stayed by an order of this Court, and once the result of the election is declared, it would be open to the
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appellant to challenge the election of returned candidate, if aggrieved, by means of an election petition before the election tribunal.'
12. It follows from this decision that the adjudication of all questions must be as provided under Section 70(2) of the Co-operative Societies Act2. However, in the present case the respondents admit that there are deficiencies in finalization of Final Electoral List. The petitioners are admittedly not issued with individual notice as required under the provisions of Rule13-D (2-A) of the Co-operative Societies Rules; the petitioners have now cast their votes in the elections on 23.04.2022; the petitioners are not given the opportunity to show cause against the allegations that they have created documents. The respondents, despite admitting deficiencies in finalisation of the Final Electoral List, want to invoke the rule of alternative remedy. This Court is of the considered view that, in the peculiarities of this case, the writ petitions should be disposed of with directions to the concerned respondent to announce results counting even the votes cast by the petitioners and with liberty to all the concerned to avail remedy under Section 70(2) of the Act
70. Disputes which may be referred to Registrar for decision.- (1) Notwithstanding anything contained in any law for the time being in force, if any dispute touching the constitution, management, or the business of a co-operative society arises,--
(a) xxxxxxxxx
(2). For the purposes of sub-section (1), the following shall be deemed to be disputes touching the constitution, management or the business of a co-operative society, namely:--
(a). XXXXXXXXXXX
(b). XXXXXXXXXXXXX
(c). any dispute arising in connection with the election of a President, Vice- president, Chairman, Vice-chairman, Secretary, Treasurer or Member of Committee of the society.
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if aggrieved by the results. If such remedy is availed raising a dispute, exclusion of votes of those petitioners who are guilty of fraud can also be considered based on the material that will be placed on record.
Therefore, writ petitions are disposed of calling upon the Returning Officer [the fourth respondent/sixth respondent in the respective petitions] to announce the result forthwith including the votes cast by the petitioners in both the petitions. All the contentions are left open for consideration in appropriate proceedings, if commenced."
2. Learned counsel would submit that, if the same order
is passed, it would suffice in this case also.
3. In that light, the writ petition is disposed calling upon
the respondent - Returning Officer to announce the result
forthwith including the votes cast by the petitioners. All the
contentions are left open for consideration in appropriate
proceedings, if commenced.
Sd/-
(M.NAGAPRASANNA) JUDGE
KGK
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