Karnataka High Court
Shashikumar K vs Shimoga Zilla Banjara Sangha (R) on 25 October, 2025
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NC: 2025:KHC:42348-DB
WA No. 1746 of 2024
HC-KAR
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 25TH DAY OF OCTOBER, 2025
PRESENT
THE HON'BLE MR. VIBHU BAKHRU, CHIEF JUSTICE
AND
THE HON'BLE MR. JUSTICE C.M. POONACHA
WRIT APPEAL NO. 1746 OF 2024 (GM-KSR)
BETWEEN:
1. SHASHIKUMAR K
AGED ABOUT 52 YEARS
S/O KASNA NAIK
LIFE MEMBER OF SHIMOGA ZILLA BANJRA SANGHA (R)
PRESENTLY RESIDING AT
HOLEBENAVALLI DODDATHANDA
HOLEBENAVALLI POST
SHIMOGA DISTRICT.
...APPELLANT
Digitally signed
(BY SRI MANJUNATHA NAIK N.R., ADVOCATE)
by
PRABHAKAR AND:
SWETHA
KRISHNAN
Location: High 1. SHIMOGA ZILLA BANJARA SANGHA (R)
Court of
Karnataka BALRAJ URS ROAD
SHIMOGA 577201
REGISTRATION No. 20/1977-78
REP BY ITS SECRETARY
ANAND K KRISHNA NAIK
AGED ABOUT 37 YEARS.
2. K B ASHOK ANIK
S/O BHEEMA NAIK
AGED ABOUT 54 YEARS
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WA No. 1746 of 2024
HC-KAR
THE PRESIDENT OF
SHIVAMOGA ZILLA BANJARA SANGHA (R)
BALRAJ URS RAOD
SHIVAMOGA - 577 201
RESIDING AT NO.49
LBS NAGAR
SHIVAMOGA - 577 201.
3. ERA NAIK
S/O DAKYA NAIK
AGED ABOUT 60 YEARS
BILAKI THANDA
SHIKARIPURA TALUK
SHIVAMOGGA - 577 201.
4. SHOBYA NAIK
S/O CHANDYA NAIK
AGED ABOUT 52 YEARS
RESIDING AT TAAREKATTE
HIRIYURU POST
BHADRAVATI TALUK
SHIVAMOGGA DISTRICT - 577 301.
5. G KUMAR
S/O KALYA NAIK
AGED ABOUT 45 YEARS
RESIDING AT HOLEGANGOORU
D B HALLI BHADRAVATI TALUK
SHIVAMOGGA DISTRICT - 577 301.
6. BASAVARAJA NAIK
S/O THAVARAYA NAIK
AGED ABOUT 52 YEARS
RESIDING AT DODDAJOGIHALLI VILLAGE
CHIKKAJOGIHALLI POST
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WA No. 1746 of 2024
HC-KAR
SHIKARIPURA TALUK
SHIVAMOGGA DISTRICT - 577 301.
7. VASUDEV NAIK
S/O VALYA NAIK
AGED ABOUT 48 YEARS
RESIDING AT KUNCHENAHALLI
POST/VILLAGE
SHIVAMOGGA TALUK/
DISTRICT- 577 301.
8. KUMAR NAIK
S/O LACHMA NAIK
AGED ABOUT 58 YEARS
RESIDING AT NARAYANAUPURA THANDA
SAVALANGA POST
SHIVAMOGGA TALUK/
DISTRICT - 577 301.
9. SHEKAR NAIK
S/O DAVUJYA NAIK
AGED ABOUT 56 YEARS
RESIDING AT HOLEBENAHALLI DODDA THANDA
HOLEBENAHALLI POST
SHIVAMOGGA TALUK/
DISTRICT - 577 301.
10. JAYAY NAIK
S/O BHAJYA NAIK
AGED ABOUT 50 YEARS
SADASHIVAPURA THANDA
BEGUR POST
SHIKARIPURA TALUK
SHIVAMOGGA DISTRICT - 577 301.
11. R.C. NAIK
S/O RAMA NAIK
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WA No. 1746 of 2024
HC-KAR
AGED ABOUT 55 YEARS
ROAD BESIDE ARCHANA CLINIC
MALAVAGOPPA
SHIVAMOGGA TALUK/
DISTRICT - 577 301.
12. R JAGADISH
S/O RAMA NAIK
AGED ABOUT 49 YEARS
DIRECTOR BANJARA SANGHA
RESIDING AT BELALAKATTE
HANASWADI POST
SHIVAMOGA TALUK
AND DISTRICT - 577 201.
13. MOTI NAIK
S/O VAACHYA NAIK
AGED ABOUT 49 YEARS
RESIDING AT HUTTA COLONY
ANTARAGHATTAMMA TEMPLE
BHADRAVATYI TALUK
SHIVAMOGGA DISTRICT - 577 301.
14. HALESH NAIK
S/O POMYA NAIK
AGED ABOUT 60 YEARS
RESIDING AT NAGATIGBELAGALU THANDA
BHADRAVATI TALUK
SHIVAMOGGA - 577 201.
15. M.Y. NANYANAIK
S/O VANKYA NAIK
AGED ABOUT 62 YEARS
RESIDING AT MANDENKOPAP
MATTUR POST
SHIVAMOGGA TALUK/
DISTRICT - 577 301.
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WA No. 1746 of 2024
HC-KAR
16. BHOJYA NAIK
S/O POMYA NAIK
AGED ABOUT 52 YEARS
RESIDING AT NARAYANAPURA THANDA
SAVALANGA POST
SHIVAMOGGA TALUK/
DISTRICT - 577 301.
17. NAGARAJA NAIK
S/O NANDYA NAIK
AGED ABOUT 54 YEARS
RESIDING AT ANJANAPURA VILLAGE/POST
SHIKARIPURA TALUK
SHIVAMOGGA DISTRICT - 577 301.
18. K.J. NAGESH NAIK
S/O JEMLA NAIK
AGED ABOUT 47 YEARS
RESIDING AT KUNCHENAHALLIL VILLAGE/POST
SHIVAMOGGA TALUK/DISTRICT - 577 201.
19. ANAND K
S/O KRISHNA NAIK
AGED ABOUT 37 YEARS
DIRECTOR AND SECRETARY SHIMOGA ZILLA
BANJARA SANGHA (R)
BALRAJ URS ROAD
SHIMOGA - 577 201.
20. THE UNDER SECRETARY - 3
DEPT. OF CO-OPEARTION
THE STATE OF KARNATAKA
VIDHANA SOUDHA
BANGALORE - 560 001.
21. THE REGISTRAR CO-OPERATIVE SOCIETIES
OFFICE AT ALI ASKAR ROAD
BANGALROE - 560 001.
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HC-KAR
22. THE REGISTRAR OF SOCIETIES AND
DEPUTY REGISTER OF CO-OPERATIVE SOCIETIES
SHIMOGA DISTRICT
SHIMOGA - 577 201.
23. THE ENQUIRY OFFICER /SALE OFFICER
ASSISTANT REGISTRAR OF COOPERATIVE SOCIETIES
SHIMOGA SUB-DIVISION
SHIMOGA DISTRICT - 577 201.
24. THE TAHASILDHAR
SHIMOGA TALUK - 577 201
SHIMOGA DISTRICT.
...RESPONDENTS
(BY SMT. NAMITHA MAHESH, AGA FOR R-20 TO R-24)
THIS WRIT APPEAL FILED UNDER SECTION 4 OF THE
KARNATAKA HIGH COURT ACT, 1961 READ WITH RULES 26
AND 27 OF THE WRIT PROCEEDINGS RULES, 1977 AS
AMENDED AND PRAYING TO SET ASIDE THE INTERIM
ORDER DATED 29TH OCTOBER, 2024 PASSED LEARNED
SINGLE JUDGE OF THIS HON'BLE COURT IN WRIT PETITION
No. 29184/2024 (GM-KSR) & ETC.
THIS APPEAL, COMING ON FOR ORDERS, THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:
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NC: 2025:KHC:42348-DB
WA No. 1746 of 2024
HC-KAR
CORAM: HON'BLE MR. VIBHU BAKHRU, CHIEF JUSTICE
and
HON'BLE MR. JUSTICE C.M. POONACHA
ORAL JUDGMENT
(PER: HON'BLE MR. VIBHU BAKHRU, CHIEF JUSTICE)
1. The appellant has filed the present appeal impugning an
interim order dated 29.10.2024 passed by the learned Single Judge
in W.P.No.29184/2024 (GM-KSR), whereby the interim order
prayed in the said petition was granted till the next date of hearing
which was fixed on 22.11.2024.
2. The said order is being extended from time to time by various
orders. The order sheets which have been downloaded from the
website of this Court indicates that the said writ petition is now
listed on 31.10.2025.
3. Although the appellant claims that he has filed applications
for impleadment and vacation of the impugned order, the order
sheets do not indicate that any such applications were in fact
moved.
NC: 2025:KHC:42348-DB
HC-KAR
4. In view of the above, we do not consider it apposite to
interfere with the interim order at this stage.
5. The appeal is accordingly, disposed of.
6. It is needless to state that the rights of the appellant to move
the application before the learned Single Judge are reserved.
7. Pending applications stand disposed of.
Sd/-
(VIBHU BAKHRU)
CHIEF JUSTICE
Sd/-
(C.M. POONACHA)
JUDGE
KPS
