Kuppaswamy vs Smt Krishnaveni
2025 Latest Caselaw 9254 Kant

Karnataka High Court

Kuppaswamy vs Smt Krishnaveni on 16 October, 2025

Author: H.P.Sandesh

Bench: H.P.Sandesh

                                                -1-
                                                          NC: 2025:KHC:41106
                                                        RSA No. 1610 of 2025


                   HC-KAR




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                          DATED THIS THE 16TH DAY OF OCTOBER, 2025

                                            BEFORE

                            THE HON'BLE MR. JUSTICE H.P.SANDESH

                   REGULAR SECOND APPEAL NO.1610 OF 2025 (PAR/DEC)

                   BETWEEN:

                         KUPPASWAMY,
                         DEAD BY HIS LRS,
                         LR'S ALREADY ON RECORS.

                         SMT. KANAMMA,
                         DEAD BY LRS.

                   1.    SMT. SHARADAMMA,
                         W/O VEERSWAMY,
                         AGED ABOUT 70 YEARS,
                         RESIDING NEAR RAMADEVARAJU TEMPLE,
                         NANGALI VILLAGE,
                         MULBAGAL TALUK-563132.

Digitally signed   2.    SMT. SAROJAMMA,
by DEVIKA M
                         W/O SUNDARAMURTHY,
Location: HIGH
COURT OF                 D/O LATE KUPPASWAMY,
KARNATAKA                AGED ABOUT 70 YEARS,
                         R/O DOOR NO.14712,
                         MARIYAPPA PALYA,
                         4TH MAIN, 3RD CROSS,
                         NEAR SUBRAMANYASWAMY TEMPLE,
                         BENGALURU-560056.

                   3.    SRI. N.K. NAGARAJ,
                         S/O LATE KUPPASWAMY,
                         AGED ABOUT 60 YEARS,
                         AGRICULTURIST,
                         R/AT NAGALI VILLAGE,
                             -2-
                                       NC: 2025:KHC:41106
                                     RSA No. 1610 of 2025


HC-KAR




     BYRAKUR HOBLI,
     MULBAGAL TALUK-563132.
                                            ...APPELLANTS

         (BY SRI. THILAK ITTANGUR B.N., ADVOCATE)

AND:

1.   SMT. KRISHNAVENI,
     D/O LATE GOPALAPPA,
     AGED ABOUT 72 YEARS,
     AGRICULTURIST,
     R/AT DHARABENDRE ROAD,
     NANGALI VILLAGE AND POST,
     BYRAKUR HOBLI,
     MULBAGAL TALUK-563132.

2.   SRI. G. SHIVA,
     S/O LATE GOPALAPPA,
     AGED ABOUT 49 YEARS,
     AGRICULTURIST.

3.   SMT. G. NAGALAKSHMI,
     D/O LATE GOPALAPPA,
     AGED ABOUT 40 YEARS,
     AGRICULTURIST,
     R/O TANK ROAD,
     DOOR NO.332, BANGARPET,
     KOLAR DISTRICT-563114.

4.   SMT. PARVATHAMMA,
     S/O LATE GOPALAPPA,
     W/O GOVINDARAJU,
     AGED ABOUT 37 YEARS,
     AGRICULTURIST.

5.   LAND ACQUISITION OFFICER,
     NATIONAL HIGHWAY-75,
     KOLAR SUB-DIVISION,
     3RD MAIN ROAD,
     PALASANDRA LAYOUT,
     KOLAR -563101.
                                          ...RESPONDENTS
                               -3-
                                            NC: 2025:KHC:41106
                                         RSA No. 1610 of 2025


HC-KAR




      THIS RSA IS FILED UNDER SECTION 100 OF CPC,
AGAINST THE JUDGMENT AND DECREE DATED 18.09.2025
PASSED IN R.A.NO.22/2019 ON THE FILE OF SENIOR CIVIL
JUDGE AND JMFC, MULBAGAL, ALLOWING THE APPEAL AND
SETTING ASIDE THE JUDGMENT AND DECREE DATED
17.06.2019 PASSED ON IA NO.5 IN O.S.NO.365/2014 ON THE
FILE OF ADDITIONAL CIVIL JUDGE AND JMFC, MULBAGAL.

    THIS APPEAL COMING ON FOR ORDERS THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:

CORAM:     HON'BLE MR. JUSTICE H.P.SANDESH

                         ORAL JUDGMENT

The learned counsel for the appellants has filed a memo

seeking permission of this Court to convert this Regular Second

Appeal into Miscellaneous Second Appeal.

2. In view of the memo, the learned counsel for the

appellants is permitted to convert this Regular Second Appeal

into Miscellaneous Second Appeal. For statistical purpose, this

Regular Second Appeal stands disposed of.

Sd/-

(H.P.SANDESH) JUDGE

MD