Shri Sudhir S/O Vilas Waigande vs Shri Babu S/O Janu Nikam
2025 Latest Caselaw 9217 Kant

Karnataka High Court

Shri Sudhir S/O Vilas Waigande vs Shri Babu S/O Janu Nikam on 15 October, 2025

Author: S G Pandit

Bench: S G Pandit

                                                        -1-
                                                              NC: 2025:KHC-D:13867-DB
                                                              MFA No. 103868 of 2023


                             HC-KAR




                            IN THE HIGH COURT OF KARNATAKA,AT DHARWAD

                              DATED THIS THE 15TH DAY OF OCTOBER, 2025

                                                PRESENT

                                  THE HON'BLE MR. JUSTICE S G PANDIT
                                                  AND
                                 THE HON'BLE MRS JUSTICE GEETHA K.B.

                        MISCELLANEOUS FIRST APPEAL NO. 103868 OF 2023 (MV-D)

                            BETWEEN:

                            1.   SHRI SUDHIR S/O. VILAS WAIGANDE
                                 AGE: 50 YEARS, OCC. AGRICUTLURE
                                 R/O. PIMPALGAON, TQ. KAGAL,
                                 DIST. KOLHAPUR
                                 MAHARASHTRA STATE-422209.

                            2.   SMT. SUNANDA W/O. RAJENDRA KACHARE
                                 AGE: 53 YEARS, OCC. HOUSEHOLD WORK
                                 R/O. HERLE, TQ. HATKANAGALE,
                                 DIST. KOLHAPUR,
                                 MAHARASHTRA STATE-416118.
           Digitally
           signed by
           BHARATHI H
           M
                            3.   SHRI MAHENDRA @ MAHESH
BHARATHI
HM
           Location:
           HIGH COURT
           OF
                                 S/O. RAJENDRA KACHARE
                                 AGE: 33 YEARS, OCC. AGRICULTURE
           KARNATAKA
           DHARWAD
           BENCH
           Date:
           2025.10.18
           12:17:19
           +0530
                                 R/O. HERLE, TQ. HATKANAGALE, DIST. KOLHAPUR,
                                 MAHARASHTRA STATE-416118.

                            4.   SHRI CHETAN S/O. RAJENDRA KACHARE
                                 AGE: 29 YEARS, OCC. AGRICULTURE
                                 R/O. HERLE, TQ. HATKANAGALE, DIST. KOLHAPUR,
                                 MAHARASHTRA STATE-416118.

                                 BY GPA HOLDER
                                 SHRI SANDIP S/O. VILAS PATIL
                                 AGE: 34 YEARS, OCC. AGRICULTURE AND
                            -2-
                                     NC: 2025:KHC-D:13867-DB
                                     MFA No. 103868 of 2023


HC-KAR




     POULTRY FARM
     R/O. HALSAWADE, TQ. KAVEER,
     DIST. KOLHAPUR, MAHARASHTRA STATE.
                                                ...APPELLANTS
(BY SRI. RAMESH I. ZIRALI, ADVOCATE)

AND:

1.   SHRI BABU S/O. JANU NIKAM
     AGE: 64 YEARS, OCC. COOLIE
     R/O. GAJABARWADI, TQ. CHIKODI, DIST. BELAGAVI
     NOW RESIDING AT: SAI NAGAR, KANGRALLI KH,
     TQ AND DIST. BELAGAVI-591307.

2.   SMT. MALUBAI S/O. BABU NIKAM
     AGE: 57 YEARS, OCC. HOUSEHOLD
     R/O. GAJABARWADI, TQ. CHIKODI, DIST. BELAGAVI
     NOW RESIDING AT SAI NAGAR, KANGRALLI KH,
     TQ AND DIST. BELAGAVI-591307.
                                           ...RESPONDENTS

       THIS MFA IS FILED UNDER SECTION 173(1) OF MOTOR
VEHICLE ACT, 1988, PRAYING TO SET ASIDE THE JUDGMENT
AND AWARD DATED 03.07.2023 PASSED IN MVC NO.97/2021
ON THE FILE OF THE IV ADDITIONAL DISTRICT JUDGE AND
MOTOR     ACCIDENT   CLAIMS      TRIBUNAL-V,   BELAGAVI,   BY
ALLOWING THE APPEAL BY DISMISSING THE CLAIM PETITION,
IN THE INTEREST OF JUSTICE AND EQUITY.


       THIS APPEAL, COMING ON FOR ADMISSION, THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:


CORAM:    THE HON'BLE MR. JUSTICE S G PANDIT
           AND
           THE HON'BLE MRS JUSTICE GEETHA K.B.
                             -3-
                                   NC: 2025:KHC-D:13867-DB
                                   MFA No. 103868 of 2023


HC-KAR




                     ORAL JUDGMENT

(PER: THE HON'BLE MR. JUSTICE S G PANDIT)

Memo dated 15.10.2025 is filed by the learned counsel

for the appellants seeking leave to withdraw the appeal.

Memo is placed on record. Appeal stands dismissed as

withdrawn.

Pending applications disposed of.

Sd/-

(S G PANDIT) JUDGE

Sd/-

(GEETHA K.B.) JUDGE

Vmb/cmu