Citation : 2025 Latest Caselaw 9180 Kant
Judgement Date : 15 October, 2025
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NC: 2025:KHC-D:13869
RSA No. 100742 of 2019
C/W RSA No. 100770 of 2019
HC-KAR
IN THE HIGH COURT OF KARNATAKA,AT DHARWAD
DATED THIS THE 15TH DAY OF OCTOBER, 2025
BEFORE
THE HON'BLE MR. JUSTICE C M JOSHI
REGULAR SECOND APPEAL NO. 100742 OF 2019 (DEC/INJ-)
C/W
REGULAR SECOND APPEAL NO. 100770 OF 2019
IN RSA100742/2019:
BETWEEN:
BALAPPA BASAVANTAPPA KAKKALI,
AGE: 79 YEARS, OCC. AGRICULTURE,
R/O. NINGAPUR, TQ. GOKAK-590002.
...APPELLANT
(BY SRI. MALLIKARJUNSWAMY B. HIREMATH, ADVOCATE)
AND:
Digitally
signed by
YASHAVANT
1. BASAVARAJ S/O. SHANKAR KALAHATTI,
YASHAVANT NARAYANKAR
NARAYANKAR Date: AGE: 44 YEARS, OCC. AGRICULTURE,
2025.10.17
11:06:15
+0530
R/O. NEGINAHAL, TQ. HUKERI,
DIST. BELAGAVI-590002.
2. SMT. SHANTAWWA
W/O. SHIVANINGAPPA NINGAPURI,
AGE: 67 YEARS,
OCC. HOUSEHOLD WORK,
R/O. AVARGOL, TQ. HUKERI,
DIST. BELAGAVI-590002.
3. KUMARI. NEELAVVA
D/O. SHIVANINGAPPA NINGAPURI,
AGE: 32 YEARS, OCC. NIL,
R/O. AVARGOL, TQ. HUKERI,
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NC: 2025:KHC-D:13869
RSA No. 100742 of 2019
C/W RSA No. 100770 of 2019
HC-KAR
DIST. BELAGAVI-590002.
4. SHIVANAND S/O. SHIVANINGAPPA NINGAPURI,
AGE: 30 YEARS, OCC. AGRICULTURE,
R/O. AVARGOL, TQ. HUKERI,
DIST. BELAGAVI-590002.
5. KUMARI. RASMITA
D/O. SHIVANINGAPPA NINGAPURI,
AGE: 27 YEARS, OCC. NIL,
R/O. AVARGOL, TQ. HUKERI,
DIST. BELAGAVI-590002.
6. SIDDAPPA S/O. BASAVANNI NINGAPURI,
AGE: 32 YEARS, OCC. AGRICULTURE,
R/O. AVARGOL, TQ. HUKERI,
DIST. BELAGAVI-590002.
7. RAMESH BASAVANNI NINGAPURI,
AGE: 31 YEARS,
OCC. AGRICULTURE,
R/O. AVARGOL, TQ. HUKERI,
DIST. BELAGAVI-590002.
8. NAGARAJ BASAVANNI NINGAPURI,
SINCE DECEASED BY HIS LRS.,
8A. SMT. SHIVAVVA
W/O. BASAVANNI NINGAPURI,
(MOTHER OF DECEASED RESPONDENT NO.8)
AGED 62 YEARS,
OCC.HOUSEHOLD AND AGRICULTURE,
R/O. KOTABAGI ROAD, AVARGOL,
TQ. HUKERI, DIST. BELAGAVI-590002.
9. GURAPPA BASAVANNI NINGAPURI,
AGED 29 YEARS,
OCC. AGRICULTURE,
R/O. AVARGOL, TQ. HUKERI,
DIST. BELAGAVI-590002.
10. SMT. RATNAWWA W/O. GHULAPPA KAKKALI
@ NINGAPURI, AGE: 78 YEARS,
OCC. AGRICULTURE, R/O. KEMMANAKOL,
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NC: 2025:KHC-D:13869
RSA No. 100742 of 2019
C/W RSA No. 100770 of 2019
HC-KAR
TQ. GOKAK, NOW AT AVARGOL,
TQ. HUKKERI, DIST. BELAGAVI-590002.
11. MALLAPPA S/O. GHULAPPA KAKKALI @ NINGAPURI,
AGE: 42 YEARS, OCC. AGRICULTURE,
R/O. KEMMANAKOL, TQ. GOKAK.
NOW AT AVARGOL,
TQ. HUKKERI, DIST. BELAGAVI-590002.
12. SADASHIV S/O. GHULAPPA KAKKALI @ NINGAPURI,
AGE: 48 YEARS, OCC. AGRICULTURE,
R/O. KEMMANAKOL, TQ. GOKAK,
NOW AT AVARGOL,
TQ. HUKKERI, DIST. BELAGAVI-590002.
13. SMT. BASAVVA SHANKAR KURBET,
AGE: 43 YEARS,
OCC. AGRICULTURE AND HOUSEHOLD WORK,
R/O. MELAMATTI, TQ. GOKAK,
DIST. BELAGAVI-590002.
14. SMT. LIMBEVVA W/O. BASAVANT KAKKALI
@ NINGAPURI, AGE: 39 YEARS,
OCC. AGRICULTURE AND HOUSEHOLD WORK,
R/O. KEMMANAKOL,
TQ. GOKAK NOW AT AVARGOL,
TQ. HUKKERI, DIST. BELAGAVI-590002.
15. KUMARI SHILPA
D/O. BASAVANT KAKKALI @ NINGAPURI,
AGE: 22 YEARS, OCC. STUDENT,
R/O. KEMMANAKOL, TQ. GOKAK,
NOW AT AVARAGOL, TQ. HUKKERI,
DIST. BELAGAVI-590002.
16. BASAPPA BHIMAPPA HALANNAVAR,
AGE: 45 YEARS, OCC. DRIVER,
R/O. BETAGERI, TQ. GOKAK
NOW AT GOKAK KSRTC,
GOKAK, DIST. BELAGAVI-590002..
...RESPONDENTS
(BY SRI. C.S SHETTAR AND
SMT. KAVYA C. SHETTAR, ADVOCATE FOR C/R1)
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NC: 2025:KHC-D:13869
RSA No. 100742 of 2019
C/W RSA No. 100770 of 2019
HC-KAR
THIS RSA IS FILED UNDER SECTION 100 OF CPC, PRAYING TO
SET ASIDE THE JUDGMENT AND DECREE DATED 19.09.2019 PASSED
BY THE XII ADDL. DISTRICT AND SESSIONS JUDGE, BELAGAVI
SITTING AT GOKAK IN R.A.NO.126/2017 AND JUDGMENT AND
DECREE DATED 31.03.2017 PASSED BY PRL. SENIOR CIVIL JUDGE,
GOKAK IN O.S.NO.123/2010 AND CONSEQUENTLY DECREE THE SUIT
AND ETC.
IN RSA100770/2019:
BETWEEN:
BALAPPA BASAVANTAPPA KAKKALI,
AGE: 79 YEARS, OCC. AGRICULTURE,
R/O. NINGAPUR, TQ. GOKAK
...APPELLANT
(BY SRI. MALLIKARJUNSWAMY B HIREMATH, ADVOCATE)
AND:
1. SRI. SHIVALINGAPPA S/O. GURAPPA
(SHOWN AS GURUAPPA) NINGAPURI,
1A. SMT. SHANTAWWA
W/O. SHIVANINGAPPA NINGAPURI,
AGE: 67 YEARS, OCC. HOUSEHOLD WORK,
R/O. AVARGOL, TQ. HUKKERI.
1B. KUMARI NEELAVVA
D/O. SHIVALINGAPPA NINGAPURI,
AGE: 32 YEARS, OCC. NIL,
R/O. AVARGOL, TQ. HUKKERI.
1C. SHIVANAND S/O. SHIVANINGAPPA NINGAPURI,
AGE: 30 YEARS, OCC. AGRICULTURE,
R/O. AVARGOL, TQ. HUKKERI.
1D. KUMARI RASHMITA
D/O. SHIVANINGAPPA NINGAPURI,
AGE: 27 YEARS, OCC. NIL,
R/O. AVARGOL, TQ. HUKKERI.
2. SIDDAPPA
S/O. BASAVANNI NINGAPURI,
AGE: 32 YEARS, OCC. AGRICULTURE,
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NC: 2025:KHC-D:13869
RSA No. 100742 of 2019
C/W RSA No. 100770 of 2019
HC-KAR
R/O. AVARGOL, TQ. HUKKERI.
3. RAMESH BASAVANNI NINGAPURI
AGE: 31 YEARS, OCC. AGRICULTURE,
R/O. AVARGOL, TQ. HUKKERI.
4. NAGARAJ BASAVANNI NINGAPURI
SINCE DECEASED BY HIS LRS.,
4A. SMT. SHIVAVVA W/O. BASAVANNI NINGAPURI,
(MOTHER OF DECEASED RESPONDENT NO.8)
AGE: 62 YEARS,
OCC. HOUSEHOLD AND AGRICULTURE,
R/O. KOTABAGI ROAD, AVARAGOL,
TALUK: HUKKERI.
5 GURAPPA BASAVANNI NINGAPURI
AGE: 29 YEARS, OCC. AGRICULTURE,
R/O. AVARAGOL, TALUK: HUKKERI.
6. SMT. RATMNAWWA (SIC RATNAVVA)
W/O. GHULAPPA
(WRONGLY SHOWN AS GOOLAPPA)
KAKKALI @ NINGAPURI
AGE: 78 YEARS, OCC. AGRICULTURE,
R/O.: KEMMANAKOL, TALUK: GOKAK,
NOW AT AVARGOL, TALUK: HUKKERI.
7. MALLAPPA
S/O. GHULAPPA
(WRONGLY SHOWN AS GOOLAPPA)
KAKKALI @ NINGAPURI, AGE: 42 YEARS,
OCC. AGRICULTURE, R/O. KEMMANAKOL,
TALUK: GOKAK, NOW AT AVARGOL,
TALUK: HUKKERI.
8. SADASHIV S/O. GHULAPPA
(WRONGLY SHOWN AS GOOLAPPA)
KAKKALI @ NINGAPURI
AGE: 48 YEARS, OCC. AGRICULTURE,
R/O.: KEMMANAKOL, TALUK: GOKAK
NOW AT AVARGOL, TALUK: HUKKERI.
9. SMT. BASAVVA SHANKAR KURBET
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NC: 2025:KHC-D:13869
RSA No. 100742 of 2019
C/W RSA No. 100770 of 2019
HC-KAR
AGE: 34 YEARS,
OCC. AGRICULTURE AND HOUSEHOLD WORK,
R/O. MELAMATTI, TALUK: GOKAK
10. SMT. LIMBEVVA
W/O. BASAVANT KAKKALI @ NINGAPURI,
AGE: 39 YEARS,
OCC. AGRICULTURE AND HOUSEHOLD WORK,
R/O.: KEMMANAKOL, TALUK: GOKAK
NOW AT AVARGOL, TQ. HUKKERI.
11. KUMARI SHILPA
D/O. BASAVANT KAKKALI @ NINGAPURI,
AGE: 22 YEARS, OCC. STUDENT,
R/O.: KEMMANAKOL, TALUK: GOKAK.
12. BASAVARAJ S/O. SHANKAR KALAHATTI,
AGE: 44 YEARS, OCC. AGRICULTURE,
R/O.: NEGINAHAL, TALUK: HUKKERI.
13. BASAPPA BHIMAPPA HALANNAVAR
AGE: 45 YEARS, OCC. AGRICULTURE,
R/O.: BETAGERI, TQ. GOKAK,
NOW AT GOKAK KSRTC, GOKAK.
...RESPONDENTS
(BY SRI. C.S. SHETTAR, ADVOCATE FOR C/R14)
THIS RSA IS FILED UNDER SECTION 100 OF CPC, PRAUING TO
SET ASIDE THE JUDGEMENT AND DECREE DATED 19.09.2019 PASSED
BY THE XII ADDITIONAL DISTRICT AND SESSIONS JUDGE, BELAGAVI,
SITTING AT GOKAK, IN R.A.NO.140/2017 AND CONSEQUENTLY
DECREE THE SUIT IN O.S. NO.123/2010 BY MODIFYING THE
JUDGMENT AND DECREE DATED 31.03.2017 PASSED BY PRINCIPAL
SENIOR CIVIL JUDGE, GOKAK.
THESE APPEALS, COMING ON FOR ORDERS THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:
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NC: 2025:KHC-D:13869
RSA No. 100742 of 2019
C/W RSA No. 100770 of 2019
HC-KAR
ORAL JUDGMENT
(PER: THE HON'BLE MR. JUSTICE C M JOSHI)
Learned counsel appearing for the appellants has filed
memos, which reads as below:
"MEMO FOR WITHDRAWAL
"The undersigned respectfully submits that the appellant had filed the present appeal challenging the Judgement and Decree dated 19.09.2019 passed by the XII Addl District and Session Judge Belagavi sitting at Gokak in R.A.No.126/2017 wherein the appeal was allowed by setting aside the Judgment and Decree passed in O.S.No.123/2010 dated 31.03.2017 passed by the Principal Senior Civil Judge., Gokak. Now due the intervention of the elders the dispute between the appellant and the respondents has been settled out of court. Hence appellant prays this Hon'ble High Court to kindly permit to withdraw the present appeal in view of the settlement arraigned between them."
"MEMO FOR WITHDRAWAL
"The undersigned respectfully submits that the appellant had filed the present appeal challenging the Judgement and Decree dated 19.09.2019 passed by the XII Addl District and Session Judge Belagavi sitting at Gokak in R.A.No.140/2017 wherein the appeal filed by the appellant was dismissed. Now due the intervention of the elders the dispute between the appellant and the respondents has been settled out of court. Hence appellant prays this Hon'ble High Court to kindly permit to
NC: 2025:KHC-D:13869
HC-KAR
withdraw the present appeal in view of the settlement arraigned between them."
2. Hence, both the appeals are dismissed as withdrawn.
SD/-
(C M JOSHI) JUDGE
SSP CT:PA
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