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M/S Vistas Investment Pvt Ltd vs M/S Transys Global Forwarding Pvt
2025 Latest Caselaw 8947 Kant

Citation : 2025 Latest Caselaw 8947 Kant
Judgement Date : 8 October, 2025

Karnataka High Court

M/S Vistas Investment Pvt Ltd vs M/S Transys Global Forwarding Pvt on 8 October, 2025

                                           -1-
                                                   NC: 2025:KHC:39664-DB
                                                  COMAP No. 465 of 2025


                HC-KAR




                    IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                         DATED THIS THE 8TH DAY OF OCTOBER, 2025

                                        PRESENT
                     THE HON'BLE MR. VIBHU BAKHRU, CHIEF JUSTICE
                                          AND
                         THE HON'BLE MR. JUSTICE C.M. POONACHA
                           COMMERCIAL APPEAL NO. 465 OF 2025

               BETWEEN:

               M/S VISTAS INVESTMENT PVT., LTD.
               HAVING ITS REGISTERED ADDRESS AT
               No. 41, 2ND CROSS, 8TH A MAIN,
               4TH BLOCK, KORAMANGALA,
               BENGALURU 560034, INDIA
               REPRESENTED BY SRI. JAGDHISH CHANDER PANDEY

                                                           ...APPELLANT

Digitally      (BY Ms. HARSHITHA R ADVOCATE FOR
signed by          SRI. SHREYAS JAYASIMHA, ADVOCATE)
NIRMALA
DEVI
Location:
High Court     AND:
of Karnataka
               1.   M/S TRANSYS GLOBAL FORWARDING PVT.,
                    THROUGH ITS AUTHORIZED REPRESENTATIVE,
                    MR GIRISH V,
                    HAVING REGISTERED ADDRESS AT
                    No. 202, 2ND FLOOR,
                    1ST AA CROSS, 2ND MAIN ROAD,
                    EAST OF NGEF LAYOUT,
                    KASTURINAGAR, BENGALURU
                    KARNATAKA 560043
                             -2-
                                       NC: 2025:KHC:39664-DB
                                      COMAP No. 465 of 2025


 HC-KAR




2.   DABBALA SUKADA REDDY
     DIRECTOR,
     VISTAS INVESTMENT PVT. LTD.,
     No. 41, 2ND CROSS, 8TH A MAIN,
     4TH BLOCK, KORAMANGALA,
     BENGALURU 560034, INDIA

3.   PRIANKA REDDY DEVGAN
     DIRECTOR,
     M/s. VISTAS INVESTMENT PVT LTD.,
     No. 41, 2ND CROSS, 8TH A MAIN,
     4TH BLOCK, KORAMANGALA,
     BENGALURU 560034, INDIA
                                           ...RESPONDENTS

      THIS COMMERCIAL APPEAL IS FILED UNDER SECTION
13 (1) OF THE COMMERCIAL COURTS ACT, 2015 PRAYING TO
ALLOW THE PRESENT COMMERCIAL APPEAL AND SET
ASIDE THE ORDER DATED 25.06.2025 ON IA NO.3 PASSED BY
THE HONBLE LXXXIX ADDITIONAL CITY CIVIL AND SESSIONS
JUDGE (COMMERCIAL COURT), BENGALURU (CCH-90) IN
COM. OS NO.1408/2023 (ANNEXURE - A) AND ETC.

      THIS APPEAL, COMING ON FOR ORDERS, THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:

CORAM: HON'BLE MR. VIBHU BAKHRU, CHIEF JUSTICE
       and
       HON'BLE MR. JUSTICE C.M. POONACHA
                                -3-
                                          NC: 2025:KHC:39664-DB
                                         COMAP No. 465 of 2025


 HC-KAR




                        ORAL JUDGMENT

(PER: HON'BLE MR. VIBHU BAKHRU, CHIEF JUSTICE)

1. Learned counsel for the appellant seeks to withdraw the

present appeal.

2. The appeal is, accordingly, dismissed.

Sd/-

(VIBHU BAKHRU) CHIEF JUSTICE

Sd/-

(C.M. POONACHA) JUDGE

ND

 
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